High Courts19 Dec 1917
Puthiya Pandikasaliyal Abdulla Koya Vs Mavileri Eacharan Nair, Deceased and Others
Madras High Court · 47 Ind. Cas. 845
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,872 of 5,226
High Courts19 Dec 1917
Puthiya Pandikasaliyal Abdulla Koya Vs Mavileri Eacharan Nair (deceased) and Others
Madras High Court · 47 Ind. Cas. 945 : (1918) 35 MLJ 405
High Courts19 Dec 1917
M. Ponnusami Pillai and Another Vs Chidambaram Pillai and Others
Madras High Court · (1918) 7 LW 566 : (1918) 35 MLJ 294
High Courts19 Dec 1917
Sree Rajah Venkata Ramayya Appa Rao Bahadur Zemindar Varu and Another Vs Chakali Veeraswamigadu (dead) and Another
Madras High Court · AIR 1918 Mad 191 : 45 Ind. Cas. 471 : (1918) 7 LW 508 : (1918) 34 MLJ 309
Madras Estates Land Act, 1908 — Section 192
High Courts18 Dec 1917
Vaithilingam Chetty Vs Kaliaperumal Mudali and Another
Madras High Court · AIR 1918 Mad 100 : 45 Ind. Cas. 13 : (1918) 8 LW 259
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 2, 24(1)(b)(ii)
High Courts18 Dec 1917
Gotatai Vigneswarudu Vs Tadanki Venkata Suryanarayanamurthi and Another
Madras High Court · AIR 1918 Mad 280 : 45 Ind. Cas. 782 : (1918) 7 LW 573
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 64
High Courts17 Dec 1917
Doraisami Moopan Vs Subbalakshmi Palayee Ammal and Others
Madras High Court · 46 Ind. Cas. 880 : (1918) 8 LW 205
High Courts17 Dec 1917
Muthaya Shetti Vs Kanthappa Shetti
Madras High Court · 45 Ind. Cas. 975 : (1918) 7 LW 482
Limitation Act, 1963 — Article 134
High Courts14 Dec 1917
Municipal Council of Vizagapatam Vs Foster
Madras High Court · (1918) ILR (Mad) 538
High Courts14 Dec 1917
The Municipal Council of Vizagapatam Vs William Foster
Madras High Court · AIR 1918 Mad 264(2) : 44 Ind. Cas. 308
High Courts14 Dec 1917
Ankalamma Vs B. Chenchayya and Others
Madras High Court · AIR 1918 Mad 29 : (1918) ILR (Mad) 637
High Courts14 Dec 1917
Ankalamma Vs Bellam Chenchayya and Others
Madras High Court · 45 Ind. Cas. 419 : (1918) 7 LW 221 : (1918) 34 MLJ 315
High Courts13 Dec 1917
Champyil Koppan and Others Vs Kolasseri Kelappan Nambiyar and Another
Madras High Court · AIR 1918 Mad 142 : 44 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47
High Courts12 Dec 1917
Abi Dhunimsa Bibi Vs Mahammad Fathi Uddin and Another
Madras High Court · (1918) ILR (Mad) 1026
High Courts11 Dec 1917
Subramania Aiyar Vs Namasivaya Asari
Madras High Court · AIR 1918 Mad 162 : 45 Ind. Cas. 11 : (1918) 8 LW 374 : (1918) 35 MLJ 377
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts10 Dec 1917
P.V. Kothandaramaswami Naidu Vs P.M.A. Muthia Chetti
Madras High Court · AIR 1918 Mad 344 : 45 Ind. Cas. 186
Negotiable Instruments Act, 1881 (NI) — Section 118, 118(e)
High Courts10 Dec 1917
Sundara Singh Vs Pazhamalai Padayachi and Another
Madras High Court · AIR 1918 Mad 262 : 45 Ind. Cas. 701
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j), 104(2)
High Courts06 Dec 1917
Abi Dhunimsa Bibi Ammal Vs Muhammad Fatttu Uddin Sahib and Others
Madras High Court · AIR 1918 Mad 319 : (1918) 35 MLJ 468
Majority Act, 1875 — Section 2
High Courts06 Dec 1917
Adiraja Arsu alias Kumaraya Ballala Vs Sheik Budan Sahib and Others
Madras High Court · AIR 1918 Mad 160 : (1918) 7 LW 440 : (1918) 34 MLJ 358
High Courts05 Dec 1917
Kizhakkekath Kemalooti and Another Vs Pulikkalakath Muhamed and Others
Madras High Court · (1918) ILR (Mad) 629