High Courts16 Dec 1915
Kaki Mutyalu Vs Kanigolla Siva Raghavayya
Madras High Court · 32 Ind. Cas. 826 : (1916) 3 LW 163
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,920 of 5,226
High Courts16 Dec 1915
Syed Ahmad Sahib Shuttari Vs Magnesite Syndicate, Ltd., by their Agent and Manager, Mr. G. Turner, and Others
Madras High Court · 32 Ind. Cas. 512
Transfer of Property Act, 1882 — Section 109, 37
High Courts15 Dec 1915
Subbaraya Goundan Vs S. Ranganadha Mudaliar and Others
Madras High Court · 32 Ind. Cas. 971 : (1916) 3 LW 273
Madras Revenue Recovery Act, 1864 — Section 42
High Courts15 Dec 1915
The Maharaja of Bobbili Vs Ranku Appala Naidu
Madras High Court · 32 Ind. Cas. 703
Evidence Act, 1872 — Section 92
High Courts15 Dec 1915
In Re: Madu Chinnagi Reddi and Others
Madras High Court · 32 Ind. Cas. 665
Penal Code, 1860 (IPC) — Section 467, 471
High Courts15 Dec 1915
Subbaraya Goundan Vs S. Ranganatha Mudaliar and Others
Madras High Court · (1917) ILR (Mad) 93 : (1916) 30 MLJ 387
Madras Revenue Recovery Act, 1864 — Section 42
High Courts15 Dec 1915
Subbaroya Goundan Vs S. Ranganada mudaliar and Seven Ors.
Madras High Court · (1917) ILR (Mad) 93
Madras Revenue Recovery Act, 1864 — Section 42
High Courts15 Dec 1915
Muthukrishna Aiyar and Others Vs Pakkiri Voikaran
Madras High Court · 33 Ind. Cas. 134
High Courts15 Dec 1915
Surapudi Muniappa and Another Vs Nookala Seshayya Gari Subbiah and Others
Madras High Court · 32 Ind. Cas. 901 : (1916) 3 LW 341
Limitation Act, 1963 — Article 132, 36
High Courts14 Dec 1915
P.R. Aiyana Chariar and Others Vs Vathiar Ramanuja Ayyangar and Others and Puliyur Narayana Ayyangar and Others
Madras High Court · 32 Ind. Cas. 698 : (1916) 3 LW 161
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts14 Dec 1915
Kamaravutu Mrutyunjayadu Vs Rajah of Pittapuram
Madras High Court · 33 Ind. Cas. 901
High Courts14 Dec 1915
Raja Rajeswari Ammal Vs Subramania Archakar and Others
Madras High Court · (1917) ILR (Mad) 105
High Courts14 Dec 1915
Kamaravutu Mrutyunjayadu Vs Raja Saheb Maharban Dostan Sri Raja Ravu Venkatakumara Mahipati Surya Rao Bahadur Sardar, Rajahmundry Sircar, Rajah of Pittapuram
Madras High Court · 33 Ind. Cas. 901 : (1916) 30 MLJ 132
High Courts14 Dec 1915
Raja Rajaeswari Ammal Vs Subramania Archakar and Others
Madras High Court · (1917) ILR (Mad) 105 : (1916) 30 MLJ 222
High Courts13 Dec 1915
In Re: Charles George Hedinger
Madras High Court · 32 Ind. Cas. 659
Foreigners Ordinance, 1914 — Section 3, 8
High Courts13 Dec 1915
Narayana and Others Vs Kashappaya and Another
Madras High Court · 32 Ind. Cas. 526
High Courts13 Dec 1915
K.P.A. Mariappa Nadan Vs A.R.R.M. Arunachalam Chetty and Others
Madras High Court · 33 Ind. Cas. 16 : (1916) 3 LW 143
High Courts10 Dec 1915
R. Srinivasa Chariar Vs S.P. Ranganayaki Ammal
Madras High Court · 32 Ind. Cas. 991 : (1916) 3 LW 466
Married Womens Property Act, 1874 — Section 6Succession Certificate Act, 1889 — Section 4(1)(a)
High Courts10 Dec 1915
Kodandarama Aiyar Vs Arunachala Aiyar and Others
Madras High Court · 32 Ind. Cas. 997
High Courts10 Dec 1915
Sulugu Suryanarayana Nayakaram Vs Gundabolu Butchaiah Naidu and Others
Madras High Court · 32 Ind. Cas. 810 : (1916) 3 LW 111