High Courts14 Nov 1922
P. Sami Gurukkal Vs Thirupathia Pillai and Another
Madras High Court · AIR 1924 Mad 193 : 72 Ind. Cas. 798 : (1923) 18 LW 288
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,789 of 5,226
High Courts13 Nov 1922
Nagathal and Others Vs V. Arumugam Pillai and Others
Madras High Court · 79 Ind. Cas. 40
High Courts13 Nov 1922
Kalianasundaram Pillai Vs Karuppa Muppanar and Others and Ratnasabapathy Pillai and Others
Madras High Court · AIR 1923 Mad 282 : 73 Ind. Cas. 206 : (1923) 17 LW 232
Registration Act, 1908 — Section 17, 49
High Courts13 Nov 1922
Nagathal and Others Vs V. Arumugham Pillai and Others
Madras High Court · AIR 1923 Mad 354(1) : (1923) 17 LW 154 : (1923) 44 MLJ 362
Transfer of Property Act, 1882 — Section 83
High Courts13 Nov 1922
N. Dwaraka Doss Vs G. Narasimhalu Naidu
Madras High Court · AIR 1923 Mad 364(1) : (1923) 17 LW 157 : (1923) 44 MLJ 128
Penal Code, 1860 (IPC) — Section 403
High Courts13 Nov 1922
Arunachala Thevan Vs Vellachami Thevan and Another
Madras High Court · AIR 1923 Mad 324 : (1923) ILR (Mad) 162 : 71 Ind. Cas. 514 : (1923) 17 LW 462 : (1923) 44 MLJ 56
Criminal Procedure Code, 1898 (CrPC) — Section 517, 520
High Courts13 Nov 1922
Para Dekkan alias Peria Pachai and Another Vs Khan Bahadur T. Ameeruddin Sahib
Madras High Court · AIR 1923 Mad 306 : 72 Ind. Cas. 131 : (1923) 17 LW 169
High Courts10 Nov 1922
Rathanamasari and Others Vs The Secretary of State for India in Council
Madras High Court · 72 Ind. Cas. 214
High Courts10 Nov 1922
Chintamaneni Venkatappayya Vs Chintamaneni Venkatappayya
Madras High Court · AIR 1923 Mad 352 : 71 Ind. Cas. 450 : (1923) 17 LW 150
High Courts10 Nov 1922
Rathnamasari declared mad and Others Vs The Secretary of State for India in Council by the Collector of Salem
Madras High Court · (1923) 17 LW 415 : (1923) 44 MLJ 132
Evidence Act, 1872 — Section 124
High Courts09 Nov 1922
Ramabhadra Chetty Vs V. Ramasami Chetty and Others
Madras High Court · 73 Ind. Cas. 374
High Courts09 Nov 1922
Koilpillai Samban Vs Sappanimuthu Samban and Another
Madras High Court · AIR 1923 Mad 354 : (1923) 17 LW 187 : (1923) 44 MLJ 247
Presidency Small Cause Courts Act, 1882 — Section 17
High Courts09 Nov 1922
Ramabadra Chetty Vs V. Ramaswami Chetty and Others
Madras High Court · AIR 1923 Mad 350 : (1923) 17 LW 622 : (1923) 44 MLJ 284
High Courts08 Nov 1922
Lakshmindra Thirtha Swamiar of Sirur Mutt minor by guardian ad litem P. Rajagopalacharya Vs Vibhudapriya Thirthaswamiar of Admar Mutt
Madras High Court · AIR 1923 Mad 288 : (1923) 17 LW 274 : (1923) 44 MLJ 187
High Courts08 Nov 1922
B. Raja Rajeswara Sethupathi alias Muthu Ramalinga Sethupathi Avergal and Raja Ramnad Vs Tiruneelakantam Servai
Madras High Court · (1923) 17 LW 775 : (1923) 44 MLJ 217
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts08 Nov 1922
Sri Mahant Prayag Dossjee Varu Vs Sarangapani Chetty and Others
Madras High Court · 86 Ind. Cas. 647 : (1923) 17 LW 361
Madras Estates Land Act, 1908 — Section 146, 147
High Courts07 Nov 1922
Rama Pattar and Others Vs Kumaran Chidayath Karnavan and Manager Raman Kutty Achan alias Appukutti Achan
Madras High Court · AIR 1923 Mad 316 : (1923) 44 MLJ 236
Transfer of Property Act, 1882 — Section 6
High Courts07 Nov 1922
Rosa Maria Bai and Another Vs Jacob Souza
Madras High Court · 75 Ind. Cas. 881 : (1923) 18 LW 588
High Courts06 Nov 1922
Rangaswami Nayudu and Another Vs V. Krishnaswami Aiyar and Others
Madras High Court · 71 Ind. Cas. 463
High Courts06 Nov 1922
In Re: A First Grade Pleader
Madras High Court · AIR 1923 Mad 485 : 73 Ind. Cas. 329 : (1923) 17 LW 358