High Courts24 Oct 1922
Jekkannu Sami Aiyar Vs Muthukumara Ramaswami Chettiar and Others
Madras High Court · (1923) 44 MLJ 171
Contract Act, 1872 — Section 128
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,791 of 5,226
High Courts24 Oct 1922
Lakshmi Narasimham Vs Veerabadra and Others
Madras High Court · AIR 1924 Mad 589 : (1924) 19 LW 661
Madras Estates Land Act, 1908 — Section 3(2)(e), 3(5)
High Courts20 Oct 1922
Munusami Naicken Vs Munusami Naicken
Madras High Court · AIR 1923 Mad 227 : 76 Ind. Cas. 1041 : (1922) 16 LW 979
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24
High Courts20 Oct 1922
Sri Rajah Innganti Rajah Gopal Rao Bahadur Garu, Proprietor of Siripuram Etc. and Another Vs Chelikani Venkatasurya Rao and Others
Madras High Court · 71 Ind. Cas. 200
High Courts20 Oct 1922
Sri Rajah Inuganti Rajah Gopala rao Bahadur Garu, Proprietor of Siripuram etc., Estate and Another Vs Chelikani Venkatasurya Rao Garu and Others
Madras High Court · AIR 1923 Mad 368 : (1923) 44 MLJ 64
High Courts16 Oct 1922
Malayandi Goundan and Another Vs Bomman Poosari and Others
Madras High Court · 71 Ind. Cas. 204 : (1923) 17 LW 159
High Courts16 Oct 1922
Devasahayam Vs Devamony and Another
Madras High Court · AIR 1923 Mad 211 : (1923) ILR (Mad) 133 : (1923) 17 LW 90 : (1922) 43 MLJ 763
Divorce Act, 1869 — Section 15
High Courts13 Oct 1922
Manikkonda Lingayya and Another Vs King Emperor
Madras High Court · AIR 1924 Mad 192
High Courts13 Oct 1922
In Re: Manikonda Lingayya and Another
Madras High Court · 75 Ind. Cas. 985
Criminal Rules of Practice and Orders, 1966 — Rule 141
High Courts12 Oct 1922
Palchur Mahalakshmamma (dead) and Another Vs Vemi Reddi Babu Reddi
Madras High Court · AIR 1923 Mad 367 : (1923) 17 LW 78 : (1923) 44 MLJ 60
High Courts11 Oct 1922
Chintalapudi Sanyasirao, minor by next friend Venapalli Atchayya Vs Chintalapudi Venkatrao, minor by guardian ad litem Chintalapudi Chinnayya
Madras High Court · AIR 1923 Mad 301 : 73 Ind. Cas. 470 : (1923) 17 LW 71 : (1923) 44 MLJ 263
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts11 Oct 1922
K. Kunhammad Haji Vs Emperor
Madras High Court · 72 Ind. Cas. 599
Criminal Procedure Code, 1898 (CrPC) — Section 420, 421
High Courts11 Oct 1922
Sanyasi Rao by Next Friend Atchayya Vs Venkata Rao by Guardian ad litem Chinnayya
Madras High Court · (1924) ILR (Mad) 30
High Courts11 Oct 1922
In Re: K. Kunhahamad Haji
Madras High Court · (1923) ILR (Mad) 382 : (1923) 44 MLJ 450
Criminal Procedure Code, 1898 (CrPC) — Section 420, 439
High Courts11 Oct 1922
Kothandarama Reddy and Another Vs Jagathambal Ammal
Madras High Court · AIR 1923 Mad 229 : 71 Ind. Cas. 32 : (1922) 16 LW 924
High Courts11 Oct 1922
Atluru Saraswatamma Vs Atluru Paddayya and Others
Madras High Court · AIR 1923 Mad 297 : (1923) ILR (Mad) 349 : 71 Ind. Cas. 274 : (1923) 18 LW 418 : (1923) 44 MLJ 45
Registration Act, 1908 — Section 49(c)
High Courts10 Oct 1922
In Re: Kovaganti alias Nallagonda Appiah and Another
Madras High Court · (1922) 16 LW 831 : (1923) 44 MLJ 130
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 241
High Courts10 Oct 1922
A.K.G. Ahamad Thambi Maraicair Vs V.S. Basava Maracayar
Madras High Court · AIR 1923 Mad 254 : (1923) ILR (Mad) 123 : (1922) 16 LW 898 : (1923) 44 MLJ 69
Tamil Nadu District Municipalities Act, 1920 — Section 23
High Courts06 Oct 1922
Vencatachella Pillai Vs Arunthavathatchi
Madras High Court · 72 Ind. Cas. 548 : (1923) 17 LW 755
High Courts05 Oct 1922
Sri Gadicherla Venkatanarasimha Rao Garu Vs Nyapathy Subba Rao Pantulu Garu and Others
Madras High Court · AIR 1923 Mad 376 : (1923) ILR (Mad) 300 : 73 Ind. Cas. 991 : (1923) 17 LW 31
Civil Procedure Code, 1908 (CPC) — Section 92Trusts Act, 1882 — Section 6