High Courts07 Aug 1916
The Secretary of State for Indian Council Vs C.A. Mahadeva Sastrial
Madras High Court · (1917) ILR (Mad) 58 : (1917) 5 LW 817 : (1917) 32 MLJ 411
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,904 of 5,226
High Courts07 Aug 1916
Venkata Chetty Vs Aiyanna Goundan
Madras High Court · (1917) ILR (Mad) 561 : 36 Ind. Cas. 817 : (1917) 5 LW 304 : (1916) 31 MLJ 712
Evidence Act, 1872 — Section 116
High Courts07 Aug 1916
Kovouri Basivireddi and Others Vs Nidumoori Ramayya and Another, Geddala Pulligadu and Another, Vunnamatlu Ramudu and Another and Chinthapalli Chandrigadu and Another
Madras High Court · 36 Ind. Cas. 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts07 Aug 1916
Abdul Khader Sahib Vs The Official Assignee of Madras
Madras High Court · (1916) 08 MAD CK 0008
Presidency Towns Insolvency Act, 1909 — Section 36(4), 36(5)
High Courts03 Aug 1916
Bhuvaragha Iyengar Vs Natesa Iyer and Others
Madras High Court · AIR 1918 Mad 1302 : 37 Ind. Cas. 768 : (1917) 5 LW 127
High Courts03 Aug 1916
Neelakanta Rao and Another Vs Narayanaswami Aiyar and Others
Madras High Court · 37 Ind. Cas. 733
High Courts03 Aug 1916
Neelakanta Row and Others Vs Narayanaswami Aiyar and Others
Madras High Court · (1916) 31 MLJ 847
High Courts03 Aug 1916
Mathu K.R.V. Arunachalam Chetty and Others Vs M.R.R.M. Murugappa Chetty and Others
Madras High Court · 36 Ind. Cas. 516 : (1916) 4 LW 327
Transfer of Property Act, 1882 — Section 81
High Courts01 Aug 1916
K.N. Rama Aiyar Vs G. Parth Sarathy Cheity and Others
Madras High Court · 43 Ind. Cas. 385
High Courts31 Jul 1916
Vanheri Manakkal Purushothaman Nambudri Vs Purumpulanil Sankunni Menon and Others
Madras High Court · 36 Ind. Cas. 551 : (1916) 4 LW 184
Transfer of Property Act, 1882 — Section 93
High Courts27 Jul 1916
Narasinga Row Gaday Row Sahib and Others Vs Rangasami Thevan
Madras High Court · 35 Ind. Cas. 871 : (1916) 4 LW 397
High Courts27 Jul 1916
Mulla Veettil Ussain and Others Vs Subramania Aiyar and Others
Madras High Court · 35 Ind. Cas. 877 : (1916) 31 MLJ 431
High Courts26 Jul 1916
Thonokadavath Awalla and Another Vs Ammian Mannil Kuttiali Valiaparambath Korumban Vs Koroth Kandiyil Krishna Kurup
Madras High Court · 36 Ind. Cas. 471 : (1916) 4 LW 73
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts25 Jul 1916
Mullangi Venkatasubbamma and Others Vs Mullangi Venkatarangam Chetty and Another
Madras High Court · 36 Ind. Cas. 678 : (1916) 4 LW 264 : (1916) 31 MLJ 280
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Jul 1916
Sri Raghunatha Doss Vs Sri Sri Sir Vikrama Deo, Maharaja of Jeypore
Madras High Court · (1916) 4 LW 240 : (1916) 31 MLJ 319
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4
High Courts25 Jul 1916
Public Prosecutor Vs Madhava Bhonjo Santos and seven Ors.
Madras High Court · 36 Ind. Cas. 161 : (1916) 4 LW 377 : (1916) 31 MLJ 305
Penal Code, 1860 (IPC) — Section 186, 434
High Courts24 Jul 1916
Veerabhadrah Iyer Vs President, Corporation of Madras
Madras High Court · 35 Ind. Cas. 589
High Courts24 Jul 1916
Maduru Brahmayya Vs Vedula Vellamma (died) and Others
Madras High Court · (1916) 4 LW 408 : (1916) 31 MLJ 509
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts24 Jul 1916
Veerabhadrah Aiyar Vs President, Corporation of Madras
Madras High Court · (1916) 31 MLJ 315
High Courts24 Jul 1916
Meduru Brahmayya Vs Vedulu Yellamma and Others
Madras High Court · 36 Ind. Cas. 437
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7