High Courts15 Nov 1917
A. Bharadwaja Mudaliar Vs Arunachalla Gurukkal and Others
Madras High Court · AIR 1918 Mad 366 : 45 Ind. Cas. 414 : (1918) 7 LW 524
Limitation Act, 1963 — Article 102, 36, 62Provincial Small Cause Courts Act, 1887 — Article 13
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,875 of 5,226
High Courts15 Nov 1917
Vysravanath Manakal Raman Somayajipad Vs Marampure Thalakkodi Madhathil Karnavathi Kunhu Kutti Kovilamma and Others
Madras High Court · (1918) 7 LW 490 : (1918) 34 MLJ 344
Evidence Act, 1872 — Section 109
High Courts14 Nov 1917Dismissed
Muthammal Vs Razu Pillai and Others
Madras High Court · AIR 1918 Mad 103 : 44 Ind. Cas. 753 : (1918) 7 LW 420
Transfer of Property Act, 1882 — Section 60
High Courts14 Nov 1917
Muthammal Vs Razu Pillai alias Subbaraya Pillai and Others
Madras High Court · AIR 1918 Mad 103 : 44 Ind. Cas. 753 : (1918) 7 LW 420
Transfer of Property Act, 1882 — Section 51, 60
High Courts14 Nov 1917
Keelangoti Narayana Tantri Vs Nagappa and Others
Madras High Court · 44 Ind. Cas. 889
High Courts14 Nov 1917
Tittu Gopalachariar and Others Vs Maiyappa Chetty and Others
Madras High Court · AIR 1918 Mad 317 : 45 Ind. Cas. 22 : (1918) 8 LW 501
Negotiable Instruments Act, 1881 (NI) — Section 19Paper Currency Act, 1910 — Section 26
High Courts14 Nov 1917
Venkateswara Aiyar and Others Vs A.P.RI. Executor, A.R.A.R. Somasundram Chettiar through his Authorised Agent Mayandi
Madras High Court · AIR 1918 Mad 76 : 44 Ind. Cas. 551 : (1918) 7 LW 280
Transfer of Property Act, 1882 — Section 53
High Courts14 Nov 1917
Keekangote Narayana Tantri Vs Nagappa and Others
Madras High Court · AIR 1918 Mad 126 : (1918) 34 MLJ 515
High Courts14 Nov 1917
In Re: N. Krishnaswami Aiyangar
Madras High Court · 47 Ind. Cas. 981 : (1918) 35 MLJ 368
Government of India Act, 1915 — Section 107
High Courts09 Nov 1917
G.S. Ramasami Iyer Vs Emperor
Madras High Court · AIR 1918 Mad 150 : 43 Ind. Cas. 593
High Courts09 Nov 1917
G.S. Ramaswami Ayyar Vs The King-Emperor
Madras High Court · (1918) ILR (Mad) 589
High Courts09 Nov 1917
S. Vullappa and Others Vs S. Bheema Row
Madras High Court · AIR 1918 Mad 36(2) : (1918) ILR (Mad) 156 : 43 Ind. Cas. 578 : (1917) 6 LW 794 : (1917) 33 MLJ 729
Penal Code, 1860 (IPC) — Section 411
High Courts08 Nov 1917
Khaji Sayyid Yusuf Sahib and Others Vs Ediga Narasimhappa and Others
Madras High Court · 44 Ind. Cas. 367 : (1918) 8 LW 377
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts08 Nov 1917
Puzhakkal Edom alias Puthan Edom Karnavan and Kaikaryakarthamu Valia Achan Avergal Vs Mahadeva Pattar
Madras High Court · 47 Ind. Cas. 778
High Courts06 Nov 1917
Thathamangalam Parakat Samu Menon and Another Vs Vengannat Swaroopam Raja Vasudeva Ravi Varma styled Valia Nambidi and Others
Madras High Court · 44 Ind. Cas. 242 : (1918) 7 LW 287
High Courts06 Nov 1917
Maharaja Perumal Mudaliar and Another Vs Sendanatha Mudaliar
Madras High Court · AIR 1918 Mad 311 : 44 Ind. Cas. 479
High Courts06 Nov 1917
Govinda Menon and Others Vs Pathaikkara Manakkal Pramathan Kuppan Numburipad
Madras High Court · (1919) 37 MLJ 617
Evidence Act, 1872 — Section 116
High Courts02 Nov 1917
S.V. Sitaramaswamy Vs Dulla Lakshmi Narasamma and Another
Madras High Court · (1918) ILR (Mad) 510 : 48 Ind. Cas. 840 : (1918) 8 LW 21
High Courts02 Nov 1917
Subbaraya Chettiar (dead) and Another Vs Papathi Ammal alias Lakshmi Ammal and Others
Madras High Court · AIR 1918 Mad 294 : 45 Ind. Cas. 239 : (1918) 7 LW 516
Provincial Insolvency Act, 1907 — Section 16