High Courts18 Apr 1916
Moturi Seshayya and Others Vs Sri Rajah Venkatadri Appa Row Bahadur, Zemindar
Madras High Court · (1916) 31 MLJ 219
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,907 of 5,226
High Courts18 Apr 1916
Laxmipathaya Vs Ramachendra
Madras High Court · 35 Ind. Cas. 421 : (1916) 31 MLJ 311
High Courts18 Apr 1916
Maruthai Goundan and Another Vs Dasappa Goundan and Others
Madras High Court · 36 Ind. Cas. 393 : (1917) 5 LW 141 : (1916) 31 MLJ 375
Transfer of Property Act, 1882 — Section 58(a)
High Courts18 Apr 1916
Moturi Seshayya and Others Vs Sree Rajah Venkatadri Appa Row Bahadur, Zamindar, Late a Minor but Now a Major
Madras High Court · 36 Ind. Cas. 289
High Courts17 Apr 1916
Kathan Muthirian and Others Vs Sivabaghiathammal and Another
Madras High Court · 36 Ind. Cas. 782 : (1916) 4 LW 104
High Courts17 Apr 1916
Manikkam Pillai Vs Thanikachalam Pillai (dead) and Others
Madras High Court · 34 Ind. Cas. 945 : (1916) 4 LW 369
Limitation Act, 1908 — Section 10
High Courts17 Apr 1916
D.L. Sooryaprakasalingam Garu Vs Shaw Trikamlal and Others
Madras High Court · 35 Ind. Cas. 625
High Courts17 Apr 1916
Mahomed Silar Sahib and Co. by Mahomed Silar Sahib Vs Nabi Khan Sahib and Others
Madras High Court · 35 Ind. Cas. 157 : (1916) 3 LW 579 : (1916) 31 MLJ 93
High Courts17 Apr 1916
Subbiah Chetty alias Subramaniam Chetty and Others Vs Kuppammal
Madras High Court · 35 Ind. Cas. 104 : (1916) 3 LW 587 : (1916) 31 MLJ 437
Transfer of Property Act, 1882 — Section 67
High Courts17 Apr 1916
Poomalai Udayan and Others Vs Karuppa Servai
Madras High Court · 34 Ind. Cas. 921
Transfer of Property Act, 1882 — Section 54
High Courts14 Apr 1916
Muthu Reddi alias Duraiswamy Reddi Vs Velu Asari and Others
Madras High Court · 35 Ind. Cas. 591 : (1916) 4 LW 34
High Courts14 Apr 1916
Selambayi Vs Sangu Pandithan and Others
Madras High Court · 35 Ind. Cas. 147 : (1916) 3 LW 542
High Courts14 Apr 1916
T. Kr. Ct. Chidambaram Chetty and Others and K.A. Ct. Chidambaram Chetty Vs V.R. Kr. Karuthan Chetty and Others
Madras High Court · 34 Ind. Cas. 543 : (1916) 4 LW 10
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3English Partnership Act, 1890 — Section 31
High Courts14 Apr 1916
Pamulapati Venkatakrishniah (Minor Represented by Mother and Next Friend Mangamma) and Others Vs Kondamudi Subbarayudu and Others
Madras High Court · (1917) ILR (Mad) 698 : (1916) 3 LW 576
High Courts14 Apr 1916
Tallaparagada Subba Row and Another Vs Gopisetti Narayanaswami Naidu Garu Receiver Niddadavole Estate
Madras High Court · (1916) 4 LW 293 : (1916) 31 MLJ 339
Madras Estates Land Act, 1908 — Section 13(1)
High Courts14 Apr 1916
Nara Reddiar Vs Doraiswami Reddi
Madras High Court · 35 Ind. Cas. 301 : (1916) 3 LW 589 : (1916) 31 MLJ 96
Evidence Act, 1872 — Section 92(1)
High Courts14 Apr 1916
Pamulapati Venkatakrishniah being minor by Mother and Next Friend Mangamma and Others Vs Kondamudi Subbrayudu and Others
Madras High Court · 36 Ind. Cas. 240
Limitation Act, 1963 — Section 20
High Courts14 Apr 1916
Tallapragada Subba Row and Another Vs Gopisetti Narayanaswami Naidu Garu
Madras High Court · 36 Ind. Cas. 727
Madras Estates Land Act, 1908 — Section 6(1)
High Courts13 Apr 1916
Nallavadiva Ammal Vs Subramania Pillai and Others
Madras High Court · (1917) ILR (Mad) 687