High Courts11 Jul 1916
Rallabhandi Venkata Ratnam and Another Vs Rallabhandi Raja Ram Mohana Rao, minor by his next friend Malladi Viswanadha Sastri and Others
Madras High Court · 35 Ind. Cas. 854
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,906 of 5,226
High Courts11 Jul 1916
Perala Krishnayyan Chettiv Vs G. Padmanathan Chettiar
Madras High Court · 37 Ind. Cas. 792 : (1917) 5 LW 149
Contract Act, 1872 — Section 119, 7(2)
High Courts11 Jul 1916
Rallabandi Venkataratnam and Another Vs Rallabandi Raja Ram Mohana Rao, minor by his next friend Malladi Visvanatha Sastri and Others
Madras High Court · (1916) 4 LW 248 : (1916) 31 MLJ 277
High Courts10 Jul 1916
Audimula Mudali minor by his Next Friend Doraiswamy Mudali Vs Alamalammal and Others
Madras High Court · 36 Ind. Cas. 365 : (1916) 4 LW 126
High Courts28 Apr 1916Dismissed
F.E. Hooper Vs King-Emperor
Madras High Court · 35 Ind. Cas. 497 : (1916) 4 LW 82 : (1916) 31 MLJ 178
Penal Code, 1860 (IPC) — Section 511
High Courts28 Apr 1916
Suryadevara Seetaramayya Vs Suryadevara Kotayya and Others
Madras High Court · 35 Ind. Cas. 111
High Courts28 Apr 1916
Madala Madavarayudu Vs Tanikalla Subbamma
Madras High Court · (1916) 31 MLJ 222
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Apr 1916
Sundaresa Aiyar Vs Krishnamoorthy Aiyar Minor by his Guardian, Natesa Aiyar and Others
Madras High Court · 35 Ind. Cas. 677
High Courts28 Apr 1916
Vodiana Kamayya and Another Vs Gudisa Mamayya
Madras High Court · (1917) 32 MLJ 484
High Courts28 Apr 1916
Voddina Kamayya and Another Vs Gudisa Mamayya
Madras High Court · 43 Ind. Cas. 352
High Courts28 Apr 1916
Bollapragada Ramamurthy trading under the name and style of Bollapragada Ramamurthi and Co. Vs Thammana Gopayya and Others
Madras High Court · (1917) ILR (Mad) 701 : 35 Ind. Cas. 575 : (1916) 4 LW 48 : (1916) 31 MLJ 231
Limitation Act, 1963 — Section 19
High Courts28 Apr 1916
Frederick Edmed Hooper Vs King-Emperor
Madras High Court · 35 Ind. Cas. 497 : (1916) 4 LW 82 : (1916) 31 MLJ 178
Penal Code, 1860 (IPC) — Section 511
High Courts28 Apr 1916
Sundara Aiyar Vs Krishnamurthi Aiyar (Minor by his guardian Natesa Aiyar) and Another
Madras High Court · (1916) 4 LW 238 : (1916) 31 MLJ 317
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts27 Apr 1916
Narna, minor by father and guardian Vittappa Shanbhoga, legal representative of the deceased plaintiff, Bhagirathi Amma Vs Ammani Amma
Madras High Court · (1916) ILR (Mad) 981 : 35 Ind. Cas. 418 : (1916) 4 LW 77 : (1916) 31 MLJ 865
Limitation Act, 1963 — Article 75
High Courts25 Apr 1916
Maddala Madhayarayudu Vs Tanikalla Subbamma
Madras High Court · 35 Ind. Cas. 124
High Courts25 Apr 1916
Pana Lana Ana Alagappa Chettiar and Another Vs Ravanna Mana Pana Chana Muthiah Chettiar
Madras High Court · 41 Ind. Cas. 745 : (1917) 33 MLJ 173
Religious Endowments Act, 1863 — Section 14
High Courts18 Apr 1916
Dinvahi Lakshmipati and Another Vs Pingal1 Narasimham and Others
Madras High Court · 34 Ind. Cas. 898 : (1916) 3 LW 590
Limitation Act, 1963 — Section 28
High Courts18 Apr 1916
V. Rangasami Naidu and Another Vs Sundarajulu Naidu and Another
Madras High Court · 35 Ind. Cas. 52 : (1916) 31 MLJ 472
Evidence Act, 1872 — Section 33
High Courts18 Apr 1916
Kotam Reddi Seetamma Vs Vannelakanti Krishnaswami Rao
Madras High Court · (1916) 31 MLJ 240
Evidence Act, 1872 — Section 91
High Courts18 Apr 1916
Kotamreddi Seetamma Vs Vannelakanti Krishnaswamy Row and Another
Madras High Court · 35 Ind. Cas. 18