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Madras High Court judgments

1,04,503 judgments · page 4,930 of 5,226

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High Courts04 Oct 1915

Rajam Aiyar Vs Anantharatnam Aiyar and Others

Madras High Court · AIR 1916 Mad 958(2) : 31 Ind. Cas. 318

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1963 — Section 20
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High Courts04 Oct 1915

K. Chidambaram Pillai Vs M.S. Doraiswamy Chetty

Madras High Court · AIR 1916 Mad 974 : 31 Ind. Cas. 473

Transfer of Property Act, 1882 — Section 6
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High Courts04 Oct 1915

Palaniyandi Pandaram and Others Vs Palaniappa Thevan

Madras High Court · 34 Ind. Cas. 651

Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
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High Courts01 Oct 1915

Tirumalanadham Surayya Vs Tirumalanadham Bapirazu and Others

Madras High Court · AIR 1916 Mad 486 : 31 Ind. Cas. 335

Limitation Act, 1908 — Article 132
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High Courts01 Oct 1915

Karri Narasayya Vs Thavvala Nageswara Rao and Another

Madras High Court · AIR 1916 Mad 789 : 31 Ind. Cas. 209

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts01 Oct 1915

C. Balaji Rao Sahib Vs Harirama Chetty

Madras High Court · 32 Ind. Cas. 39

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High Courts01 Oct 1915

Kunthalammal Vs P.N.K. Suryaprakasaroya Mudaliar et al

Madras High Court · AIR 1916 Mad 17 : (1915) ILR (Mad) 1096

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High Courts30 Sept 1915

In Re: Gontla Krishnamma

Madras High Court · AIR 1916 Mad 762(2) : 30 Ind. Cas. 1005

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High Courts30 Sept 1915

Sudalaimuthu Chettiar and Others Vs Enan Samban

Madras High Court · AIR 1916 Mad 775 : 31 Ind. Cas. 367

Criminal Procedure Code, 1898 (CrPC) — Section 439
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High Courts30 Sept 1915

Shanmugham Asari and Another Vs Siyid Nathadu Sahib and Others

Madras High Court · 31 Ind. Cas. 457

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High Courts30 Sept 1915

In Re: Chidipatu Somayya

Madras High Court · 31 Ind. Cas. 307 : (1915) 2 LW 1067

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
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High Courts29 Sept 1915

V. Ramaswami Iyer Vs The Madras Times Printing and Publishing Company Limited

Madras High Court · AIR 1915 Mad 1179 : (1915) ILR (Mad) 991

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High Courts29 Sept 1915

The Crown Prosecutor Vs Govindarajulu

Madras High Court · (1916) ILR (Mad) 886 : (1915) 2 LW 937

Madras City Police Act, 1888 — Section 75
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High Courts29 Sept 1915

V. Ramaswami Iyer Vs The Madras Times Printing and Publishing Company, Ltd.

Madras High Court · 32 Ind. Cas. 350

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High Courts29 Sept 1915

Emperor Vs Govindarajulu

Madras High Court · 30 Ind. Cas. 752

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High Courts28 Sept 1915

Narasammal Vs The Secretary of State for India in Council

Madras High Court · AIR 1916 Mad 675(1) : (1916) ILR (Mad) 885 : 31 Ind. Cas. 404 : (1915) 2 LW 1124

Income Tax Act, 1961 — Section 3(5)
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High Courts28 Sept 1915

Murugesa Mudaly and Others Vs Ramasawmi Chetty

Madras High Court · 31 Ind. Cas. 200

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8
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High Courts28 Sept 1915

Indoor Subbarami Reddi and Another Vs Nelatur Sundararaja Aiyangar and Others

Madras High Court · AIR 1916 Mad 575 : 31 Ind. Cas. 312

Civil Procedure Code, 1908 (CPC) — Section 35
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High Courts28 Sept 1915

Murugesa Mudaly and Others Vs Ramasami Chetti

Madras High Court · AIR 1916 Mad 882 : (1916) ILR (Mad) 882

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3, Order 34 Rule 8
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High Courts28 Sept 1915

In Re: Karuppan Samban

Madras High Court · AIR 1916 Mad 1211 : 31 Ind. Cas. 359

Evidence Act, 1872 — Section 159
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