High Courts10 Jan 1918
Muthu Karau Vena Alagappa Chettiar and Others Vs Kanakasabai Pillai and Others
Madras High Court · 45 Ind. Cas. 689 : (1918) 7 LW 563
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,871 of 5,226
High Courts10 Jan 1918
L. Abdul Sukur Saheb Vs The Secretary of State for India in Council
Madras High Court · (1918) 7 LW 326 : (1918) 34 MLJ 210
Income Tax Act, 1886 — Section 31(3)
High Courts10 Jan 1918
Ammani Ammal Vs Ramasawmi Naidu and Others
Madras High Court · 51 Ind. Cas. 57 : (1919) 10 LW 75 : (1919) 37 MLJ 113
Specific Relief Act, 1877 — Section 41
High Courts09 Jan 1918
Papala Chakrapani Chetti Vs Latchmi Achi L.R. of the deceased 1st Respondent Subramania Chettiar
Madras High Court · 45 Ind. Cas. 769 : (1918) 35 MLJ 309
High Courts08 Jan 1918
Sri Sri Vikrama Deo Garu, K.C.L.E. Vs Sri Rajah Tyadapusapathi Rudra Sri Lakshmi Narasimha Rupa Sadursa Annamarad Dugaraju Dakshina Kavata Dugaraju Bahadur Garu and Others
Madras High Court · (1918) 7 LW 564 : (1918) 35 MLJ 284
Madras Local Boards Act, 1884 — Section 73
High Courts08 Jan 1918
In Re: Appaji Iyer and Others
Madras High Court · (1918) 7 LW 528 : (1918) 34 MLJ 253
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts01 Jan 1918
Pydi Appala Suryanarayana Kurmadasu Naidu and Others Vs Inuganti Rajagopala Rao Garu
Madras High Court · 51 Ind. Cas. 131 : (1918) 35 MLJ 547
Madras Estates Land Act, 1908 — Section 40
High Courts21 Dec 1917
Nynam Veetil Mayan Kutti Vs Valappilakath Kunhammad and Others
Madras High Court · AIR 1918 Mad 370 : (1918) 34 MLJ 167
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
High Courts21 Dec 1917
Natesa Iyer Vs Subramania Iyer and Others Subramania Iyer Vs Natesa Iyer Ors.
Madras High Court · AIR 1918 Mad 328 : 45 Ind. Cas. 535
Registration Act, 1908 — Section 35
High Courts21 Dec 1917
Nynam Veetill Mayan Kutti Vs Valappilakath Kunhammad and Others
Madras High Court · 44 Ind. Cas. 110 : (1918) 7 LW 143
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
High Courts21 Dec 1917
Mylappa Chettiar and Another Vs The British India Steam Navigation Company Ltd. and Others
Madras High Court · AIR 1918 Mad 341 : 45 Ind. Cas. 485 : (1918) 8 LW 46 : (1918) 34 MLJ 553
Limitation Act, 1963 — Article 31
High Courts21 Dec 1917
Mayankutti Vs Kunhammad and Fourteen Ors.
Madras High Court · (1918) ILR (Mad) 641
High Courts20 Dec 1917
Subbaraya Chetty Vs Nachiar Ammal
Madras High Court · AIR 1918 Mad 143(1) : 44 Ind. Cas. 863 : (1918) 7 LW 403
High Courts20 Dec 1917
Doraiswami Muttiriyan and Another Vs Muttachi alias Nambiyappa Muthiritan
Madras High Court · AIR 1918 Mad 97 : 44 Ind. Cas. 500
Easements Act, 1882 — Section 22
High Courts20 Dec 1917
Vairappa Thevan and Another Vs Subbiah Thevan and Others
Madras High Court · 44 Ind. Cas. 251 : (1918) 7 LW 269
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1(a), Order 34 Rule 10
High Courts19 Dec 1917
Kathirayasami Naicker Vs Dewan Bahadur V. Ramabadra Naidu and Others
Madras High Court · AIR 1918 Mad 180 : 45 Ind. Cas. 608
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96, 47
High Courts19 Dec 1917
Ganapathy Mooppen and Another Vs Subba Nayakkan alias Narayanasamy Nayakkan and Others
Madras High Court · AIR 1918 Mad 276 : 44 Ind. Cas. 834
High Courts19 Dec 1917
Rajah Venkata Ramayya and Another Vs Veeraswami and Others
Madras High Court · (1917) 12 MAD CK 0026
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts19 Dec 1917
Pisupati Venkata Rangayya Vs Gandavarapu Narasamma (dead) and Another
Madras High Court · AIR 1918 Mad 147 : 44 Ind. Cas. 852 : (1918) 8 LW 19