High Courts13 Jan 1923
Kelu Achan and Others Vs Cheriya Parvathi Nethiyar and Others
Madras High Court · AIR 1924 Mad 6
Court Fees Act, 1870 — Section 17Suits Valuation Act, 1887 — Section 8
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,783 of 5,226
High Courts12 Jan 1923
Venkatasubramania Aiyar and Another Vs Syed Usuff and Another
Madras High Court · AIR 1923 Mad 708 : (1923) 18 LW 314 : (1923) 45 MLJ 59
High Courts11 Jan 1923
M. Ranganayaki Ammal Vs M. Virupakshee Rao Naidu, minor by guardian M. Rukmani Ammal and Another
Madras High Court · AIR 1923 Mad 621 : 72 Ind. Cas. 456
Registration Act, 1908 — Section 17, 49
High Courts11 Jan 1923
Kishtappa Chetty Vs Lakshmi Ammal
Madras High Court · AIR 1923 Mad 578 : (1923) 17 LW 467 : (1923) 44 MLJ 431
Limitation Act, 1963 — Section 10
High Courts11 Jan 1923
M. Runganayaki Ammal Vs Virupakshee Rao Naidu minor by guardian M. Rukmani Ammal and Others
Madras High Court · (1923) 17 LW 588 : (1923) 45 MLJ 100
High Courts11 Jan 1923
C. Sarvothama Rao Vs The Chairman, Municipal Council
Madras High Court · AIR 1923 Mad 475 : (1924) ILR (Mad) 585 : 73 Ind. Cas. 619 : (1923) 17 LW 431 : (1923) 45 MLJ 23
Tamil Nadu District Municipalities Act, 1920 — Section 352
High Courts10 Jan 1923
Srimath Deivasikhamani Nataraja Desikar (died) and Another Vs Rao Bhadur M.R. Govinda Rao
Madras High Court · (1923) ILR (Mad) 579 : (1923) 17 LW 344 : (1923) 44 MLJ 318
High Courts10 Jan 1923
P. Baba Sah and Another Vs Hajee Mohamed Akbar Sahib and Others
Madras High Court · AIR 1923 Mad 563 : 73 Ind. Cas. 297 : (1923) 17 LW 541
Specific Relief Act, 1877 — Section 27
High Courts10 Jan 1923
Palancheri Govinda Menon Vs Pookote Kunhi Krishna Mannadiar and Another
Madras High Court · AIR 1923 Mad 649 : (1923) 17 LW 566 : (1923) 45 MLJ 71
High Courts10 Jan 1923
Babasah Vs Hajee Mahomed Akbar Sahib and Others
Madras High Court · (1923) 45 MLJ 157
Specific Relief Act, 1877 — Section 27Transfer of Property Act, 1882 — Section 3
High Courts08 Jan 1923
In Re: Cholancheri Ayammad and Others
Madras High Court · AIR 1923 Mad 600 : (1923) 17 LW 615 : (1923) 44 MLJ 557
Criminal Procedure Code, 1898 (CrPC) — Section 196Penal Code, 1860 (IPC) — Section 121
High Courts04 Jan 1923
Panja Ramachandra Rao and Another Vs Gurraju and Others
Madras High Court · AIR 1924 Mad 147 : 76 Ind. Cas. 977 : (1923) 18 LW 282
High Courts22 Dec 1922
Subrahmania Chetty and Another Vs The British Indian Steam Navigation Company Ltd., by their Managing Agent, Mackinnon Mackenzie
Madras High Court · AIR 1923 Mad 523 : 72 Ind. Cas. 408 : (1923) 17 LW 363
High Courts22 Dec 1922
Puppooth alias Komaucheri and Another Vs Vayisravanath Manakkal Raman Somayajipad and Another
Madras High Court · 74 Ind. Cas. 309 : (1923) 17 LW 558
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2Specific Relief Act, 1877 — Section 42
High Courts22 Dec 1922
Kottithoti Hamed Haji and Others Vs Emperor
Madras High Court · 72 Ind. Cas. 381
Criminal Procedure Code, 1898 (CrPC) — Section 12, 26, 41Malabar (Restoration of Order) Ordinance, 1922 — Section 4(2)(6)
High Courts22 Dec 1922
Pupooth alias Komancheri Rarichan alias Ramanunni Kurup Vs Vayisravanath Manakkal Raman Somayajipad and Another
Madras High Court · AIR 1923 Mad 553 : (1923) 44 MLJ 515
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2
High Courts22 Dec 1922
Kachi Reddi Nagireddi Vs Saki Reddi and Others
Madras High Court · AIR 1924 Mad 44 : (1923) 18 LW 29
High Courts22 Dec 1922
In Re: Gopal Naidu and Another
Madras High Court · (1923) ILR (Mad) 605 : 73 Ind. Cas. 343 : (1923) 17 LW 592 : (1923) 44 MLJ 655
Penal Code, 1860 (IPC) — Section 342, 81
High Courts22 Dec 1922
The Official Receiver Vs B.S. Nataraja Sastrigal and Others
Madras High Court · AIR 1923 Mad 355 : (1923) ILR (Mad) 405 : (1923) 44 MLJ 251
General Clauses Act, 1897 — Section 16