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Madras High Court judgments

1,04,503 judgments · page 4,933 of 5,226

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High Courts17 Sept 1915

P.C. Raghavachariar Vs Anantha Reddi and Others

Madras High Court · 31 Ind. Cas. 911

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
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High Courts16 Sept 1915

Raman Chetty Vs Nagappa Chetty

Madras High Court · AIR 1916 Mad 672 : 31 Ind. Cas. 285 : (1915) 2 LW 1024

Stamp Act, 1899 — Section 44
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High Courts16 Sept 1915

Davuluru Vijaya Ramayya Vs Davuluru Venkatasubba Rao and Others

Madras High Court · (1916) ILR (Mad) 853 : (1916) 30 MLJ 465

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
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High Courts16 Sept 1915

K.R. Manikam Mudaliar Vs Kummalanguttay Munuswami Naidu

Madras High Court · AIR 1916 Mad 666 : 31 Ind. Cas. 246

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High Courts16 Sept 1915

S.M. Venkatarama Aiyar Vs Raja Gopala Iyer and Others

Madras High Court · AIR 1916 Mad 680(1) : 31 Ind. Cas. 704

Contract Act, 1872 — Section 43, 69
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High Courts16 Sept 1915

T. Narayanaswami Naidu Garu Vs Krovidi Gantayya and Another

Madras High Court · 32 Ind. Cas. 691(1)

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High Courts15 Sept 1915

Biridugadda Venkadu Vs Receiver of Nidadavole and Medur Estates

Madras High Court · AIR 1916 Mad 706(1) : 30 Ind. Cas. 832(1)

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High Courts15 Sept 1915

Sree Rajah Vatsavaya Venkata Simhadri Jagapatiraju Bahadur Garu and Another and his Legal Representative Vs Sree Rajah Thyada Pusapati Rudra Sri Lakshmi Nrusimha Roopa Sadrusannamarad Dugaraju Dakshina Kavata Dugaraju Bahadur Garu and Others

Madras High Court · AIR 1916 Mad 980 : 31 Ind. Cas. 255 : (1915) 2 LW 1046

Contract Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 55
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High Courts15 Sept 1915

Annamalai Chetty and Another Vs Poosari Suppia Thevan

Madras High Court · AIR 1916 Mad 584(2) : 31 Ind. Cas. 279 : (1915) 2 LW 1016

Registration Act, 1908 — Section 17(d)
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High Courts14 Sept 1915

Nallaya Koundar Vs P.N. Sadaya Koundar alias Appavu Koutndar

Madras High Court · AIR 1916 Mad 1142(1) : 32 Ind. Cas. 809

Madras Estates Land Act, 1908 — Section 38
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High Courts14 Sept 1915

A. Subbanna and Others Vs The Secretary of State for India in Council

Madras High Court · AIR 1916 Mad 981(1) : 31 Ind. Cas. 267

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High Courts14 Sept 1915

Kalianji Singji Bhai, Sole Partner of the Firm of Raysee Amerchund Vs The Bank of Madras

Madras High Court · 31 Ind. Cas. 583 : (1916) 3 LW 13

Provincial Insolvency Act, 1920 — Section 16
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High Courts14 Sept 1915

Chellappaswamy Vs K.P. Singaravelu Mudaliar and Others

Madras High Court · AIR 1916 Mad 1015(2) : 30 Ind. Cas. 721

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High Courts14 Sept 1915

Sree Raja Sobhanadri Appa Row Bahadur Zamindar Garu Vs Govindaraju Seetaramiah and Others

Madras High Court · AIR 1916 Mad 706(2) : 31 Ind. Cas. 305 : (1915) 2 LW 1066

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High Courts14 Sept 1915

Manavikraman alias Manjeri Karnamulpad Vs Nilambur Thacharakavil Manavikraman alias Thirumalpad

Madras High Court · AIR 1916 Mad 928(2) : 31 Ind. Cas. 579

Evidence Act, 1872 — Section 89
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High Courts14 Sept 1915

Kalianji Singji Bhai (Sole Partner of the Firm of Raysee Amarchand) Vs The Bank of Madras

Madras High Court · AIR 1916 Mad 144 : (1916) ILR (Mad) 693

Provincial Insolvency Act, 1920 — Section 16
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High Courts13 Sept 1915

Upadhayayulu Yegnanarayana Vs Kottalanka Makayya and Others

Madras High Court · AIR 1916 Mad 520 : 31 Ind. Cas. 478

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High Courts13 Sept 1915

In Re: Muthumada Nadan

Madras High Court · AIR 1915 Mad 1214(2) : 31 Ind. Cas. 347

Penal Code, 1860 (IPC) — Section 300
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High Courts13 Sept 1915

The Raja of Pithapuram through M. Subbarayadu Garu, Dewan and Authorised Agent Vs Jonnalagodda Venkatasubba Row

Madras High Court · AIR 1916 Mad 1092 : 31 Ind. Cas. 93

Madras Estates Land Act, 1908 — Section 52
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High Courts10 Sept 1915

Subbiah Udayar Vs Srinivasa Udayar and Another

Madras High Court · 36 Ind. Cas. 268

Civil Procedure Code, 1908 (CPC) — Section 11
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