High Courts07 Dec 1922
P. Kanniappa Chettiar and Others Vs K. Ramachandraiyar and Another
Madras High Court · (1924) 46 MLJ 407
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,786 of 5,226
High Courts07 Dec 1922
Ammakannu Ammal and Others Vs Narayanaswami Mudaliar and Others
Madras High Court · AIR 1923 Mad 633 : 72 Ind. Cas. 635 : (1923) 17 LW 629
High Courts07 Dec 1922
Rajambal Ammal and Others Vs Shanmugha Mudaliar and Others
Madras High Court · 70 Ind. Cas. 653
High Courts07 Dec 1922
Rajaratnam Ayyar alias Bapurajan Vs Halasyasundaram Aiyar and Others
Madras High Court · AIR 1923 Mad 521 : (1923) 17 LW 329 : (1923) 44 MLJ 322
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts05 Dec 1922
Pasumarthi Bhagavanulu and Others Vs Bollam Seetharamaswami and Others
Madras High Court · (1923) 17 LW 424 : (1923) 44 MLJ 359
High Courts05 Dec 1922
Archakam Venkatapathi Deekshathulu Vs Kathiramangalam Chenga Reddi and Another
Madras High Court · AIR 1923 Mad 594 : 72 Ind. Cas. 900 : (1923) 17 LW 579
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts05 Dec 1922
Uthuman Ammal and Another Vs Naina Mahamad Rowther
Madras High Court · 72 Ind. Cas. 314 : (1923) 17 LW 355
High Courts05 Dec 1922
E.E. Mack Vs The Madras and Southern Mahratta Railway Company Limited
Madras High Court · 75 Ind. Cas. 750 : (1923) 45 MLJ 424
High Courts05 Dec 1922
Rajagopala Pandurathar Vs K. Thirupathia Pillai and Another
Madras High Court · 72 Ind. Cas. 258
High Courts05 Dec 1922
Rajagopala Pandarathar Vs K. Thirupathi Pillai and Another
Madras High Court · (1923) 44 MLJ 285
High Courts05 Dec 1922
Uthuman Ammal and Another Vs Naina Mahomed Rowther
Madras High Court · AIR 1923 Mad 351(1) : (1923) 44 MLJ 238
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts05 Dec 1922
His Holiness Sri Sukratendra Thirtha Swami of Kasi Mutt Vs M.N. Prabhu
Madras High Court · AIR 1923 Mad 587 : (1923) 17 LW 500 : (1923) 45 MLJ 116
High Courts05 Dec 1922
Rao Bahadur K.S. Venkatarama Aiyar Vs Janab V. Hamid Sultan Maracayar Sahib Bahadur and Others
Madras High Court · AIR 1923 Mad 360 : (1923) 17 LW 656 : (1923) 44 MLJ 161
High Courts04 Dec 1922
In Re: Ramudu Aiyar
Madras High Court · AIR 1923 Mad 365 : (1923) 17 LW 370 : (1923) 44 MLJ 243
Penal Code, 1860 (IPC) — Section 411
High Courts04 Dec 1922
Ramudu Aiyar Vs Emperor
Madras High Court · 72 Ind. Cas. 538
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts04 Dec 1922
Perumal Chetty Vs W. Kandasamy Chetty
Madras High Court · AIR 1923 Mad 362 : (1923) ILR (Mad) 592 : (1923) 17 LW 238 : (1923) 44 MLJ 146
Court Fees Act, 1870 — Section 5
High Courts01 Dec 1922
K. Shrirama Row and Another Vs K. Bapayya
Madras High Court · AIR 1924 Mad 189
Contract Act, 1872 — Section 23
High Courts01 Dec 1922
Kalagara Srirama Row and Official Receiver Vs Kalagara Bapayya
Madras High Court · 76 Ind. Cas. 845 : (1923) 18 LW 453
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Contract Act, 1872 — Section 23