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Madras High Court judgments

1,04,503 judgments · page 4,934 of 5,226

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High Courts10 Sept 1915

Sulfalla Sahib Vs Vajihuddin Sahib and Others

Madras High Court · AIR 1915 Mad 1056 : 31 Ind. Cas. 281

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High Courts10 Sept 1915

Kuppusami Reddi Vs Venkatalakshmi Ammal and Another

Madras High Court · AIR 1915 Mad 1221 : 31 Ind. Cas. 855

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High Courts09 Sept 1915

J. Subbier Vs M. Abboy Naidu

Madras High Court · AIR 1916 Mad 268 : 31 Ind. Cas. 502 : (1915) 2 LW 1099

Civil Procedure Code, 1908 (CPC) — Section 115, 141
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High Courts08 Sept 1915

Ramasamy Chetty Vs Karuppan Chetty and Others

Madras High Court · AIR 1916 Mad 133 : 31 Ind. Cas. 216

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Trusts Act, 1882 — Section 88
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High Courts07 Sept 1915

Vythinatha Aiyar Vs Vaithilinga Mudaliar and Others

Madras High Court · AIR 1916 Mad 660 : 31 Ind. Cas. 206(1) : (1915) 2 LW 960

Civil Procedure Code, 1908 (CPC) — Section 98
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High Courts07 Sept 1915

A.V. Subramania Ayyar Vs Sellammal

Madras High Court · (1916) ILR (Mad) 843

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts07 Sept 1915

Kyroon Bee and Another Vs The Administrator-General of Madras

Madras High Court · AIR 1916 Mad 869 : 31 Ind. Cas. 38 : (1915) 2 LW 948

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
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High Courts07 Sept 1915

A.V. Subramania Aiyar Vs Sellammal

Madras High Court · 31 Ind. Cas. 296 : (1915) 2 LW 1057 : (1916) 30 MLJ 317

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts07 Sept 1915

Sheik Muhiuddin Rowther Vs Rangachariar and Another

Madras High Court · AIR 1916 Mad 1028(2) : 31 Ind. Cas. 913

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
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High Courts06 Sept 1915

Karuturi Gopalam Vs Karuturi Venkataraghavulu

Madras High Court · (1917) ILR (Mad) 632 : (1915) 2 LW 964

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High Courts06 Sept 1915

Ramakrishna Pillai Vs Muthuperumal Pillai and Others

Madras High Court · AIR 1916 Mad 1165 : 31 Ind. Cas. 924

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High Courts06 Sept 1915

P.S. Sivarama Aiyar Vs Muthu K.R. Alagappa Chetty by his Agent Vedachella Aiyar

Madras High Court · AIR 1916 Mad 497 : 31 Ind. Cas. 211 : (1915) 2 LW 946

Transfer of Property Act, 1882 — Section 111(g)
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High Courts06 Sept 1915

Karuturi Gopalan being minor by his Maternal Grandfather's Younger Brother Abburi Venkatarayudu and Karturi Chiralamma Vs Karturi Venkata Raghuvulu and Another Karturi Venkata Raghuvulu Vs Karuturi Gopalan

Madras High Court · 31 Ind. Cas. 574

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High Courts03 Sept 1915

Thayoth Puthia Purayil Seethi Vs Mangottil Ryrath Ummayya and Others

Madras High Court · AIR 1916 Mad 714 : 30 Ind. Cas. 977 : (1915) 2 LW 969

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High Courts03 Sept 1915

Yelampati Kannayya Vs Yelampathi Ramanna

Madras High Court · 31 Ind. Cas. 21

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 96(3)
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High Courts03 Sept 1915

C.A. Easwara Aiyar Vs K. Govindarajulu Naidu

Madras High Court · AIR 1916 Mad 734(2) : 31 Ind. Cas. 192

Presidency Small Cause Courts Act, 1882 — Section 69
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High Courts03 Sept 1915

In Re: Uppala Kotayya Nagaram

Madras High Court · AIR 1916 Mad 683(1) : 30 Ind. Cas. 656

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High Courts03 Sept 1915

C.A. Easwara Iyer Vs K. Govindarajulu Naidu

Madras High Court · (1916) ILR (Mad) 689

Presidency Small Cause Courts Act, 1882 — Section 69
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High Courts01 Sept 1915

In Re: A.L.A.R.R.M. Arunachalam Chettiar, Zamindar of Devakottah through his Agent, D. Minakshisundaram Aiyar

Madras High Court · AIR 1916 Mad 440 : 30 Ind. Cas. 679 : (1915) 2 LW 828

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High Courts01 Sept 1915

Sundaram Iyer and Others Vs Kulathu Aiyer and Others

Madras High Court · 31 Ind. Cas. 81 : (1915) 2 LW 867

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