High Courts01 Feb 1923
Nambia Pillai Vs Sudalaimuthu Nadan and Others
Madras High Court · AIR 1923 Mad 595 : 76 Ind. Cas. 872 : (1923) 17 LW 570 : (1923) 44 MLJ 642
Criminal Procedure Code, 1898 (CrPC) — Section 17
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,781 of 5,226
High Courts31 Jan 1923
Kaliaperumal Naidu Vs Bavaji Sahib
Madras High Court · 73 Ind. Cas. 941 : (1923) 18 LW 32
Criminal Procedure Code, 1898 (CrPC) — Section 153
High Courts31 Jan 1923
P. Streenivasa Chetty and Thandayuthapani Chetti Vs Emperor
Madras High Court · 72 Ind. Cas. 609
Penal Code, 1860 (IPC) — Section 107Prisons Act, 1894 — Section 42(3)
High Courts31 Jan 1923
In Re: P. Streenivasa Chetty and Another
Madras High Court · (1923) 18 LW 80 : (1923) 44 MLJ 585
Prisons Act, 1894 — Section 42(3)
High Courts31 Jan 1923
Kaliyaperumal Naidu Vs Bavaji Sahib
Madras High Court · AIR 1924 Mad 91 : (1923) 45 MLJ 255
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts31 Jan 1923
Parthasarathi Chetti (Dead) and Another Vs Abdul Rahim Sahib
Madras High Court · AIR 1923 Mad 636 : 75 Ind. Cas. 489 : (1923) 18 LW 109
High Courts30 Jan 1923
Naduvil Edom Karnavan and Manager Kelu Achan Vs Cheriya Parvathi Nethiyar and Others
Madras High Court · (1923) ILR (Mad) 631 : 73 Ind. Cas. 87 : (1923) 18 LW 81 : (1923) 45 MLJ 135
Suits Valuation Act, 1887 — Section 11
High Courts29 Jan 1923
Muthukumara Mudaliar Vs Chockalinga Mudaliar
Madras High Court · AIR 1923 Mad 634 : 73 Ind. Cas. 952 : (1923) 17 LW 674
High Courts29 Jan 1923
The Secretary, Board of Revenue (Income Tax) Vs Ripon Press and Sugar Mills Company, Ltd.
Madras High Court · AIR 1923 Mad 574 : (1923) ILR (Mad) 706 : (1923) 17 LW 584 : (1923) 44 MLJ 523
Income Tax Act, 1961 — Section 3(1)
High Courts26 Jan 1923
In Re: Kanma Kondiah and Others
Madras High Court · AIR 1923 Mad 608 : 72 Ind. Cas. 616 : (1923) 17 LW 546
Cattle Trespass Act, 1871 — Section 24
High Courts26 Jan 1923
P.V. Raghavachariar, by his authorised Agent, P.R. Srinivasan Vs Murugesa Mudali and Others
Madras High Court · AIR 1923 Mad 635 : (1923) ILR (Mad) 538 : (1923) 17 LW 750 : (1923) 44 MLJ 680
High Courts26 Jan 1923
M.R. Krishnamurthy Aiyar Vs C.V. Parasurama Aiyar
Madras High Court · AIR 1923 Mad 666 : (1923) 44 MLJ 648
Criminal Procedure Code, 1898 (CrPC) — Section 179, 182
High Courts25 Jan 1923
In Re: Ramaswami Thevan and Another
Madras High Court · (1923) 17 LW 499 : (1923) 44 MLJ 485
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts25 Jan 1923
Ramaswami Thevan and Another Vs Emperor
Madras High Court · 72 Ind. Cas. 615
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 323
High Courts24 Jan 1923
Pokkunuri Dasaratha Rao Vs Chevuru Subba Rao Pantulu, Secretary Co-operative Stores Ltd.
Madras High Court · AIR 1923 Mad 481 : (1923) 17 LW 346 : (1923) 44 MLJ 382
Co-operative Societies Act, 1912 — Section 43(2)(1)
High Courts24 Jan 1923
K.V.R. Rm. Vr. Ramanathan Chettiar (dead) and Others Vs A. Venkatachellam Chettiar (dead) and Others
Madras High Court · AIR 1923 Mad 619 : (1923) 17 LW 635 : (1923) 44 MLJ 599
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 Jan 1923
South Indian Industrials Ltd. Vs Alamelu Ammal
Madras High Court · AIR 1923 Mad 565 : (1923) 17 LW 495 : (1923) 45 MLJ 53
High Courts24 Jan 1923
Golkonda Ramachendrudu and Others Vs Inuganti Venkata Narasimha Rowgaru and Others
Madras High Court · AIR 1923 Mad 557 : (1923) 44 MLJ 486
High Courts24 Jan 1923
Golconda Ramachandrulu and Others Vs Inuganti Venkata Narasimha Row Garu and Others
Madras High Court · 73 Ind. Cas. 670 : (1923) 17 LW 545