High Courts26 Nov 1915
Devaraja Aiyangar Vs Tirumalasami Naidu and Bodi Chettiar
Madras High Court · 32 Ind. Cas. 489
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,923 of 5,226
High Courts26 Nov 1915
Appathurai Aiyer's daughter Thyalambal Vs Nanit Pattar's Son Krishna Pattar and Others
Madras High Court · 32 Ind. Cas. 955
Transfer of Property Act, 1882 — Section 2
High Courts26 Nov 1915
Pampalli Subbareddi and Others Vs Chauduboyigari Kamal Saib
Madras High Court · 31 Ind. Cas. 830
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts24 Nov 1915
A.T.S.A. Annamalai Chetty and Others Vs S.V. Velayudu Nadar and Sundara Nadan
Madras High Court · 32 Ind. Cas. 869 : (1916) 3 LW 38
Limitation Act, 1963 — Article 73, 80
High Courts24 Nov 1915
Rama Aiyar and Another Vs Krishna Patter
Madras High Court · 32 Ind. Cas. 597 : (1916) 3 LW 90
High Courts24 Nov 1915
Mahalingam, Minor, By His Mother and Next Friend Vs C. Natesa Aiyar and Others
Madras High Court · 32 Ind. Cas. 423 : (1916) 3 LW 107
High Courts24 Nov 1915
Rama Ayyar (died) and Another Vs Krishna Patter
Madras High Court · (1916) ILR (Mad) 733
High Courts24 Nov 1915
K. Rangappa and Others Vs Karnam Bhimappa
Madras High Court · (1916) ILR (Mad) 949 : 36 Ind. Cas. 284 : (1916) 31 MLJ 360
Religious Endowments Act, 1863 — Section 7
High Courts23 Nov 1915
V. Ramaswami Iyer Vs The Madras Times Printing and Publishing Co., Ltd.
Madras High Court · 32 Ind. Cas. 610
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts23 Nov 1915
Kuyyattil Kundan Kutty Vs Vayalpath Parkum Natukandiyilakath Tharuvai and Others
Madras High Court · 32 Ind. Cas. 107
High Courts23 Nov 1915
In Re: Kota Appadu and Others
Madras High Court · 32 Ind. Cas. 673
Penal Code, 1860 (IPC) — Section 379
High Courts23 Nov 1915
Peeru Muhammad Lebbai Vs Swaminatha Pillai
Madras High Court · 32 Ind. Cas. 663
Penal Code, 1860 (IPC) — Section 186, 224
High Courts22 Nov 1915
C. Ethirajulu Naidu, Deceased and Another Vs C. Govivdarajulu Naidu and Another
Madras High Court · 32 Ind. Cas. 12
High Courts22 Nov 1915
Meenakshi alias Sivakami and Others Vs Krishna Royar and Another
Madras High Court · 32 Ind. Cas. 176
High Courts22 Nov 1915
Tiruvengada Konan Vs Venkatachala Konan and Others
Madras High Court · 32 Ind. Cas. 198
High Courts22 Nov 1915
Thiruvengada Konan Vs Venkatachala Konan and Others
Madras High Court · (1916) ILR (Mad) 1042 : (1916) 30 MLJ 258
Civil Procedure Code, 1882 — Section 264Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36
High Courts19 Nov 1915
Jeevarathnammal Vs N. Varada Pillai and Another
Madras High Court · 32 Ind. Cas. 111 : (1916) 3 LW 31
High Courts19 Nov 1915
Tholasinga Mudali Vs Nagalinga Chetty
Madras High Court · 32 Ind. Cas. 265 : (1916) 3 LW 19
High Courts19 Nov 1915
T. Sitharam Chetty and Thotta V. Ramanujam Chetty and Others Vs Sir S. Subramania Aiyer and Others
Madras High Court · 32 Ind. Cas. 211
High Courts19 Nov 1915
Pothi Naickan, minor by his next friend K.N.P.R. Narayanaswami Naicker Vs K. Naganna Naicker and Others
Madras High Court · (1916) 30 MLJ 62
Civil Procedure Code, 1908 (CPC) — Section 98(2)