High Courts22 Sept 1915
Ambalath Veettil Thekkethil Mossa Vs Valiyakath Pathumma and Another
Madras High Court · AIR 1916 Mad 707 : 30 Ind. Cas. 924
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,932 of 5,226
High Courts22 Sept 1915
Alamelammall Vs P.N.K. Suryaprakasaroya Mudaliar
Madras High Court · AIR 1916 Mad 512(2) : (1915) ILR (Mad) 988
Succession Act, 1925 — Section 187
High Courts22 Sept 1915
Dharmaraja Ayyar and Another Vs K.G. Srinivasa Mudaliar and Four Another
Madras High Court · (1916) ILR (Mad) 876 : (1915) 2 LW 1074
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts22 Sept 1915
Kolangorath Raman Nayar and Others Vs Kannoth alias Kandoth Vellarikka Kunhi Kolandan Musaliar and Another
Madras High Court · AIR 1916 Mad 652 : 31 Ind. Cas. 184 : (1915) 2 LW 941
Evidence Act, 1872 — Section 32(2)
High Courts22 Sept 1915
The Firm of K.E.P.T.V. Draviyam Pillai and Venkatachellam Pillai of Tuticorin Vs Cruz Fernandez and Another
Madras High Court · AIR 1916 Mad 569 : 31 Ind. Cas. 322
High Courts21 Sept 1915
Sankaravelu Pillai minor by his Adoptive mother and next Friend, Karuppayee Ammal Vs Muthusami Pillai
Madras High Court · AIR 1916 Mad 536 : 31 Ind. Cas. 260
Registration Act, 1908 — Section 17Succession Act, 1925 — Section 82Transfer of Property Act, 1882 — Section 8
High Courts21 Sept 1915
S.V.A.R. Vellayam Chetty and Others Vs K.L.S.T. Kulandaveluappa Chetty
Madras High Court · 31 Ind. Cas. 783
High Courts21 Sept 1915
Suppayya Pattar alias Suppayya Iyer Vs Dawood Haji Ahmad Sait and Others
Madras High Court · AIR 1916 Mad 1025(2) : 32 Ind. Cas. 763
High Courts21 Sept 1915
Moideen Saiba and Others Vs Gopala Kudwa and Others
Madras High Court · AIR 1916 Mad 964 : 31 Ind. Cas. 454
Transfer of Property Act, 1882 — Section 111(g)
High Courts20 Sept 1915
G. Narayanaswami Naidu Garu, Receiver of Nidadavole and Medur Estates Vs V. Seshagiri Row and Another
Madras High Court · (1916) ILR (Mad) 873
Suits Valuation Act, 1887 — Section 8Tamil Nadu Civil Courts Act, 1873 — Section 14
High Courts20 Sept 1915
Gudala Suriah Vs Jamal Bee Bee and Others
Madras High Court · AIR 1916 Mad 1065(2) : 31 Ind. Cas. 340
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts20 Sept 1915
Muchirazu Ramachandra Row Vs The Secretary of State for India in Council
Madras High Court · AIR 1916 Mad 1061 : 31 Ind. Cas. 310
Madras Village Courts Act, 1889 — Section 24Specific Relief Act, 1877 — Section 42
High Courts20 Sept 1915
G. Narayanaswami Naidu Garu, Receiver of Nidadavole and Madur Estates Vs Vennavalli Seshagiri Rao and Panuala Ammayya Sastrulu
Madras High Court · AIR 1916 Mad 942 : 31 Ind. Cas. 104 : (1915) 2 LW 1031
Court Fees Act, 1870 — Section 7V(d)Tamil Nadu Civil Courts Act, 1873 — Section 14
High Courts20 Sept 1915
M. Ramachandra Rao Vs The Secretary of State for India in Council
Madras High Court · (1916) ILR (Mad) 808
Specific Relief Act, 1877 — Section 42
High Courts20 Sept 1915
Guzzu Payidayya Vs Venkadaru Venkata Reddi and Another
Madras High Court · 31 Ind. Cas. 913(1)
High Courts17 Sept 1915
Puchalapalli Adiseshadri Reddi Vs Mungamur Sivaramayya
Madras High Court · AIR 1916 Mad 1202(1) : 31 Ind. Cas. 320
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2, 115
High Courts17 Sept 1915
In Re: Kanakasabhai and Another
Madras High Court · AIR 1916 Mad 516 : 30 Ind. Cas. 745
High Courts17 Sept 1915
A.L.A.R. Arunachellam Chettiar and Others Vs Lakshmana Ayyar and Another
Madras High Court · AIR 1916 Mad 944 : (1916) ILR (Mad) 936
Limitation Act, 1963 — Section 14
High Courts17 Sept 1915
A.L.A.R. Arunachellam Chettiar and Others Vs Lakshmana Aiyar and Another
Madras High Court · 31 Ind. Cas. 234 : (1915) 2 LW 1002
Limitation Act, 1963 — Section 14