High Courts09 Oct 2002Dismissed
Kamlesh Sharma @ Kamlesh Kumar Vs Usha Devi
Patna High Court · (2003) 1 PLJR 762
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,487 of 2,661
High Courts08 Oct 2002Dismissed
Premchand Singh and Gyanchand Singh Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 240
Criminal Procedure Code, 1973 (CrPC) — Section 353(6)Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts08 Oct 2002Dismissed
Dularchand Rajak, Jagdish Rajak and Sahadeo Rajak Vs State of Bihar
Patna High Court · (2002) 4 PLJR 498
Penal Code, 1860 (IPC) — Section 149, 307, 322, 323, 448
High Courts08 Oct 2002Dismissed
Bisheshwar Nath Prasad Vs The Union of India (UOI) and Others
Patna High Court · (2002) 4 PLJR 325
High Courts08 Oct 2002Allowed
Usha Verma Vs State of Bihar and Others
Patna High Court · (2002) 4 PLJR 614
High Courts08 Oct 2002Dismissed
Shankar Yadav Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 756
High Courts08 Oct 2002
Chandeshwar Mestar Vs The Vice-Chancellor, Kameshwar Singh Darbhanga Sanskrit Vishwavidyalaya and Others
Patna High Court · (2002) 3 BLJR 2489
Constitution of India, 1950 — Article 14, 16
High Courts08 Oct 2002Dismissed
Deomati Devi and Another Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 441
High Courts08 Oct 2002Allowed
Lallan Choudhary and Others Vs The State of Bihar
Patna High Court · (2002) 10 PAT CK 0040
High Courts08 Oct 2002
Patna Aluminium Udyog and Others Vs The Commissioner of Central Excise and Others
Patna High Court · (2002) 10 PAT CK 0035
High Courts08 Oct 2002Dismissed
Smith Stani Street Pharmaceuticals Ltd. Vs The State of Bihar and Another
Patna High Court · (2003) 3 PLJR 134
Bihar Finance Act, 1981 — Section 45, 46, 47, 48Companies Act, 1956 — Section 617
High Courts08 Oct 2002
Subodh Kumar Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 BLJR 2300 : (2002) 4 PLJR 608
Central Reserve Police Force Act, 1949 — Section 10, 11, 12, 9Constitution of India, 1950 — Article 226
High Courts08 Oct 2002Allowed
Sanjay Rai, Santosh Kumar Singh and Shakti Shankar Sinha Vs State of Bihar and Others
Patna High Court · (2002) 10 PAT CK 0015
High Courts08 Oct 2002Dismissed
Dr. Dineshwar Prasad and Others Vs Dr. Md. Ali Hassan and Others
Patna High Court · (2003) 1 PLJR 218
High Courts08 Oct 2002Dismissed
Dr. Sachchidanand Singh Vs The State of Bihar and Others
Patna High Court · (2002) 10 PAT CK 0008
High Courts07 Oct 2002Dismissed
Winsome International Limited Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 440
High Courts07 Oct 2002Allowed
Mahendra Rail Vs State of Bihar and Others
Patna High Court · (2002) 10 PAT CK 0110
High Courts07 Oct 2002Dismissed
Sita Ram Kahar @ Chandar Kahar Vs State of Bihar
Patna High Court · (2003) 2 PLJR 267
Penal Code, 1860 (IPC) — Section 395
High Courts07 Oct 2002
Dr. Radhey Sharma Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 40
High Courts07 Oct 2002
The State of Bihar and Another Vs Gammon India Ltd.
Patna High Court · (2002) 4 PLJR 612
Arbitration and Conciliation Act, 1996 — Section 11, 11(7)Constitution of India, 1950 — Article 226