High Courts16 Oct 1917
Doraiswami Ayyar and Others Vs T. Subramania Ayyar and Others
Madras High Court · (1918) ILR (Mad) 188
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,877 of 5,226
High Courts15 Oct 1917
Annavajhula Venkatachellamayya Garu Vs Ramagirjee Neelakanta Girjee
Madras High Court · 43 Ind. Cas. 685 : (1918) 34 MLJ 156
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 86
High Courts12 Oct 1917
A. Subba Rao Vs Parasurama Pattar
Madras High Court · 46 Ind. Cas. 973 : (1918) 34 MLJ 551
High Courts12 Oct 1917
Natuthodi Kunhi Moidin Vs P.R. Chamu Nair
Madras High Court · AIR 1918 Mad 281 : (1918) ILR (Mad) 182 : 43 Ind. Cas. 787 : (1917) 6 LW 745 : (1917) 33 MLJ 607
High Courts11 Oct 1917
Suppu Sokkayya Bhattar Vs Suppu Bhattar Alias S. Kalyana Bhattar, minor by his Guardian Karpura Sundara Bhattar
Madras High Court · 43 Ind. Cas. 714 : (1918) 7 LW 30
High Courts11 Oct 1917
Palakkunnath Illath Govindan Numbudiri Vs Ottathayil Moidin
Madras High Court · (1918) ILR (Mad) 469
High Courts11 Oct 1917
Ramaswami Sastri Vs Kali Raghava Aiyangar
Madras High Court · AIR 1918 Mad 358 : 43 Ind. Cas. 124
High Courts10 Oct 1917
A.M.V. Avanashi Chetti Vs Muthukaruppan Chetti and Others and Doraisami alias Devanna Goundan and Another
Madras High Court · AIR 1918 Mad 186(1) : 44 Ind. Cas. 885 : (1918) 7 LW 406
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts10 Oct 1917
Meda Chinnasubamma Vs Papireddi Gari Chinnayya by his Guardian ad litem Nagapeddayya
Madras High Court · 47 Ind. Cas. 628
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 144
High Courts10 Oct 1917
Meda Chinna Subbamma Vs Papireddigari Chennayya by his guardian ad litem naga Peddayya (Legal representative)
Madras High Court · (1918) ILR (Mad) 467
High Courts10 Oct 1917
Palakkunnath Illath Govindan Nambudri Vs Ottathayil Moideen
Madras High Court · AIR 1918 Mad 504(2) : 42 Ind. Cas. 943 : (1917) 33 MLJ 693
High Courts10 Oct 1917
Meda Chinna Subbamma Vs Papireddigari Chennayya by His Guardian ad litem Naga Peddayya
Madras High Court · (1918) ILR (Mad) 467
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 144
High Courts09 Oct 1917
M. Azimuddin Sahib and Others Vs S.E.S. Kadirsa Rowther and Others
Madras High Court · 43 Ind. Cas. 995
High Courts08 Oct 1917
Kasi Viswanathan Chetty Vs Murugappa Chetty and Another
Madras High Court · 43 Ind. Cas. 79 : (1917) 33 MLJ 750
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts05 Oct 1917
Mannath Veettil Itti Panku Menon Vs Thazheth Meladem Dharman Achan Avergal, and Keizhekkemeladathil Dharman Achan
Madras High Court · AIR 1918 Mad 288 : (1918) ILR (Mad) 488 : 43 Ind. Cas. 625 : (1918) 8 LW 118 : (1918) 34 MLJ 193
Transfer of Property Act, 1882 — Section 100
High Courts05 Oct 1917
Palaniandi Chetty and Others Vs M.V. Appavu Chettiar and Others
Madras High Court · AIR 1918 Mad 225 : 45 Ind. Cas. 52
Transfer of Property Act, 1882 — Section 53
High Courts05 Oct 1917
T.P. Govindan Nair Vs K. Cheruvamma alias Kalliani Amma and Others
Madras High Court · AIR 1918 Mad 490 : 43 Ind. Cas. 126 : (1918) 7 LW 81 : (1918) 35 MLJ 313
Transfer of Property Act, 1882 — Section 84
High Courts04 Oct 1917
Jagathambal Vs Kannusami Pillai and Another
Madras High Court · AIR 1988 Mad 499 : 43 Ind. Cas. 985 : (1918) 7 LW 131