High Courts15 Dec 1922
Koppi Reddi Nokayya (dead) and Others Vs Mandalekka Bheemanna and Another
Madras High Court · (1923) 17 LW 712 : (1923) 45 MLJ 91
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,785 of 5,226
High Courts15 Dec 1922
In Re: Venkatasubbaier and Others
Madras High Court · (1923) 17 LW 535 : (1923) 44 MLJ 407
Penal Code, 1860 (IPC) — Section 146, 147
High Courts14 Dec 1922
Hota Veerabhadrayya and Others Vs The Hon'ble Sri Rajah Kocherla Kota Ramachandra Venkatakrishna Rao Bahadur Garu and Others
Madras High Court · AIR 1923 Mad 674 : 73 Ind. Cas. 66 : (1923) 18 LW 404
Easements Act, 1882 — Section 30, 47Evidence Act, 1872 — Section 91
High Courts14 Dec 1922
Sankaranarayana Pillai Vs Ramaswamiah Pillai and Others
Madras High Court · (1924) ILR (Mad) 39
High Courts14 Dec 1922
Sankaranarayana Pillai Vs Ramaswami Pillai and Others
Madras High Court · AIR 1923 Mad 444 : (1924) ILR (Mad) 39 : (1923) 17 LW 303 : (1923) 44 MLJ 258
High Courts13 Dec 1922
In Re: Paravada China Venku Naidu
Madras High Court · AIR 1923 Mad 327 : 72 Ind. Cas. 525 : (1923) 17 LW 247
Criminal Procedure Code, 1898 (CrPC) — Section 346
High Courts13 Dec 1922
K.P.K. Thambatti Thamburathi (deceased) and Others Vs K.V.T. Taravathi Karnavan Sankara Menon and Others
Madras High Court · AIR 1924 Mad 245
Contract Act, 1872 — Section 196, 200
High Courts13 Dec 1922
E. Venkatarama Iyer Vs A. Elumalai Naicker and Another
Madras High Court · AIR 1923 Mad 442 : 72 Ind. Cas. 464
Transfer of Property Act, 1882 — Section 52
High Courts13 Dec 1922
M. Krishnaji Reddiar Vs Muthuveera Reddiar and Another
Madras High Court · AIR 1923 Mad 490 : (1923) 18 LW 299 : (1923) 44 MLJ 344
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts13 Dec 1922
E. Venkatrama Aiyar Vs A. Elumalai Naicker and Others
Madras High Court · (1923) 17 LW 402 : (1923) 44 MLJ 357
Transfer of Property Act, 1882 — Section 52
High Courts13 Dec 1922
Javadi Soorayya and Others Vs Tavvala Surya Rao Naidu and Others
Madras High Court · AIR 1923 Mad 623 : (1923) 17 LW 555 : (1923) 45 MLJ 41
Madras Estates Land Act, 1908 — Section 189
High Courts13 Dec 1922
Kozhikot Patinhare Kovilagath Thambatti Thamburathi alias Viyathen Notti alias Valiza Thamburathi Avergal, Manager of the Kovilagam (Deceased) and Others Vs Kattayahat Vatakara Theizhath Taravathil Karnavan Sankara Menon and Others
Madras High Court · 73 Ind. Cas. 376
Contract Act, 1872 — Section 196, 200
High Courts13 Dec 1922
Javvadi Soorayya and Others Vs Tavvala Surya Rao Naidu and Others
Madras High Court · 72 Ind. Cas. 795
Madras Estates Land Act, 1908 — Section 189
High Courts13 Dec 1922
Pothane Puthan Vittil Kunhu Pothu Nassiar and Another Vs Adrasseri Raru Nair and Others
Madras High Court · (1923) ILR (Mad) 478 : 72 Ind. Cas. 727 : (1923) 17 LW 547
High Courts12 Dec 1922
K. Gopalasami Aiyar Vs O.S. Ramachandra Ayyar, Official Receiver
Madras High Court · (1923) 44 MLJ 409
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Dec 1922
Swaminatha Mudaliar Vs Kumaraswami Chettiar and Others
Madras High Court · AIR 1923 Mad 472 : (1923) 17 LW 422 : (1923) 44 MLJ 282
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Religious Endowments Act, 1863 — Section 14
High Courts12 Dec 1922
K. Gopalaswami Iyer Vs O.S. Ramachandra Iyer, Official Receiver
Madras High Court · AIR 1923 Mad 503 : 72 Ind. Cas. 137
High Courts11 Dec 1922
Koonamvelli Unnara (dead) and Another Vs Koyiparambath Perinkitayil Kunhi Raman and Others
Madras High Court · AIR 1923 Mad 514 : (1923) 17 LW 322 : (1923) 44 MLJ 443
High Courts11 Dec 1922
C. Sundaram Aiyar Vs Raja Rajeswara Muthuramalinga, Sethupathi Averghal through his authorised agent and Dewan Rao Sahib S. Thirumalai Aiyangar
Madras High Court · (1923) 17 LW 352 : (1923) 44 MLJ 279
Limitation Act, 1963 — Section 5
High Courts08 Dec 1922
The Crown Prosecutor Vs A. Duraiswami
Madras High Court · AIR 1923 Mad 364 : (1923) ILR (Mad) 476 : (1923) 17 LW 273 : (1923) 44 MLJ 201