High Courts06 Nov 1922
Arulanandam Vs Arul Pakkiam and Another
Madras High Court · AIR 1923 Mad 375 : (1923) 17 LW 235 : (1923) 44 MLJ 385
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,790 of 5,226
High Courts03 Nov 1922
Golla Chakrapani Vs Katneni Lakshmaperumallu and Others
Madras High Court · AIR 1923 Mad 369 : (1923) 17 LW 62 : (1923) 44 MLJ 90
High Courts03 Nov 1922
In Re: Dervish Hussain
Madras High Court · (1923) ILR (Mad) 253 : 71 Ind. Cas. 212 : (1923) 17 LW 18 : (1923) 44 MLJ 84
Criminal Procedure Code, 1898 (CrPC) — Section 263(h)
High Courts01 Nov 1922
Thona Sina Naina Muhammad Rowther Vs Mona Moona Abdul Rahman Rowther
Madras High Court · (1923) ILR (Mad) 135 : 72 Ind. Cas. 207 : (1923) 17 LW 188
High Courts01 Nov 1922
In Re: Puniya Syamalo
Madras High Court · 72 Ind. Cas. 624 : (1923) 17 LW 155
Criminal Procedure Code, 1898 (CrPC) — Section 435Government of India Act, 1915 — Section 107Madras Local Boards Act, 1884 — Section 221
High Courts01 Nov 1922
Karumuri Ramalakshmi alias Rattamma and Others Vs Boda Nagaratnam and Others
Madras High Court · AIR 1923 Mad 335 : 71 Ind. Cas. 343 : (1923) 17 LW 11 : (1923) 44 MLJ 677
High Courts01 Nov 1922
Abdul Shaker Sahib Vs Abdul Rahiman Sahib and Another
Madras High Court · AIR 1923 Mad 284 : (1923) ILR (Mad) 148 : (1923) 17 LW 216 : (1923) 44 MLJ 107
Specific Relief Act, 1877 — Section 35
High Courts31 Oct 1922
Nara Appayya Vs Darsi Venkatappayya
Madras High Court · AIR 1923 Mad 276 : (1923) 17 LW 23 : (1923) 44 MLJ 27
Government of India Act, 1915 — Section 107
High Courts31 Oct 1922
In Re: Court Fees
Madras High Court · (1923) ILR (Mad) 685 : 76 Ind. Cas. 741 : (1923) 45 MLJ 557
High Courts31 Oct 1922
Kakarla Chinna Chendrayya Vs Maddukkuri Subbarayudu
Madras High Court · AIR 1923 Mad 338 : 71 Ind. Cas. 244 : (1923) 17 LW 226
High Courts30 Oct 1922
P.J. Parameswara Pattar Vs Viyathan Mahadevi alias Vahathamburathi Avergal of Kozhikot Kishakka Kovilagam
Madras High Court · 72 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Section 120Letters Patent Act, 1865 — Clause 12
High Courts30 Oct 1922
The Secretary, Board of Revenue (Income Tax) Vs The Madras Export Company
Madras High Court · (1923) ILR (Mad) 360 : 71 Ind. Cas. 756 : (1923) 17 LW 161 : (1923) 44 MLJ 290
Income Tax Act, 1842 — Section 41
High Courts27 Oct 1922
In Re: Perumalla Venkatasubbiah
Madras High Court · AIR 1923 Mad 228 : (1922) 16 LW 925 : (1923) 44 MLJ 74
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 209
High Courts26 Oct 1922
Jantapuram Subbiah and Others Vs Gundalapudi alias Mittamudi Venkataramayya
Madras High Court · AIR 1923 Mad 358 : 71 Ind. Cas. 374 : (1923) 17 LW 77
High Courts26 Oct 1922
Ghulam Mohideen Quarishi Sahib Vs Ahamadulla Begum Sahiba
Madras High Court · AIR 1923 Mad 206 : (1923) ILR (Mad) 88 : 71 Ind. Cas. 49 : (1922) 16 LW 881 : (1923) 44 MLJ 66
Penal Code, 1860 (IPC) — Section 193
High Courts26 Oct 1922
Annadana Jadaya Gounder Vs Konammal and Another
Madras High Court · AIR 1923 Mad 402 : 71 Ind. Cas. 533 : (1923) 17 LW 107
High Courts26 Oct 1922
Jambapuram Subbiah and Others Vs Gundalapudi alias Mittameedi Venkatramayya
Madras High Court · (1923) 44 MLJ 43
High Courts25 Oct 1922
M. Narasayya and Others Vs A. Venkatappa
Madras High Court · 71 Ind. Cas. 298 : (1923) 17 LW 92 : (1923) 44 MLJ 62
High Courts25 Oct 1922
Narayanan Chetty alias Ranganathan Chetty and Others Vs Elayaperumal alias Lakshman Chetty and Others
Madras High Court · AIR 1924 Mad 400
High Courts25 Oct 1922
Narayanan Chetty alias Renganathan Chetti and Others Vs Elayaperumal alias Lakshmanan Chetti and Others
Madras High Court · 73 Ind. Cas. 381 : (1924) 19 LW 221