High Courts10 Dec 1915
S. Manikam Pillai (Receiver) Vs Kuppa Goundan and Others
Madras High Court · 33 Ind. Cas. 69
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,921 of 5,226
High Courts09 Dec 1915
Sri Raja Varadaraja Appa Rao Bahadur Zamindar Garu Vs Katnani Kuruvana and Others
Madras High Court · (1916) 3 LW 196 : (1916) 30 MLJ 249
High Courts09 Dec 1915
Sri Raja Varadaraja Appa Rao Bahadur Zamindar Garu Vs Katnani Kuruvanna and Others, and Uddagiri Bhushayya, and Prabhala Subbiah and Others, and Modhumantala Subbadu and Others, and Kunumalu Kutumbayya and Others
Madras High Court · 32 Ind. Cas. 722
High Courts08 Dec 1915
Muthuveerappa Chetti alias Nellayappa Chetti Vs Ramaswami Chetti (deceased) and Others Ramaswami Chetti (deceased) and Others Vs M.S. Muthuveerappa Chetti alias Nellayappa Chetti
Madras High Court · (1917) ILR (Mad) 285 : (1916) 31 MLJ 264
Contract Act, 1872 — Section 23
High Courts08 Dec 1915
Avasarala Seshamma and Another, Pratti Appalaraju and Indraganti Venkatachellam and Another Vs Sri Ravu Venkatakrishnarayanim Garu Vakada Padayya and Others Vs Sri Ravu Venkata Krishna Eayanim Garu and Others
Madras High Court · 33 Ind. Cas. 833 : (1916) 3 LW 413
High Courts08 Dec 1915
Talagapu Tavudu, Vakalapuri Kanniah and Pondari Pedda Easwarudu Vs The Zamindar of Tarla
Madras High Court · 32 Ind. Cas. 706
Madras Estates Land Act, 1908 — Section 74
High Courts08 Dec 1915
Bugata Appala Naidu Vs Chengalvala Jogiraju and Others
Madras High Court · 32 Ind. Cas. 237
High Courts08 Dec 1915
Manchukonda Appadu and Others Vs Atchi Appalaswamy and Others
Madras High Court · 32 Ind. Cas. 760
Evidence Act, 1872 — Section 69
High Courts08 Dec 1915
Muthuveerappa Chetty alias Vellayappa Chetty Vs Ramaswami Chetty and Others
Madras High Court · (1917) ILR (Mad) 285
Contract Act, 1872 — Section 23
High Courts08 Dec 1915
Devibhashyam Venkanna, Minor, by Paternal Grandmother and Guardian Lachamma Vs Peddinti Venkataramanayya and Another
Madras High Court · 32 Ind. Cas. 579 : (1916) 3 LW 109
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts07 Dec 1915
Mohideen Ibrahim Nachi Vs L. Mahomed Ibrahim Sahib by agent L.M.E. Lebbai Thambi
Madras High Court · (1916) ILR (Mad) 608 : 33 Ind. Cas. 894 : (1916) 30 MLJ 21
Guardians and Wards Act, 1890 — Section 25
High Courts07 Dec 1915
Rajah P. Ramakrishna Rayaningaru Vs Rangachariar and Another, and Audi Lakshmi Ammal
Madras High Court · 32 Ind. Cas. 737 : (1916) 3 LW 300
High Courts07 Dec 1915
In Re: Blamboyil Kuttasheri Ahamad
Madras High Court · 32 Ind. Cas. 672
Arms Act, 1878 — Section 20
High Courts07 Dec 1915
Pangi Achan Vs P.N. Bheeman Achan and Others
Madras High Court · 32 Ind. Cas. 501
High Courts07 Dec 1915
Mohideen Ibrahim Nachi Vs L. Mahomed Ibrahim Sahib by Agent, L.M.E. Lebbai Thambi
Madras High Court · (1916) ILR (Mad) 608
Guardians and Wards Act, 1890 — Section 12, 2, 21, 24, 25
High Courts07 Dec 1915
V.V. Srinivasa Aiyangar, High Court Vakil, Receiver to the Estate of A. Muniswamy Chetty, deceased Vs V. Kannappa Chetti and Others
Madras High Court · (1916) 30 MLJ 120
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Dec 1915
V.V. Srinivasa Aiyangar, High Court, Vakil Receiver to the Estate of A Muniswamy Chetty Vs V. Kannappa Chetti and Others
Madras High Court · 33 Ind. Cas. 906
Civil Procedure Code, 1908 (CPC) — Section 11, 35
High Courts06 Dec 1915
Venkatasami Naick and Others Vs Kali Samatan and Another
Madras High Court · 33 Ind. Cas. 167
High Courts06 Dec 1915
Venkata Rangappa Naicken Vs Subbaraya Goundan and Another
Madras High Court · 33 Ind. Cas. 142
Evidence Act, 1872 — Section 13(b), 159
High Courts06 Dec 1915
In Re: Sangan, In Re: Ramasamy Naick, In Re: Kadakk Arayandi Servai and In Re: Mothayan alias Antony and Others
Madras High Court · 32 Ind. Cas. 147