High Courts01 Nov 2002Dismissed
The State Bank of India and Others Vs Vijay Das
Patna High Court · (2003) 2 PLJR 812
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,483 of 2,661
High Courts01 Nov 2002Dismissed
Lal Rai Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 3 PLJR 133
High Courts01 Nov 2002Allowed
Ismail Mia Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 617
Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Nov 2002Dismissed
Sone Lal Rai Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 3 PLJR 133
High Courts01 Nov 2002Allowed
Shambhu Nath and Another Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 126
Bihar Agriculture University Act, 1987 — Section 29, 39(3)
High Courts31 Oct 2002Dismissed
Ramphal Bairagi, Radhey Shyam Sharma and Ram Chandra Vs Union of India
Patna High Court · (2002) 10 PAT CK 0120
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23
High Courts31 Oct 2002Allowed
Dina Yadav, Sudhir Yadav and Kailash @ Kalu Yadav Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 599
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts31 Oct 2002Dismissed
Bhola Sah and Others Vs The State of Bihar and Others
Patna High Court · (2002) 10 PAT CK 0091
High Courts31 Oct 2002Allowed
Arun Kumar and Another Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2477
Prevention of Food Adulteration Act, 1954 — Section 10(7), 16(1)(a)(i)
High Courts31 Oct 2002Dismissed
Daya Nand Sharma Vs State of Bihar
Patna High Court · (2002) 3 BLJR 2472
Penal Code, 1860 (IPC) — Section 395
High Courts31 Oct 2002Allowed
Chhote Pathak, Naresh Bin and Singhasan Yadav Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 370
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 364A
High Courts31 Oct 2002Dismissed
Ram Shankar Singh @ Rama Shankar Singh Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 412
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Evidence Act, 1872 — Section 44
High Courts31 Oct 2002Allowed
Most. Kanti Devi and Others Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 9 : (2003) 1 PLJR 247
High Courts31 Oct 2002Allowed
Jhakar Manjhi Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 3 BLJR 2531
High Courts30 Oct 2002Dismissed
Surendra Singh Vs Tilka Manjhi Bhagalpur University and Others
Patna High Court · (2003) 1 PLJR 128
Constitution of India, 1950 — Article 136, 226, 32
High Courts30 Oct 2002
Pawan Kumar Jha Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 BLJR 2486
Industrial Disputes Act, 1947 — Section 25H
High Courts30 Oct 2002Dismissed
Kamal Kishore Sinha Vs Bihar State Scheduled Castes Development Corporation and Others
Patna High Court · (2002) 3 BLJR 2390 : (2003) 1 PLJR 499
Industrial Disputes Act, 1947 — Section 25F
High Courts30 Oct 2002Dismissed
Zonal Manager, Central Bank of India Vs Union of India (UOI) and Others
Patna High Court · (2002) 10 PAT CK 0069
High Courts30 Oct 2002
Chandreshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 43 : (2003) 2 PLJR 754
High Courts30 Oct 2002Dismissed
Chiranjeev Jha Vs Sri Kumar Gauri Shankar Sinha and Others
Patna High Court · (2003) 51 BLJR 79