High Courts27 Sept 1915
Silu Peda Yelligadu Vs Sree Raja Bavu Venkata Kumara Mahipati Surya Rao Bahadur Zamindar Garu and Another
Madras High Court · AIR 1915 Mad 914(2) : 31 Ind. Cas. 542 : (1915) 2 LW 1122
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,931 of 5,226
High Courts27 Sept 1915
Peetikayilakath Mammad Haji Vs Alam Ibran Haji
Madras High Court · AIR 1916 Mad 789(1) : 31 Ind. Cas. 393
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Sept 1915
A.A.V. Periakaruppan Chettiar Vs Manikka Vachaga Desika Gnana Sambanda Pandara Sannadhi and Others
Madras High Court · AIR 1916 Mad 886 : 31 Ind. Cas. 293 : (1915) 2 LW 1055
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts24 Sept 1915
R.M.M.S.T. Vyravan Chetty alias Somasundaram Chetty Vs Srimath Deivasikamani Nataraja Desikar
Madras High Court · 32 Ind. Cas. 80
High Courts24 Sept 1915
T. Narayanaswami Naidu Garu Vs Krovidi Gantayya and Another
Madras High Court · AIR 1916 Mad 968(1) : 32 Ind. Cas. 691
High Courts24 Sept 1915
Antoni Juas Prabhu Vs Ramakrishnayya and Others
Madras High Court · AIR 1916 Mad 957 : 31 Ind. Cas. 263 : (1915) 2 LW 1034
High Courts24 Sept 1915
In Re: Bapu Naidu and Others
Madras High Court · AIR 1916 Mad 732(2) : 31 Ind. Cas. 175 : (1915) 2 LW 958
High Courts24 Sept 1915
Keepilacheri Parkum Cheepothi Ammad and Others Vs Vannathankandiyil Ambalathankandi Ayissa and Others
Madras High Court · AIR 1916 Mad 473(2) : 31 Ind. Cas. 74 : (1915) 2 LW 999
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Sept 1915
Ayya Raghunatha Thathachariar and Others Vs Thirumalai Echambadi Thiruvengadachariar and Others
Madras High Court · 31 Ind. Cas. 46 : (1915) 2 LW 992
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts24 Sept 1915
Subraya Acharya Vs Kesava Upadhaya
Madras High Court · AIR 1916 Mad 691 : 31 Ind. Cas. 206
High Courts24 Sept 1915
R.M.M.S.T. Vyravan Chetty alias Somasundaram Chetty Vs Srimath Daivasikamani Natesa Desikar
Madras High Court · (1916) ILR (Mad) 939 : (1916) 3 LW 24 : (1916) 30 MLJ 59
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts24 Sept 1915
Thiruvannamalai Servai and Others Vs Varadarajulu Naidu and Others
Madras High Court · 31 Ind. Cas. 304
High Courts24 Sept 1915
Mohamad Ibrahim Sahib Vs Municipality of Anakapalli
Madras High Court · 30 Ind. Cas. 750
High Courts24 Sept 1915
A.P.R.S. Chinniah Chetty by Agent, Kalyasundaram Iyer Vs Tikkani Ramaswami Chetty and Another
Madras High Court · 31 Ind. Cas. 317
High Courts24 Sept 1915
Muthu Goundan Vs Anantha Goundan
Madras High Court · 31 Ind. Cas. 528 : (1915) 2 LW 1107
Limitation Act, 1963 — Section 26, 27
High Courts23 Sept 1915
Velayutham Pillai Vs Subbaroya Pillai and Others
Madras High Court · AIR 1916 Mad 139 : (1916) ILR (Mad) 879
High Courts23 Sept 1915
Govindasami Pillai Vs Ramasami Aiyar and Another
Madras High Court · AIR 1916 Mad 517 : 31 Ind. Cas. 604 : (1915) 2 LW 1186
Registration Act, 1908 — Section 17(4), 49
High Courts22 Sept 1915
Duja Bhandary and Others Vs Venku Bhandari and Others
Madras High Court · AIR 1916 Mad 825 : 31 Ind. Cas. 854
High Courts22 Sept 1915
Dharmaraja Iyer and Another Vs K.G. Sreenivasa Mudaliar and Others
Madras High Court · AIR 1916 Mad 694 : 31 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Section 115, 148
High Courts22 Sept 1915
Alamelammall Vs P.N.K. Surayaprakasaroya Mudaliar
Madras High Court · 31 Ind. Cas. 491
Succession Act, 1925 — Section 187