High Courts25 Oct 2002Dismissed
Ram Bali Prasad Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2365 : (2002) 4 PLJR 877
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 27, 302
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,485 of 2,661
High Courts25 Oct 2002Allowed
Ramayan Rai and Another Vs The State of Bihar
Patna High Court · (2002) 10 PAT CK 0060
High Courts25 Oct 2002Dismissed
Md. Ghaniur Rehan @ Rehman Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 308
High Courts24 Oct 2002Allowed
Ramjit Beldar Vs State of Bihar
Patna High Court · (2003) 1 PLJR 693
Penal Code, 1860 (IPC) — Section 201, 302
High Courts24 Oct 2002Allowed
Smt. Rinki Devi Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 532
High Courts24 Oct 2002Dismissed
Prabhu Sah and Others Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2345
Penal Code, 1860 (IPC) — Section 147, 304, 323, 325Probation of Offenders Act, 1958 — Section 4
High Courts24 Oct 2002Dismissed
Sheo Narayan Das Vs The State of Bihar and Others
Patna High Court · (2002) 3 BLJR 2336 : (2002) 4 PLJR 718
Constitution of India, 1950 — Article 311
High Courts24 Oct 2002Dismissed
Ram Janki and Others Vs Bhagwati Devi and Others
Patna High Court · (2002) 3 BLJR 2363 : (2002) 4 PLJR 817
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts23 Oct 2002
Shambhu Sharan Jaiswal Vs The Managing Director, Bihar State Agricultural Marketing and Others
Patna High Court · (2002) 4 PLJR 796
High Courts23 Oct 2002Allowed
Gauri Shankar Singh Vs Bihar State Food and Civil Supplies Corporation Ltd. and Others
Patna High Court · (2002) 4 PLJR 676
Bihar Pension Rules, 1950 — Rule 43
High Courts23 Oct 2002Allowed
Nathuni Sao Vs The State of Bihar
Patna High Court · (2002) 10 PAT CK 0048
High Courts23 Oct 2002
Manoj Sahni Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2347
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 412
High Courts22 Oct 2002Dismissed
Md. Nooruddin Vs Shri Rabindra Kumar Sinha
Patna High Court · (2002) 10 PAT CK 0107
High Courts22 Oct 2002Dismissed
Kirti Nath Hahnemanan Medical College and Hospital Vs The Baba Saheb Bhim Rao Ambedkar Bihar University
Patna High Court · (2003) 1 PLJR 190
High Courts22 Oct 2002Allowed
Naresh Yadav Vs State of Bihar and Others
Patna High Court · (2002) 3 BLJR 2438 : (2003) 1 PLJR 58
Motor Vehicles Act, 1988 — Section 117, 137, 138, 96
High Courts22 Oct 2002Dismissed
Sohan Singh Vs State
Patna High Court · (2002) 3 BLJR 2338
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304
High Courts22 Oct 2002Dismissed
Wakil Kumar Vs Commissioner of Income Tax and Others
Patna High Court · (2003) 259 ITR 698 : (2004) 134 TAXMAN 733
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132A
High Courts22 Oct 2002Allowed
Radha Krishna Jaiswal Vs Sheela Kanchan and Others
Patna High Court · (2002) 10 PAT CK 0020
High Courts18 Oct 2002Dismissed
Ven. M. Wimalasara Thera Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 368
Penal Code, 1860 (IPC) — Section 34, 379, 406, 420
High Courts10 Oct 2002Dismissed
Lachho Devi Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 549