High Courts20 Nov 1922
Latifa Bi and Another Vs Mottai Ammal and Others
Madras High Court · AIR 1923 Mad 320 : (1923) ILR (Mad) 836 : (1923) 17 LW 341 : (1923) 44 MLJ 271
Government of India Act, 1915 — Section 81
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,788 of 5,226
High Courts17 Nov 1922
M. Koru Kutty and Others Vs Valikathodiyil Ahammad
Madras High Court · AIR 1925 Mad 169
High Courts17 Nov 1922
Manamal Koru Kutty (dead) and his legal representatives, and Others Vs Valiakathodiyil Ahammad
Madras High Court · 78 Ind. Cas. 1
High Courts16 Nov 1922
Rangaswamy Naidu and Another Vs B. Krishnaswami Aiyar (dead) and Others
Madras High Court · (1923) 17 LW 147 : (1923) 44 MLJ 116
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts16 Nov 1922
Mohanavelu Mudaliar Vs Annamalai Mudaliar and Another
Madras High Court · AIR 1923 Mad 337 : (1923) 17 LW 241 : (1923) 44 MLJ 249
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts15 Nov 1922
Kottal Kunhalikutty Haji Karnavan and Manager of his Putravakasa Tavazhi tarward Vs Malikkaravida Kottal Kunhamayan L.R. of 5th Plaintiff
Madras High Court · AIR 1923 Mad 280 : (1923) ILR (Mad) 567 : (1923) 17 LW 536 : (1923) 44 MLJ 212
High Courts15 Nov 1922
In Re: Mandayapurath Eresa Kutty Moopan and Another
Madras High Court · AIR 1923 Mad 328 : 73 Ind. Cas. 155 : (1923) 17 LW 100 : (1923) 44 MLJ 166
Criminal Procedure Code, 1898 (CrPC) — Section 196
High Courts15 Nov 1922
V. Parthasarathy Aiyangar and Others Vs Doraiswami Naicker and Another
Madras High Court · AIR 1923 Mad 308 : (1923) ILR (Mad) 823 : (1923) 44 MLJ 91
Madras City Tenants Protection Act, 1922 — Section 9
High Courts15 Nov 1922
Thurutheelakath Thottinakkara Puthia-purayil Kunhi Kuttiali, Karnavan and Manager of the Tavazhi Tarwad and Main Tarwad and Others Vs Tharayil Peetikayil Kunhammad and Another
Madras High Court · AIR 1923 Mad 278 : 73 Ind. Cas. 139 : (1923) 44 MLJ 179
Limitation Act, 1963 — Section 14
High Courts15 Nov 1922
Venkatrama Aiyar Vs Sundaram Pillai and Others
Madras High Court · AIR 1923 Mad 439 : (1923) 17 LW 229 : (1923) 44 MLJ 119
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts15 Nov 1922
Ganapathi Sarma and Others Vs Emperor
Madras High Court · 73 Ind. Cas. 147 : (1923) 17 LW 197
Penal Code, 1860 (IPC) — Section 149, 34
High Courts15 Nov 1922
V. Parthasarathi Aiyangar and Others Vs Doraisami Naicker and Another
Madras High Court · 72 Ind. Cas. 826
Madras City Tenants Protection Act, 1922 — Section 9
High Courts15 Nov 1922
In Re: Mathi Venkanna
Madras High Court · (1923) ILR (Mad) 257 : 71 Ind. Cas. 242 : (1923) 17 LW 451
High Courts15 Nov 1922
In Re: P.S. Velayutham Chetty
Madras High Court · AIR 1924 Mad 516
Penal Code, 1860 (IPC) — Section 406
High Courts14 Nov 1922
K.M. Sheikh Muhammad Rowther Vs Subba Naicker
Madras High Court · 72 Ind. Cas. 46 : (1923) 17 LW 152
High Courts14 Nov 1922
Rukmani Ammal Vs Ramachandra Thondaman Sahib and Another
Madras High Court · (1923) 17 LW 67 : (1923) 44 MLJ 122
High Courts14 Nov 1922
Thurutheelakath Thottinakkara Puthiapurayil Kunhi Kuttiali, Karnavan and Manager of the Tavazhi Tarwad and Main Tarwad and Others Vs Tharayil Peetikayil Kunhammad and Another
Madras High Court · (1923) 17 LW 243 : (1923) 44 MLJ 184
Limitation Act, 1908 — Article 61
High Courts14 Nov 1922
Pothukuchi Rajagopalan and Others Vs Valivety Ramamoorthy and Others
Madras High Court · 73 Ind. Cas. 284 : (1923) 18 LW 491
Limitation Act, 1963 — Article 141
High Courts14 Nov 1922
T.T.P. Kunhikuttiali and Others Vs T.P. Kunhammad and Another
Madras High Court · AIR 1923 Mad 347 : 71 Ind. Cas. 466