High Courts06 Dec 1915
N.C. Kuppuswami Iyengar and Another Vs N.C. Narayana Iyengar and Another
Madras High Court · 32 Ind. Cas. 3 : (1916) 3 LW 36
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,922 of 5,226
High Courts06 Dec 1915
Ramanathan Chetty Vs Yagappa Chetty and Others
Madras High Court · (1916) 30 MLJ 241
High Courts03 Dec 1915
V. Subraya Davay Vs V.S. Venkatarama Aiyar
Madras High Court · 32 Ind. Cas. 592 : (1916) 3 LW 30
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts03 Dec 1915
Sennimalai Goundan Vs Palani Goundan and Another and Palani Goundan
Madras High Court · 32 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Dec 1915
Nagamuthu Pillai and Another Vs Dasusundaram
Madras High Court · 32 Ind. Cas. 743
High Courts02 Dec 1915
Alagamuthu Pillai Vs Devasagaya Fernandez
Madras High Court · 32 Ind. Cas. 484 : (1916) 3 LW 34
Provincial Small Cause Courts Act, 1887 — Section 25, 27
High Courts02 Dec 1915
Veerakutty Koundan and Another Vs Ramasami Asari and Others
Madras High Court · 32 Ind. Cas. 431
Registration Act, 1908 — Section 47, 50
High Courts02 Dec 1915
The District Judge of Kistna Vs C. Hanumanulu
Madras High Court · AIR 1916 Mad 144(2) : (1916) ILR (Mad) 1045 : 32 Ind. Cas. 326
Legal Practitioners Act, 1879 — Section 13(b), 14
High Courts02 Dec 1915
V. Ramasamy Aiyar Vs The Madras Times Printting and Publishing Co. Ltd.
Madras High Court · (1916) 30 MLJ 207
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts02 Dec 1915
V. Ramasamy Aiyar Vs The Madras Times Printing and Publishing Co., Ltd.
Madras High Court · 33 Ind. Cas. 929
Civil Procedure Code, 1908 (CPC) — Section 107Contract Act, 1872 — Section 54Presidency Small Cause Courts Act, 1882 — Section 69
High Courts01 Dec 1915
Emperor Vs P.R.S. Muthia Chetti
Madras High Court · 33 Ind. Cas. 638
Penal Code, 1860 (IPC) — Section 211
High Courts01 Dec 1915
Chantan Vs C. Mathu
Madras High Court · (1916) ILR (Mad) 957
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts30 Nov 1915
Ry. Sivaji Rajah Saib and Another Vs The Receiver appointed by The Court of the Subordinate Judge of Tanjore
Madras High Court · 32 Ind. Cas. 493
Madras Estates Land Act, 1908 — Section 40(3)(a)
High Courts30 Nov 1915
Abdul Kadya Beari Vs Shabyode Kunhi Ahmed
Madras High Court · 32 Ind. Cas. 820
High Courts30 Nov 1915
Subbarama Ayyar Vs P.P.A.R.R.M. Arunachellam Chettiar and Another
Madras High Court · 32 Ind. Cas. 731 : (1916) 3 LW 35
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts30 Nov 1915
Rama Aiyer alias Ramasami Aiyer and Vs Govinda Pillai (died) and Others
Madras High Court · 32 Ind. Cas. 448 : (1916) 3 LW 82
High Courts30 Nov 1915
Rama Aiyar alias Ramasami Aiyar Vs Govinda Pillai (died) and Others
Madras High Court · (1916) ILR (Mad) 952 : (1916) 30 MLJ 180