High Courts23 Nov 1917
Kumarappa Reddi Vs Manavala Goundan
Madras High Court · AIR 1918 Mad 1 : (1918) ILR (Mad) 374 : (1918) 7 LW 243 : (1918) 34 MLJ 104
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,874 of 5,226
High Courts23 Nov 1917
N. Venkatachari Vs Ramalinga Tevan and Another
Madras High Court · AIR 1918 Mad 36 : 45 Ind. Cas. 417 : (1918) 7 LW 404
Contract Act, 1872 — Section 74
High Courts22 Nov 1917
Krishnapur Mutt by Vidyapurna Thirthaswami Vs The Vicar of Suratkal Church
Madras High Court · AIR 1918 Mad 340 : 44 Ind. Cas. 56
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts21 Nov 1917
Prativadi Bhayankaram Pichamma alias Mangamma Vs Kamisetti Sreeramulu and Others
Madras High Court · AIR 1918 Mad 148(2) : (1918) ILR (Mad) 286 : 43 Ind. Cas. 566 : (1918) 34 MLJ 24
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 6(1)
High Courts21 Nov 1917
Sundaram Ayyar Vs Emperor
Madras High Court · 47 Ind. Cas. 658
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 420
High Courts21 Nov 1917
Vadlur Chinna Nagi Reddy Vs Devineni Venkatramaniah and Another
Madras High Court · AIR 1918 Mad 310 : 45 Ind. Cas. 653 : (1918) 7 LW 468
Civil Procedure Code, 1908 (CPC) — Section 115Madras Revenue Recovery Act, 1864 — Section 59
High Courts21 Nov 1917
Chalikani Venkatarayanim Garu and Others Vs Sri Raja Vatsavya Venkata Subhadrayamma Jagapathi Bahadur Garu and Others
Madras High Court · 45 Ind. Cas. 437 : (1918) 8 LW 416
Transfer of Property Act, 1882 — Section 84
High Courts21 Nov 1917
Vaddadi Sannamma Vs Koduganti Radhabhayi and Others
Madras High Court · AIR 1918 Mad 123 : 43 Ind. Cas. 935 : (1918) 7 LW 234 : (1918) 34 MLJ 17
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 43
High Courts21 Nov 1917
Paramasiva Udayan Vs Krishna Padayachi and Another
Madras High Court · AIR 1918 Mad 491
High Courts21 Nov 1917
Chelikani Venkatarayanim Garu and Others Vs Sri Rajah Vatsavaya Venkata Subhadrayamma Jagapathi Bahadur Garu, Senior Widow and Others
Madras High Court · AIR 1918 Mad 219 : (1918) 34 MLJ 488
Transfer of Property Act, 1882 — Section 84
High Courts21 Nov 1917
Paramasiva Udayay Vs Krishna Padayachi and Another
Madras High Court · (1918) ILR (Mad) 535 : (1918) 7 LW 241
High Courts20 Nov 1917
Dakshinamurthi Rajali and Others Vs Emperor
Madras High Court · 43 Ind. Cas. 616 : (1918) 7 LW 83
High Courts19 Nov 1917
Thiraviyam Pillai and Another Vs Lakshmana Pillai
Madras High Court · (1918) ILR (Mad) 616 : 47 Ind. Cas. 538 : (1918) 35 MLJ 150
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 83
High Courts18 Nov 1917
Sree Raja Manyam Mahalakshmamma Garu Vs Muchika Appalaraju
Madras High Court · 47 Ind. Cas. 713 : (1918) 34 MLJ 473
High Courts16 Nov 1917
Amir Bi Bi Vs Arokiam and Others
Madras High Court · 45 Ind. Cas. 813 : (1918) 34 MLJ 184
Civil Procedure Code, 1908 (CPC) — Section 33
High Courts15 Nov 1917
Karnam Chowdappa and Another Vs Karnam Narasamma and Others
Madras High Court · 44 Ind. Cas. 299 : (1918) 7 LW 411
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts15 Nov 1917
Penumetsa Thirumalraju and Others Vs Emperor
Madras High Court · 44 Ind. Cas. 40
High Courts15 Nov 1917
Madepalli Venkataswami and Others Vs Madepalli Suranna and Others
Madras High Court · (1918) ILR (Mad) 1022 : 45 Ind. Cas. 644 : (1918) 8 LW 202 : (1918) 34 MLJ 323
Civil Procedure Code, 1908 (CPC) — Section 14
High Courts15 Nov 1917
K.A. Subbarayalu Nayudu Vs Sundararaja Nayudu and Others
Madras High Court · (1918) 35 MLJ 507
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5