High Courts13 Apr 1916
Nellavadivu Ammal Vs Subramaniya Pillai and Others
Madras High Court · (1917) ILR (Mad) 687 : (1916) 31 MLJ 269
Limitation Act, 1963 — Article 152, 5
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,908 of 5,226
High Courts13 Apr 1916
Nellavadivu Ammal Vs Subramania Pillai and Others
Madras High Court · 38 Ind. Cas. 617
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 5
High Courts11 Apr 1916
Manjunatha Chetty Vs Appaya alias Manuel Souza and Another
Madras High Court · 36 Ind. Cas. 988 : (1916) 31 MLJ 429
Civil Procedure Code, 1908 (CPC) — Section 47(1)
High Courts07 Apr 1916
Marudanayakam Pillai Vs Syed Mohammad Rowthen and Others
Madras High Court · 34 Ind. Cas. 329
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts07 Apr 1916
President of the District Board Vs Kannuswami Thondaman, Ramaswami Sethuran and Veeraswamy Thondaman
Madras High Court · 35 Ind. Cas. 121
High Courts07 Apr 1916
P. Radhakrishna Mudaliar Vs P. Subraya Mudaliar
Madras High Court · (1917) ILR (Mad) 550 : 34 Ind. Cas. 849 : (1916) 4 LW 255 : (1916) 31 MLJ 357
Succession Act, 1925 — Section 50
High Courts07 Apr 1916
Rangaswamy Bhattar Vs K. Seshadri Aiyengar and Others
Madras High Court · 35 Ind. Cas. 204 : (1916) 4 LW 611
High Courts07 Apr 1916
Bhaganathi Servai and Another Vs Valayee
Madras High Court · 33 Ind. Cas. 830 : (1916) 3 LW 498
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts06 Apr 1916
M. Govinda Pillai Vs Best and Company, Ltd.
Madras High Court · 34 Ind. Cas. 843
High Courts05 Apr 1916
Vena Subbarayulu Naidu Vs M.K. Subbarayalu Naidu and Another
Madras High Court · 40 Ind. Cas. 238 : (1917) 5 LW 708
High Courts05 Apr 1916
C.B. Swami Chetty Vs S.T. Ethirajulu Naidu and Another
Madras High Court · 34 Ind. Cas. 853 : (1916) 3 LW 585
Registration Act, 1908 — Section 49
High Courts05 Apr 1916
A.T. Raghava Chariar Vs O.A. Srinivasa Raghava Chariar
Madras High Court · (1917) ILR (Mad) 308 : 36 Ind. Cas. 921 : (1916) 31 MLJ 575
Transfer of Property Act, 1882 — Section 7
High Courts05 Apr 1916
Savarimuthu Pillai (died) Vs Muthu Pillai and Another
Madras High Court · (1917) ILR (Mad) 108 : (1917) 32 MLJ 81
Criminal Procedure Code, 1898 (CrPC) — Section 350, 438
High Courts05 Apr 1916
In Re: Savarimuthu Pillai and Others
Madras High Court · 33 Ind. Cas. 646 : (1916) 3 LW 496
Criminal Procedure Code, 1898 (CrPC) — Section 367, 438
High Courts04 Apr 1916
The Rajah of Vizayanagaram, Represented by his mukyar G. Appayya Pantulu Garu Vs Poosapati Appala Narasimha Raju and Others
Madras High Court · 34 Ind. Cas. 480 : (1916) 3 LW 517
Contract Act, 1872 — Section 69, 72Madras Estates Land Act, 1908 — Section 128, 213
High Courts04 Apr 1916
C.B. Swami Chetty Vs S.T. Ethirajulu Nayudu and Another
Madras High Court · (1917) ILR (Mad) 547
Registration Act, 1908 — Section 49
High Courts31 Mar 1916
S. Rudrappa Achary Vs The Corporation of Madras
Madras High Court · 34 Ind. Cas. 735
Madras City Municipal Act, 1904 — Section 247
High Courts31 Mar 1916
Alagappa Chetty Vs Annamalai Chetty and Others
Madras High Court · 35 Ind. Cas. 74 : (1916) 4 LW 411