High Courts08 Nov 1915
The District Board of Tanjore Vs Vythilinga Chetty
Madras High Court · AIR 1916 Mad 1224(1) : 31 Ind. Cas. 919
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,926 of 5,226
High Courts05 Nov 1915
Kandum Venkataswamy Vs Baligadu and Others, Boya Chinna Ramigadu and Others, Dudgala Subbanna and Others, Gurrala Rammayya and Others, Thikkalingadu and Ankadu and Others
Madras High Court · 32 Ind. Cas. 179 : (1916) 3 LW 74
High Courts04 Nov 1915
K.S.R.M. Ramanathan Chetti and Others Vs T.K.V. Ramasawmi Chetti (deceased) and Others
Madras High Court · (1916) 30 MLJ 1
Transfer of Property Act, 1882 — Section 54
High Courts04 Nov 1915
Paru Amma and Others and Narayana Menon Vs Itticheri Amma and Others
Madras High Court · 32 Ind. Cas. 459
High Courts04 Nov 1915
K.S. Rm. Ramanathan Chetty and Others Vs T.K.V. Ramasami Chetty and Others
Madras High Court · AIR 1916 Mad 627(2) : 32 Ind. Cas. 5
High Courts03 Nov 1915
Adapaka Bapanna Vs Sri Raja Inuganti Rajagopala Rao Bahadur Garu
Madras High Court · AIR 1916 Mad 644 : 31 Ind. Cas. 813 : (1915) 2 LW 1212
High Courts03 Nov 1915
The Secretary of State for India in Council Vs Cherukara Narayananunni Pisharodi
Madras High Court · AIR 1916 Mad 820 : 31 Ind. Cas. 799
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts03 Nov 1915
Namasivaya Kurukkal Vs Subramania Ayyan
Madras High Court · 34 Ind. Cas. 927
Madras Abkari Act, 1886 — Section 3(1)
High Courts02 Nov 1915
M. Somasundaram Chetty and Co. Vs P. Rangasami Iyangar and Another
Madras High Court · 31 Ind. Cas. 816
High Courts02 Nov 1915
V. Sami Sah Vs J. Parthasarathy Chetty
Madras High Court · AIR 1916 Mad 862 : 31 Ind. Cas. 739
High Courts02 Nov 1915
The Secretary of State for India Vs Komaragiri Janardhana Rao, Chamarthi Venkata Hanumantha Rao and Nanduri Bhimaraju
Madras High Court · 32 Ind. Cas. 207
High Courts02 Nov 1915
Manjappa Ajri and Another Vs Marudevi Hengsu and Others
Madras High Court · 32 Ind. Cas. 165 : (1916) 30 MLJ 204
High Courts02 Nov 1915
K. Seshagiri Rao and Others Vs Tanguturi Jagannadham alias Hanumantha Rao
Madras High Court · (1916) ILR (Mad) 1031
Limitation Act, 1963 — Article 12
High Courts02 Nov 1915
Pandiri Veeranna Vs Mandavilli Subba Row and Others
Madras High Court · (1916) 31 MLJ 257
Limitation Act, 1963 — Article 29
High Courts02 Nov 1915
Raja Parthasaradhi Appa Rao Savai Aswa Rao Bahadur, Zamindar of Sanivarappet and Others Vs Raja Bommadevara Satyanarayana Varaprasadha Rao Naidu Bahadur Zamindar of South Vallur, Minor by the Manager Under the Court of Wards
Madras High Court · (1916) ILR (Mad) 944
Madras Estates Land Act, 1908 — Section 6(6)
High Courts02 Nov 1915
Sri Sringeri Mutt Sri Jagathguru Chandra Sekhara Bharathi Swamigal, by Agent, Subramania Joshier Vs Komarasami Goundan and Others
Madras High Court · 32 Ind. Cas. 320
High Courts02 Nov 1915
Secretary of State for India in Council Vs Komaragiri Janardhana Rao, Chamarthi Venkata Hanumantha Rao and Nanduri Bhimaraju
Madras High Court · (1916) 30 MLJ 456
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts02 Nov 1915
Manjappa Ajri and Another Vs Marudevi Hengsu and Twelve Ors.
Madras High Court · (1916) ILR (Mad) 12
High Courts02 Nov 1915
Pandiri Veeramma Vs Mandavili Subba Rao and Others
Madras High Court · 35 Ind. Cas. 98
High Courts02 Nov 1915
Kota China Mellayya Vs Kannekanti Veeriah and Others
Madras High Court · AIR 1916 Mad 795(1) : 31 Ind. Cas. 671 : (1916) 3 LW 551
Specific Relief Act, 1877 — Section 31