High Courts02 Nov 1917
The Clan Line Steamers Ltd. Vs The Municipal Council of Cocanada
Madras High Court · 46 Ind. Cas. 500 : (1918) 34 MLJ 145
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,876 of 5,226
High Courts02 Nov 1917
Komandur Srinivasa Seshacharlu and Others Vs Komandus Seshamma and Others
Madras High Court · 47 Ind. Cas. 758 : (1918) 34 MLJ 479
High Courts01 Nov 1917
Ramasami Servaigaran and Another Vs Athivaraha Chariar and Others
Madras High Court · AIR 1918 Mad 222 : 44 Ind. Cas. 663 : (1918) 7 LW 471
Madras Estates Land Act, 1908 — Section 4
High Courts31 Oct 1917
Kamulammal Avergal, Zamindarini of Bodinaickanur Vs Athikari Sangali Subba Pillai and Others
Madras High Court · (1918) 35 MLJ 11
High Courts30 Oct 1917
P.V. Madhavan Vydiar Vs Lakshmana Pattar and Another
Madras High Court · AIR 1918 Mad 121 : 44 Ind. Cas. 447 : (1918) 7 LW 284
Transfer of Property Act, 1882 — Section 83
High Courts30 Oct 1917
Subramania Aiyar Vs Narayanaswami Vandayar alias Narayanaswami Tevar
Madras High Court · (1918) 7 LW 537 : (1918) 34 MLJ 439
Transfer of Property Act, 1882 — Section 8
High Courts30 Oct 1917
Subramania Aiyar Vs Narayanaswami Vandyar alias Narayanaswami Thevar
Madras High Court · AIR 1918 Mad 88 : 45 Ind. Cas. 638
Civil Procedure Code, 1908 (CPC) — Order 24 Rule 3Transfer of Property Act, 1882 — Section 83
High Courts29 Oct 1917
Mankoottil Chathukutti Nair Vs P.P.M. Komappan Nair and Others
Madras High Court · 44 Ind. Cas. 572
Contract Act, 1872 — Section 25
High Courts29 Oct 1917
Ganesa Aiyar and Another Vs Amirthasami Odayar and Others
Madras High Court · AIR 1918 Mad 178 : 44 Ind. Cas. 605
Limitation Act, 1963 — Article 126
High Courts29 Oct 1917
Mankoottil Chathukutti Nair Vs P.P.M. Komappan Nairand Others
Madras High Court · AIR 1918 Mad 61 : (1918) 35 MLJ 380
Contract Act, 1872 — Section 25
High Courts26 Oct 1917
Doraisami Aiyar and Others Vs T. Subramania Aiyar and Others
Madras High Court · AIR 1918 Mad 484 : (1918) ILR (Mad) 188 : 42 Ind. Cas. 929 : (1917) 6 LW 784 : (1917) 33 MLJ 699
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Oct 1917
Annamalai Chettiar Vs Palamalai Pillai and Others
Madras High Court · (1918) ILR (Mad) 265 : (1918) 7 LW 298
High Courts26 Oct 1917
Annavajhula Venkatachellamayya Vs Rama Girjee Nilakanta Girjee
Madras High Court · (1918) ILR (Mad) 474 : (1918) 7 LW 159
High Courts25 Oct 1917
Tirumalai Muthuveera Paramasiva Venkitasami Naicker Vs Muthusami Pillai and Another
Madras High Court · 45 Ind. Cas. 949
Transfer of Property Act, 1882 — Section 72
High Courts25 Oct 1917
Tirumalai Muthuveera Paramasiva Venkitaswami Naicker Vs Muthusamy Pillai and Another
Madras High Court · (1918) 34 MLJ 177
Transfer of Property Act, 1882 — Section 72
High Courts23 Oct 1917
Chellam Chetti and Others Vs Seeni Chetti and Others
Madras High Court · AIR 1918 Mad 74 : 43 Ind. Cas. 801 : (1918) 7 LW 201
High Courts22 Oct 1917
Dhulipalla Kanakam Alias Sitaramayya, by Mother and Guardian Ramamma Vs Nadipalli Venkataraju and Others Dhulipalla Sitaramaswamy, by Mother and Guardian Ramanna Vs Sankachina Venkatappayya and Others
Madras High Court · AIR 1918 Mad 101 : 43 Ind. Cas. 76 : (1918) 7 LW 218
High Courts17 Oct 1917
Marturu Subbamma Vs Gadde Narayya
Madras High Court · (1918) ILR (Mad) 259 : 43 Ind. Cas. 4 : (1917) 6 LW 738 : (1917) 33 MLJ 623
Transfer of Property Act, 1882 — Section 68(b)
High Courts16 Oct 1917
Sri Mahant Prayaga Doss Jee Varu Vs Venkama Naidu, P. Gurappa Naidu, Muniappa Naidu and A. Rangappa Naidu
Madras High Court · 44 Ind. Cas. 641 : (1918) 7 LW 477
Madras Estates Land Act, 1908 — Section 13(3)
High Courts16 Oct 1917
Tenjerla Suryanarayana Vs Prabhala Subbayya
Madras High Court · AIR 1918 Mad 504(1) : (1918) ILR (Mad) 471 : 42 Ind. Cas. 911 : (1918) 7 LW 58 : (1917) 33 MLJ 724