High Courts24 Jul 1916
Reguna Nagendran Chetty and Others Vs Kuppusami Aiyen and Another
Madras High Court · 36 Ind. Cas. 593 : (1916) 4 LW 148
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,905 of 5,226
High Courts19 Jul 1916
Kamakshi Ammal Vs Pitchu Aiyar and Others
Madras High Court · (1916) 31 MLJ 561
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
High Courts19 Jul 1916
Kamatchi Ammal Vs Pichu Iyer and Others
Madras High Court · (1916) ILR (Mad) 876 : (1916) 4 LW 103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
High Courts19 Jul 1916
Venkati Rama Reddi and Others Vs Pillati Rama Reddi and Others
Madras High Court · (1917) ILR (Mad) 204 : (1916) 4 LW 465 : (1916) 31 MLJ 690
Transfer of Property Act, 1882 — Section 123
High Courts18 Jul 1916
Ramachandra Naidu Vs Tirupathi Naidu and Others
Madras High Court · 35 Ind. Cas. 614
High Courts18 Jul 1916
Mohamad Rowther Vs Pichai Rowther and Others
Madras High Court · 35 Ind. Cas. 624 : (1916) 4 LW 534
High Courts18 Jul 1916
Muthu Reddi and Others Vs Muthu Venkatapathi eddi and Another
Madras High Court · (1916) 4 LW 168 : (1916) 31 MLJ 354
High Courts17 Jul 1916
Yellampalle Venkatappa Vs Matam Nanjappa
Madras High Court · 35 Ind. Cas. 594 : (1916) 4 LW 112
High Courts17 Jul 1916
Ponnambala Moothan Vs Mahadeva Pattar and Others
Madras High Court · 35 Ind. Cas. 697
High Courts17 Jul 1916
Poduru Lakshmi Narayana and Others Vs Ponnada Pallamraju and Others
Madras High Court · 37 Ind. Cas. 354 : (1916) 4 LW 101
High Courts17 Jul 1916
Kota Balabadra Patro Vs Khetra Doss and Others
Madras High Court · 25 Ind. Cas. 401 : (1916) 4 LW 99 : (1916) 31 MLJ 275
Transfer of Property Act, 1882 — Section 44
High Courts14 Jul 1916
Rayarath Parkum Kuruman Kandiyal Kombilan Ammotti Vs Kottekulath Kunhi Sankaran Adiodi
Madras High Court · 37 Ind. Cas. 83
High Courts14 Jul 1916
Dhanukodi Asari Vs Muthuswamy Aiyar and Others
Madras High Court · 35 Ind. Cas. 490 : (1916) 4 LW 32
High Courts14 Jul 1916
Emperor Vs Sankar Narayana Chetti, Proprietor of Aswin and Co., Chemists and Druggists, Broadway
Madras High Court · 35 Ind. Cas. 488
High Courts14 Jul 1916
The Public Prosecutor Vs Musa Sakharam
Madras High Court · (1916) 4 LW 503 : (1916) 31 MLJ 285
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(10)
High Courts14 Jul 1916
In Re: Musa and Another
Madras High Court · 36 Ind. Cas. 839
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(10)
High Courts13 Jul 1916
Vitoba Rao and Another Vs T. Narasinga Rao and Another
Madras High Court · 35 Ind. Cas. 507 : (1916) 4 LW 55
High Courts13 Jul 1916
In Re: Samba Pillai and Others
Madras High Court · 35 Ind. Cas. 823 : (1916) 4 LW 125
High Courts11 Jul 1916
Palaniappa Mudali and Another Vs The Official Receiver of Trichinopoly and Another
Madras High Court · AIR 1915 Mad 82 : 35 Ind. Cas. 610 : (1916) 4 LW 51 : (1917) 32 MLJ 84
Provincial Insolvency Act, 1920 — Section 16, 18