High Courts26 Oct 1915
N.C. Whitton Vs Mammad Maistry
Madras High Court · 31 Ind. Cas. 377 : (1915) 2 LW 1069
Madras Planters Labour Act, 1903 — Section 35
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,928 of 5,226
High Courts26 Oct 1915
Ratnam alias Nanjunda Chetty and Others Vs Kolandai Ramasamy Chetti
Madras High Court · AIR 1916 Mad 927 : 31 Ind. Cas. 536 : (1915) 2 LW 1115
High Courts26 Oct 1915
T.B.K. Viswanathaswami Naiker Vs Kamulu Ammal and Others
Madras High Court · 31 Ind. Cas. 833 : (1915) 2 LW 1214
High Courts26 Oct 1915
Sami Rao Appa and Another Vs Vyravan Chettiar and Others
Madras High Court · 32 Ind. Cas. 712
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts26 Oct 1915
W.C. Whitton Vs Mammad Maistry
Madras High Court · AIR 1916 Mad 527 : (1916) ILR (Mad) 889
Madras Planters Labour Act, 1903 — Section 35
High Courts26 Oct 1915
In Re: G.G. Jeremiah
Madras High Court · 31 Ind. Cas. 373 : (1915) 2 LW 1078
Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts25 Oct 1915
Gnanambal Ammal Vs Veerasami Chetty and Others
Madras High Court · AIR 1916 Mad 1022 : 31 Ind. Cas. 920
Probate and Administration Act, 1881 — Section 4
High Courts25 Oct 1915
Subba Reddi Vs Alagammal and Another
Madras High Court · 47 Ind. Cas. 552 : (1918) 8 LW 84
High Courts25 Oct 1915
Subba Reddi Vs Alagammal and Another and Vellayammal alias Ramakkammal and Another
Madras High Court · 31 Ind. Cas. 674
High Courts22 Oct 1915
A.T.S.A. Annamalai Chetty and Others Vs S.V. Velayuda Nadar
Madras High Court · (1916) ILR (Mad) 129 : (1916) 30 MLJ 51
Contract Act, 1872 — Section 62, 63
High Courts22 Oct 1915
In Re: N. Venugopal Mudaly
Madras High Court · AIR 1916 Mad 1098 : 31 Ind. Cas. 353
High Courts22 Oct 1915
A.L.A.R. Arunachelum Chetty by his Authorised Agent, Subramania Aiyar Vs Syyad Ahamed Ambalam and Others
Madras High Court · AIR 1916 Mad 490 : 31 Ind. Cas. 539 : (1915) 2 LW 1117
Madras Estates Land Act, 1908 — Section 13(3)
High Courts21 Oct 1915
Muthukrishna Pillai Vs M.A. Rajam Aiyengar and Others
Madras High Court · 33 Ind. Cas. 357 : (1916) 30 MLJ 57
High Courts21 Oct 1915
Madhava Bhumj Santo Vs Sri Sri Sri Ramachandra Mardaraj Deogaru being Minor represented by his next Friend, The Collector of Court of Wards
Madras High Court · AIR 1916 Mad 970(2) : 31 Ind. Cas. 468
High Courts19 Oct 1915
Gajjala Yella Reddi and Another Vs Syed Muhamadalli alias Dada Peeru and Eleven Ors.
Madras High Court · (1916) ILR (Mad) 1026
High Courts18 Oct 1915
Akbar Hussain Sahib and Another Vs Shoukhah Begam Saheba (Died) and Others
Madras High Court · AIR 1916 Mad 152 : 31 Ind. Cas. 657 : (1915) 2 LW 1191
High Courts18 Oct 1915
The Secreatry of State for India in Council Vs Illikkal Assan, (died) and Others
Madras High Court · (1916) ILR (Mad) 727 : (1916) 3 LW 228 : (1916) 30 MLJ 255
High Courts15 Oct 1915
Krishna Bhatta and Others Vs Udayavar Srinivasa Shambagu and Others
Madras High Court · 32 Ind. Cas. 97
High Courts15 Oct 1915
Ayyakutti Mankondan Vs Periasami Koundan
Madras High Court · AIR 1916 Mad 709(1) : 31 Ind. Cas. 615 : (1915) 2 LW 1184
High Courts15 Oct 1915
Naina Pillai Maracayar Vs Arumuga Mudaly
Madras High Court · AIR 1916 Mad 805 : 31 Ind. Cas. 387 : (1915) 2 LW 1129