High Courts30 Oct 2002Dismissed
Sri Rajendra Singh and Others Vs The Union of India (UOI) and Others
Patna High Court · (2002) 10 PAT CK 0050
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,484 of 2,661
High Courts30 Oct 2002Dismissed
Lakshmi Bhatt Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 870
Constitution of India, 1950 — Article 14, 16
High Courts30 Oct 2002Allowed
Jai Jai Ram Kunwar @ G.M. @ Dharmendra Kumar Vs State of Bihar and Others
Patna High Court · (2002) 10 PAT CK 0038
High Courts30 Oct 2002Allowed
Shyamlal Rajak @ Shyamlal and Another Vs State of Bihar and Another
Patna High Court · (2003) 1 PLJR 131
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts30 Oct 2002Dismissed
Md. Zakir Hussain Vs The State of Bihar and Others
Patna High Court · (2002) 10 PAT CK 0030
High Courts30 Oct 2002
Bishnudeo Yadav and Others Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 15
High Courts30 Oct 2002
Keshav Steel Grih Pvt. Limited Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 10 PAT CK 0016
High Courts30 Oct 2002Dismissed
Sita Devi and Others Vs State of Bihar and Others
Patna High Court · (2002) 3 BLJR 2407 : (2002) 4 PLJR 647
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 19, 19(2)
High Courts29 Oct 2002Allowed
KeshwerYadav and Others Vs State of Bihar
Patna High Court · (2002) 10 PAT CK 0113
High Courts29 Oct 2002Dismissed
Prabhas Ranjan Vs Secretary Bihar School Examination Board and Others
Patna High Court · (2003) 2 PLJR 747
High Courts29 Oct 2002Allowed
Sardar Patel Memorial College Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 219
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts28 Oct 2002Dismissed
Ram Bhawan Singh and Another Vs The Central Administrative Tribunal and Others
Patna High Court · (2003) 2 PLJR 785
High Courts28 Oct 2002Dismissed
Ganesh Lal Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 24
Bihar Rajya Vidyut Board Lekha Sewa Samwarg Niyamawali, 1991 — Rule 10
High Courts28 Oct 2002Dismissed
Sumitra Devi and Others Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 80 : (2003) 2 LLJ 193
Constitution of India, 1950 — Article 226
High Courts28 Oct 2002Allowed
Surgriv Thakur and Radhey Mistri Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 694
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts28 Oct 2002
Gopal Vat Industries Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 6
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts25 Oct 2002Dismissed
Janta Cold Storage and Others Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 214
High Courts25 Oct 2002Dismissed
Niranjan Mahto and Others Vs The State of Bihar and Another
Patna High Court · (2003) 2 PLJR 93
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts25 Oct 2002
Binay Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 251
Payment of Wages Act, 1936 — Section 15Penal Code, 1860 (IPC) — Section 409
High Courts25 Oct 2002Dismissed
Kamleshwari Yadav, Satya Narain Yadav, Surendra Yadav and Vakil Yadav @ Nakul Yadav Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 387
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323