High Courts30 Nov 1922
Jagannatha Sastry Vs Sarathambal Ammal and Others
Madras High Court · AIR 1923 Mad 321 : (1923) ILR (Mad) 574 : 71 Ind. Cas. 530 : (1923) 17 LW 251 : (1923) 44 MLJ 202
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,787 of 5,226
High Courts30 Nov 1922
Vazhayilparkum Thattan Kunhi Kutty and Another Vs Vazhyilparkam Thattan Raman and Others
Madras High Court · 72 Ind. Cas. 145
High Courts30 Nov 1922
B. Raja Rajeswara Sethupathi alias Muthu Ramalinga Sethupathi Avergal Vs Arunachalam Chettiar
Madras High Court · AIR 1923 Mad 602 : 73 Ind. Cas. 217 : (1923) 44 MLJ 424
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts29 Nov 1922
Lagadapati Venkatarangabushanam Vs Karella Ramaswamy
Madras High Court · 73 Ind. Cas. 131 : (1923) 17 LW 375
Agency Rules, 1924 — Rule 24Government of India Act, 1915 — Section 107
High Courts29 Nov 1922
Dronamraju Rama Rao and Others Vs Vissapragada Vedayya and Others
Madras High Court · AIR 1923 Mad 447 : (1923) ILR (Mad) 435 : 73 Ind. Cas. 188 : (1923) 17 LW 695 : (1923) 44 MLJ 373
Registration Act, 1908 — Section 29
High Courts29 Nov 1922
Budavaram Narasimhulu Chetti Vs Noota Ibbundrum Nagaram Varu by representative Revoor Subbaroya Chetty
Madras High Court · (1923) 44 MLJ 240
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts24 Nov 1922
Davud Beevi Ammal Vs R.R. Radhakrishna Aiyar and Others
Madras High Court · AIR 1923 Mad 467 : (1923) 17 LW 332 : (1923) 44 MLJ 309
High Courts24 Nov 1922
Kosalai Rama Pillai and Others Vs Pulosthiam Pillai
Madras High Court · AIR 1923 Mad 330 : 72 Ind. Cas. 774
Contract Act, 1872 — Section 25(2)
High Courts24 Nov 1922
A.V. Srinivasalu Reddiar and Another Vs Govinda Goundan
Madras High Court · AIR 1923 Mad 239 : 71 Ind. Cas. 799 : (1923) 17 LW 104 : (1923) 44 MLJ 138
High Courts24 Nov 1922
A. Ramaswami Chetty Vs Doraisami alias Latchuman Chetty and Others
Madras High Court · AIR 1923 Mad 465 : 73 Ind. Cas. 409 : (1923) 17 LW 638 : (1923) 44 MLJ 299
High Courts23 Nov 1922
The British India Steam Navigation Co. Vs H.M. Sharafally Merchant by his Agent H.S. Mahomed Bhoy
Madras High Court · AIR 1923 Mad 435 : (1923) ILR (Mad) 938 : (1923) 17 LW 705 : (1923) 44 MLJ 100
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Nov 1922
A.S. Krishna Aiyar Vs N. Subramania Aiyar
Madras High Court · (1923) 17 LW 179 : (1923) 44 MLJ 386
Presidency Small Cause Courts Act, 1882 — Section 47
High Courts22 Nov 1922
Perianavagi Ammal Vs A. Ratnavelu Mudaliar and Another
Madras High Court · 76 Ind. Cas. 1042 : (1923) 18 LW 625
Succession Act, 1865 — Section 127
High Courts21 Nov 1922
D. Subramania Aiyar Vs Chokkalinga Mudaliar and Others
Madras High Court · AIR 1923 Mad 317 : (1923) ILR (Mad) 415 : (1923) 17 LW 314 : (1923) 44 MLJ 206
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts21 Nov 1922
Meethale Chalil Parkum Thirumangalath Kelu Kurup Vs Kandiyil Parkum Pongot Raman Nair and Others
Madras High Court · 73 Ind. Cas. 275
High Courts21 Nov 1922
Aiyaparaju alias Ayyappa Vs Veeva Venkatakrishnayya and Others
Madras High Court · (1923) 18 LW 35 : (1923) 44 MLJ 303
Limitation Act, 1963 — Section 5
High Courts21 Nov 1922
A. Rarichan Vs Elambilakad Vachayil Damayanti and Another
Madras High Court · AIR 1923 Mad 440 : (1923) 17 LW 380 : (1923) 44 MLJ 363
High Courts21 Nov 1922
M.C.P.T. Kelu Karup Vs K.P.P. Raman Nair and Others
Madras High Court · AIR 1924 Mad 247(1)
High Courts21 Nov 1922
V.S. Natesa Chettiar Vs V.E.R.M. Annamalai Chettiar by his Authorised Agent, Samia Pillai
Madras High Court · 73 Ind. Cas. 213 : (1923) 17 LW 319
Provincial Insolvency Act, 1907 — Section 45(2)
High Courts21 Nov 1922
Aiyapuraju alias Ayyappa Vs Veeva Venkatakrishnayya and Others
Madras High Court · AIR 1923 Mad 462 : 72 Ind. Cas. 488
General Clauses Act, 1897 — Section 6Limitation Act, 1908 — Section 14Provincial Insolvency Act, 1907 — Section 6(4)(c)