High Courts05 Dec 1917
Srikakolapur Venkataraju Vs Gudivada Ramanujam
Madras High Court · AIR 1918 Mad 163 : 44 Ind. Cas. 319 : (1918) 7 LW 518
Contract Act, 1872 — Section 65
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,873 of 5,226
High Courts05 Dec 1917
Srikakolapu Venkataraju Vs Gudivada Ramanujam
Madras High Court · (1918) 34 MLJ 561
Contract Act, 1872 — Section 65
High Courts05 Dec 1917
Avaran Marakarakath Kizhakkekath Kemalutti and Another Vs Pulikkalakath Puthiakath Muhamad alias Ahammad and Others
Madras High Court · 45 Ind. Cas. 743 : (1918) 7 LW 291 : (1918) 34 MLJ 170
Conveyancing Act, 1881 — Section 4
High Courts04 Dec 1917
Manakari Venkappa Chari Vs Holagunel Pompana Gowd and Others
Madras High Court · AIR 1918 Mad 42 : 45 Ind. Cas. 474 : (1918) 7 LW 372
Madras Revenue Recovery Act, 1864 — Section 25
High Courts03 Dec 1917
In Re Mantripragada Mattapalli Narasimha Rao
Madras High Court · 44 Ind. Cas. 973
Penal Code, 1860 (IPC) — Section 341, 385, 44
High Courts30 Nov 1917
Perumal Goundan and Others Vs The Thirumalarayapuram Jananukoola Dhanasekhara Sangha Nidhi (Limited)
Madras High Court · (1918) ILR (Mad) 624
High Courts30 Nov 1917
Yamajala Sanjevudu Vs Nakka Venkadu and Others
Madras High Court · AIR 1918 Mad 165 : 45 Ind. Cas. 24
Civil Procedure Code, 1882 — Section 335
High Courts30 Nov 1917
Perumal Koundan and Others Vs The Thirumalarayapuram Jananukoola Dhanasekara Sanka Nidhi Ltd.
Madras High Court · AIR 1918 Mad 362 : (1918) ILR (Mad) 624 : 45 Ind. Cas. 164 : (1918) 34 MLJ 421
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts29 Nov 1917
Eledath Thavazhi, Karnavan and Manager Kunhunni Menon Vs Eliangattil Sankara Valia Rajah Avargal, styled Vannilasseri Utaya Kandan Theva and Another
Madras High Court · AIR 1918 Mad 285 : 45 Ind. Cas. 656 : (1918) 8 LW 44
Evidence Act, 1872 — Section 116
High Courts29 Nov 1917
Srinivasa Upadya Vs Ranganna Bhatta (died) and Others
Madras High Court · (1918) ILR (Mad) 622
High Courts29 Nov 1917
Muna Muhammad Rowther and Others Vs K.R. Muthu Alagappa Chettiar Panchayat of Sri Navaneetheeswaraswami temple
Madras High Court · AIR 1918 Mad 44 : (1918) 7 LW 380 : (1918) 34 MLJ 234
High Courts29 Nov 1917
Srinivasa Upadya Vs Ranganna Bhatta (dead) and Others
Madras High Court · AIR 1918 Mad 120 : 45 Ind. Cas. 98 : (1918) 34 MLJ 396
Easements Act, 1882 — Section 15
High Courts28 Nov 1917
Ramaswami Reddi Vs Genga Reddi and Others
Madras High Court · AIR 1918 Mad 316 : 45 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Nov 1917
C. Subramania Iyer alias Subba Iyer and Others Vs Muthu Vaithilinga Mudaliar and Others
Madras High Court · 44 Ind. Cas. 987
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts27 Nov 1917
Govindasami Pillai Vs The Municipal Council
Madras High Court · (1918) ILR (Mad) 620 : 42 Ind. Cas. 519 : (1918) 34 MLJ 399
High Courts27 Nov 1917
A.L. Meango Vs J.C. Baviah
Madras High Court · AIR 1918 Mad 334 : 45 Ind. Cas. 507 : (1918) 7 LW 435
Evidence Act, 1872 — Section 91Penal Code, 1860 (IPC) — Section 193
High Courts23 Nov 1917
Raja Viswanadha Vijia Kumara Bangaroo Thirumalai Souri Naicker Vs R.G. Orr and Others
Madras High Court · 45 Ind. Cas. 786
Contract Act, 1872 — Section 70Limitation Act, 1963 — Article 120, 61
High Courts23 Nov 1917
Lakshmanan Chetty Vs Nagappa Chetty and Another
Madras High Court · 45 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 9
High Courts23 Nov 1917
Gouwri Vs Naraina Muchinthaya and Another
Madras High Court · AIR 1918 Mad 256 : 45 Ind. Cas. 664 : (1918) 7 LW 513
Probate and Administration Act, 1881 — Section 128
High Courts23 Nov 1917
Lakshmanan Chetty, through his Authorized Agent Krishna Iyengar Vs Nagappa Chetty and Raman Chetty by their Mother and Guardian Karuppaye Achi through their Authorized Agent Sivarama Aiyar
Madras High Court · AIR 1918 Mad 167 : (1918) 34 MLJ 408
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 9