High Courts19 Nov 1915
T. Sitharama Chetty Vs Sir S. Subramania Iyer, K.C.I.E. and Others
Madras High Court · (1916) ILR (Mad) 700 : (1916) 3 LW 43 : (1916) 30 MLJ 29
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,924 of 5,226
High Courts19 Nov 1915
Velayudu Kone Vs Narayana Kone and Others
Madras High Court · 31 Ind. Cas. 645 : (1915) 2 LW 1208
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts17 Nov 1915
Mahomed Kanni Rowther Vs Pattani Inayathalla Sahib and Others
Madras High Court · AIR 1916 Mad 854 : (1916) ILR (Mad) 946
High Courts17 Nov 1915
Manika Naiker Vs Swarnathammal and Others
Madras High Court · 32 Ind. Cas. 547
High Courts17 Nov 1915
Devarasetti Narasimham and Another Vs Devarasetti Venkiah and Another
Madras High Court · AIR 1916 Mad 1142(2) : 31 Ind. Cas. 796
Civil Procedure Code, 1908 (CPC) — Section 2(13)
High Courts17 Nov 1915
Mahomed Kanni Rowther Vs Pattani Inayathulla Sahib and Others
Madras High Court · 31 Ind. Cas. 819 : (1915) 2 LW 1200
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts16 Nov 1915
Davuluru Vijaya Ramayya Vs Davuluru Venkatasubba Rao and Others
Madras High Court · 32 Ind. Cas. 881
High Courts16 Nov 1915
S.M. Chidambaram Chettiar Vs Subramania Aiyar and Another Marimuthu Nadar Vs S.M. Chidambaram Chettiar and Others
Madras High Court · 32 Ind. Cas. 434 : (1916) 3 LW 86
Civil Procedure Code, 1882 — Section 317Civil Procedure Code, 1908 (CPC) — Section 66
High Courts16 Nov 1915
Ramamani Vs Kanakasabai
Madras High Court · AIR 1916 Mad 840(2) : 31 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts16 Nov 1915
Kottapalli Subbamma and Another Vs Jatavallabhula Subrahmanyam
Madras High Court · 32 Ind. Cas. 813
Transfer of Property Act, 1882 — Section 59
High Courts16 Nov 1915
B.M. Venkatappa Nayanum Varu Vs Padi Ramakrishnappa Chetty and Others
Madras High Court · 32 Ind. Cas. 714
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 4
High Courts16 Nov 1915
Subbiah Aiyar Vs Muthukumaraswamia Pillai and Others
Madras High Court · 32 Ind. Cas. 41
High Courts16 Nov 1915
Kottapalli Subbamma and Another Vs Jatavallabhula Subramanyam
Madras High Court · (1916) ILR (Mad) 1035 : (1916) 30 MLJ 260
Transfer of Property Act, 1882 — Section 59
High Courts16 Nov 1915
Paramasivam Pillai Vs Periyanayagathammal
Madras High Court · 32 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts16 Nov 1915
In Re: Ramasamy Naidu and Others
Madras High Court · AIR 1916 Mad 834 : 31 Ind. Cas. 825
Penal Code, 1860 (IPC) — Section 147
High Courts16 Nov 1915
In Re: Govindaraja Padayachi
Madras High Court · AIR 1916 Mad 839 : 31 Ind. Cas. 827
Criminal Procedure Code, 1898 (CrPC) — Section 517(1)
High Courts16 Nov 1915
P. Murugesa Chetti Vs P. Arumuga Chetti and Another
Madras High Court · 31 Ind. Cas. 923 : (1915) 2 LW 1205
High Courts15 Nov 1915
S.A. Ayyathurai Ayyar Vs C.S. Sivarama Pattar Karikar
Madras High Court · 32 Ind. Cas. 233
High Courts15 Nov 1915
T. Errikulappa Chetty Vs The Official Assignee of Madras
Madras High Court · (1916) ILR (Mad) 903 : 32 Ind. Cas. 190
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts15 Nov 1915
In Re: Appu Atla
Madras High Court · AIR 1916 Mad 1007 : 31 Ind. Cas. 643
Penal Code, 1860 (IPC) — Section 195