High Courts14 Oct 1915
Soundararajam By His Mother and Next Friend Kannammal Vs T.R.M.A.R.R.M. Arunachalam Chetty (Deceased) and Others
Madras High Court · AIR 1916 Mad 1170(2) : 33 Ind. Cas. 858(1) : (1915) 2 LW 1247
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,929 of 5,226
High Courts14 Oct 1915
The Secretary of State for India in Council Vs Subraya Karantha Subraya Karantha Vs The Secretary of State for India in Council
Madras High Court · AIR 1916 Mad 209(2) : 31 Ind. Cas. 590 : (1915) 2 LW 1175
Evidence Act, 1872 — Section 13
High Courts14 Oct 1915
Nalam Viswanatham Vs The Official Assignee of Madras The Official Assignee of Madras Vs Chikka Padmavathi Ammal
Madras High Court · 32 Ind. Cas. 795
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts14 Oct 1915
Soundararajan (Minor by his Mother and Next Friend, Kannammal) Vs T.R.M.A.R.R.M. Arunachalam Chetty (Deceased and Two Ors.)
Madras High Court · (1916) ILR (Mad) 159
High Courts13 Oct 1915
Chirakkal Pudiamadathummal Peringati Koyatti Haji Vs Chirakkal Pudiamadathummal Peringati Koyaman Kutty Haji and Manager of his Tawazhi Tawad and Another
Madras High Court · AIR 1916 Mad 962 : 31 Ind. Cas. 446
High Courts13 Oct 1915
Sri Sri Sri Vikrama Deo Garu Vs Sri Sri Sri Vikarama Deo Maharajulangaru, Maharaja of Jeypore and Another
Madras High Court · AIR 1916 Mad 670(1) : 31 Ind. Cas. 272
High Courts12 Oct 1915
In Re: Kallaru Ramalingam and Another In Re: Thupili Subbramayya and Another
Madras High Court · 31 Ind. Cas. 653 : (1915) 2 LW 1135
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts12 Oct 1915
Thotakura Govindu Vs Pepakayala Mallayya alias Tatabbayi and Others
Madras High Court · 31 Ind. Cas. 678
Evidence Act, 1872 — Section 92(4)
High Courts12 Oct 1915
In Re: Kalluru Ramalingam and Others
Madras High Court · AIR 1915 Mad 1033 : (1917) ILR (Mad) 100
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts11 Oct 1915
In Re: Hassan Sahib
Madras High Court · AIR 1916 Mad 1028(1) : 30 Ind. Cas. 1004
High Courts11 Oct 1915
Arunachalam Chetty (died) and Others Vs Ramanathan Chetty and Others
Madras High Court · AIR 1916 Mad 1195 : 31 Ind. Cas. 664
High Courts07 Oct 1915
Mohideen Bee and Others Vs Syed Meer Saheb and Others
Madras High Court · 32 Ind. Cas. 1002
High Courts07 Oct 1915
Ramalingam Pillai, Agent of two minors of late Chittoorsami Thevar Vs Raja of Ramnad
Madras High Court · AIR 1916 Mad 640(2) : 31 Ind. Cas. 176
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 Oct 1915
Mohideen Bee et al Vs Syed Meer Saheb et al
Madras High Court · AIR 1916 Mad 1122 : (1915) ILR (Mad) 1099
High Courts06 Oct 1915
A. Bharadwaja Mudaliar Vs Kolandavelu Mudaliar alias Kolandavelu Naicker and Others
Madras High Court · AIR 1916 Mad 136 : 31 Ind. Cas. 786
High Courts06 Oct 1915
S.M. Thayelbagam Pillai Vs M. Venkatarama Krishnayan
Madras High Court · AIR 1916 Mad 1058 : 33 Ind. Cas. 858
Evidence Act, 1872 — Section 116
High Courts05 Oct 1915
Venkatasubbier and Others Vs Muthusami Aiyar
Madras High Court · AIR 1916 Mad 901 : 31 Ind. Cas. 487
High Courts05 Oct 1915
Rebala Babu Reddi Vs Dodla Rami Reddi
Madras High Court · AIR 1916 Mad 1219(2) : 31 Ind. Cas. 978
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Oct 1915
Sri Sri Sri Ramachandra Mardaraja Deo, Zamindar of Kallikota and Allagada Estate by next Friend, Collector of Ganjam and Agent to the Court of Wards Vs Dukko Podhano and Others
Madras High Court · AIR 1916 Mad 891(2) : 31 Ind. Cas. 852
Madras Estates Land Act, 1908 — Section 3