High Courts22 Dec 1922
In Re: Varisai Rowther and Another
Madras High Court · (1923) ILR (Mad) 449 : 73 Ind. Cas. 163 : (1923) 17 LW 722 : (1923) 44 MLJ 567
Criminal Procedure Code, 1898 (CrPC) — Section 254Penal Code, 1860 (IPC) — Section 411
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,784 of 5,226
High Courts22 Dec 1922
In Re: Kottithoti Mamed Haji and Others
Madras High Court · (1923) 17 LW 426 : (1923) 44 MLJ 428
High Courts21 Dec 1922
Bappu alias Venkataramier and Another Vs V.A. Annamalai Chettiar and Another
Madras High Court · AIR 1923 Mad 313 : (1923) 17 LW 364 : (1923) 44 MLJ 226
Specific Relief Act, 1877 — Section 27
High Courts21 Dec 1922
A.R.R.M.N. Narayanan Chettiar Vs Kadiraya Goundan and Others
Madras High Court · AIR 1923 Mad 351 : 72 Ind. Cas. 337 : (1923) 17 LW 311 : (1923) 44 MLJ 320
High Courts21 Dec 1922
C.L. Kalyanasunadaram Aiyar Vs S. Narasimha Aiyangar and Others
Madras High Court · 73 Ind. Cas. 456
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts21 Dec 1922
K. Krishna Row Vs P.S. Seshasubramania Iyer
Madras High Court · AIR 1923 Mad 688 : 76 Ind. Cas. 869
High Courts21 Dec 1922
G.A. Sundara Iyer Vs Arumugam Pillai and Others
Madras High Court · AIR 1924 Mad 520 : 72 Ind. Cas. 325
High Courts21 Dec 1922
C.L. Kalyanasundaram Aiyar Vs S. Narasimha Aiyangar and Others
Madras High Court · AIR 1923 Mad 567 : (1923) 18 LW 280 : (1923) 44 MLJ 427
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts21 Dec 1922
W.A. Varadachariar Vs Raja Ramakrishnamba Garu and Others
Madras High Court · AIR 1923 Mad 497 : 76 Ind. Cas. 781 : (1923) 17 LW 744 : (1923) 44 MLJ 367
Court of Wards Act — Section 59, 63
High Courts21 Dec 1922
G.A. Sundara Aiyar Vs Arumugham Pillai and Others
Madras High Court · (1923) 17 LW 374 : (1923) 44 MLJ 361
High Courts20 Dec 1922
In Re: Kuppusamy Naidu and Others
Madras High Court · (1923) 44 MLJ 231
Abkari Act, 1866 — Section 55
High Courts20 Dec 1922
Zadavalli Tripuramba (dead) and Another Vs Zadavalli Venkataratnam (dead) and Another
Madras High Court · 72 Ind. Cas. 278
High Courts20 Dec 1922
In Re: Kuppuswamy Naidu
Madras High Court · 72 Ind. Cas. 175 : (1923) 17 LW 308
High Courts20 Dec 1922
Yadavalli Tripuramba (dead) and Another Vs Yadavalli Venkataratnam (dead) and Another
Madras High Court · (1923) ILR (Mad) 423 : (1923) 44 MLJ 349
High Courts19 Dec 1922
Sri Raja A.V. Jagga Row Bahadur Garu (dead) and Others Vs Gori Bibi alias Gonhar Bibi and Others
Madras High Court · AIR 1923 Mad 545 : 72 Ind. Cas. 789 : (1923) 17 LW 521
High Courts19 Dec 1922
Dhanammal Vs Veeraraghava Naidu and Others
Madras High Court · AIR 1923 Mad 487 : (1923) 18 LW 296 : (1923) 44 MLJ 325
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts18 Dec 1922
Garine Satyanarayana Vs Emperor
Madras High Court · 72 Ind. Cas. 613(1) : (1923) 17 LW 249
Tamil Nadu District Municipalities Act, 1920 — Section 250, 317
High Courts15 Dec 1922
Duraisami Iyer Vs Subbaraya Iyer and Others
Madras High Court · 72 Ind. Cas. 322 : (1923) 17 LW 348
High Courts15 Dec 1922
Pasumarti Bhagavanulu and Others Vs Bollan Seetharamaswami and Others
Madras High Court · AIR 1923 Mad 502 : 73 Ind. Cas. 202