High Courts12 Nov 1915
Subramania Othuvar Vs Munusamiya Pillai
Madras High Court · AIR 1916 Mad 897(1) : 31 Ind. Cas. 869
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,925 of 5,226
High Courts12 Nov 1915
Gopala Aiyar and Another Vs Sannasi
Madras High Court · 32 Ind. Cas. 401 : (1916) 3 LW 29
High Courts12 Nov 1915
Velammal alias Thayammal Vs Lakshmu Ammal and Another
Madras High Court · AIR 1916 Mad 828(2) : 31 Ind. Cas. 814
Civil Procedure Code, 1908 (CPC) — Section 107(2)
High Courts11 Nov 1915
Bugtha Simhadri Naidu Vs Behava Sitharama Patrudu and Others
Madras High Court · AIR 1916 Mad 1048 : 32 Ind. Cas. 129 : (1915) 2 LW 1244
High Courts11 Nov 1915
Gopisetti Narayanaswami Naidu Garu, Receiver of Nidadavole and Medur Estates Vs Muthyala Venkatratnam and Others, Chinna Silaru Sahib and Muhammad Ajeem Sahib
Madras High Court · AIR 1916 Mad 1155(2) : 32 Ind. Cas. 816 : (1915) 2 LW 1207
High Courts11 Nov 1915
In Re: Rangasami Padayachi and Others
Madras High Court · 31 Ind. Cas. 642
Penal Code, 1860 (IPC) — Section 148, 426, 506
High Courts11 Nov 1915
Prabhala Narasimhasomayajulu Garu Vs Muttury Somappa and Kollury Lakshminarayana
Madras High Court · 32 Ind. Cas. 944
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10
High Courts10 Nov 1915
Pothi Naicken By His Next Friend K.N.P.N. Narayanaswami Naicker Vs K. Nagama Naicker and Others
Madras High Court · 32 Ind. Cas. 486 : (1916) 3 LW 115
Registration Act, 1908 — Section 49
High Courts10 Nov 1915
Sree Raja Dantalooru Peda Venkata Jagannadha Raju Bahadur Garu and Another Vs Karlapati Radhakrishnaiah and Another
Madras High Court · 32 Ind. Cas. 941
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17
High Courts10 Nov 1915
Vasudevapatta Joshi Maha Patro and Others Vs Narayanapani Grahi and Others
Madras High Court · AIR 1916 Mad 919(1) : 31 Ind. Cas. 853
High Courts10 Nov 1915
Sree Raja Dantalooru Pedda Venkata Jagannadha Raju Bahadur Garu and Another Vs Kurlapathi Radhakrishniah and Another
Madras High Court · (1916) 30 MLJ 302
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17
High Courts09 Nov 1915
Lakshumanan Chettiar and Others Vs Bommachi Naicker and Others
Madras High Court · 32 Ind. Cas. 416
High Courts09 Nov 1915
Yeechuri Ramamurthy Vs Yeechuri Ramamma and Others
Madras High Court · 33 Ind. Cas. 961 : (1916) 3 LW 322
Evidence Act, 1872 — Section 106
High Courts09 Nov 1915
Velayudham Pillai and Another Vs Perumal Naicker and Another
Madras High Court · 31 Ind. Cas. 811 : (1915) 2 LW 1210
High Courts09 Nov 1915
James Russel Mclaren and Others Vs V. Veeriah Naidu and Others
Madras High Court · AIR 1916 Mad 1038(2) : (1915) ILR (Mad) 1102 : 32 Ind. Cas. 1003
Limitation Act, 1908 — Article 183
High Courts09 Nov 1915
Yechuri Ramamurthi Vs Yechuri Ramamma and Others
Madras High Court · (1916) 30 MLJ 308
Evidence Act, 1872 — Section 106
High Courts08 Nov 1915
In Re: Damodara Naidu and Another
Madras High Court · AIR 1916 Mad 32 : 31 Ind. Cas. 656 : (1915) 2 LW 1120
Madras Abkari Act, 1886 — Section 56(6)
High Courts08 Nov 1915
Basavana Gowd Vs Krishna Rao Naidu
Madras High Court · AIR 1916 Mad 713 : 31 Ind. Cas. 650 : (1915) 2 LW 1126
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts08 Nov 1915
Chinnappa Thevan and Others Vs Pazhaniappa Pillai
Madras High Court · AIR 1916 Mad 911 : 31 Ind. Cas. 630 : (1915) 2 LW 1132
Transfer of Property Act, 1882 — Section 76(a)