High Courts05 Oct 1922
Sudali Muthu Pillai Vs V. Sudali Muthu Pillai and Others
Madras High Court · AIR 1923 Mad 270 : 71 Ind. Cas. 173 : (1923) 17 LW 623
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,792 of 5,226
High Courts05 Oct 1922
The Secretary of State for India in Council Vs Pandit Radhika Prasad Bapuli
Madras High Court · AIR 1923 Mad 667 : (1923) ILR (Mad) 259 : (1923) 18 LW 210 : (1923) 44 MLJ 685
Limitation Act, 1963 — Section 10
High Courts28 Sept 1922
Kandaswami Mudali and Another and Parthasarathi Muddali Vs Guruswami Pillai
Madras High Court · AIR 1923 Mad 184 : 71 Ind. Cas. 61 : (1922) 16 LW 883
High Courts28 Sept 1922
Kandasami Mudali Vs Guruswami Pillai
Madras High Court · (1923) 44 MLJ 53
Evidence Act, 1872 — Section 92Workmans Breach of Contract Act, 1859 — Section 1
High Courts27 Sept 1922
Sadagopa Aiyengar Vs Sellammal and Others
Madras High Court · AIR 1922 Mad 510 : 72 Ind. Cas. 861 : (1922) 16 LW 758
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts27 Sept 1922
Sadogopa Ayyangar Vs Sellammal and Others
Madras High Court · (1922) 43 MLJ 761
High Courts26 Sept 1922
Kachinamthodi Parambil Saharabi Vs Kachinamthodi Puthia Purayil Seemamutti's son Ali and Others
Madras High Court · (1923) 17 LW 182 : (1923) 44 MLJ 141
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts19 Sept 1922
V.S.V. Subbaraya Mudali Vs Thangavelu Mudali and Others
Madras High Court · (1923) 45 MLJ 44
Contract Act, 1872 — Section 247
High Courts18 Sept 1922
C.K. Ramaswami Goundan Vs Muthu Velappa Gounder and Others
Madras High Court · AIR 1923 Mad 192 : (1923) ILR (Mad) 536 : 71 Ind. Cas. 1039 : (1922) 16 LW 848 : (1923) 44 MLJ 1
Madras Local Boards Act, 1884 — Section 57
High Courts15 Sept 1922
C.S. Vadamalai Pillai and Others Vs P. Subramania Chettiar and Others
Madras High Court · AIR 1923 Mad 262 : 71 Ind. Cas. 130 : (1922) 16 LW 936
High Courts15 Sept 1922
Ponduri Adeyya and Others Vs Jaladi Burreyya and Others
Madras High Court · AIR 1923 Mad 182 : 71 Ind. Cas. 305 : (1922) 16 LW 976 : (1922) 43 MLJ 725
Evidence Act, 1872 — Section 107
High Courts14 Sept 1922
Veerappan Servai and Another Vs Mennappan and Others
Madras High Court · AIR 1923 Mad 245 : 70 Ind. Cas. 335
High Courts14 Sept 1922
Mouna Gurusamy Naicker Vs Sheik Muhammadhu Rowther and Another
Madras High Court · AIR 1923 Mad 92 : (1923) ILR (Mad) 83 : (1922) 16 LW 748 : (1922) 43 MLJ 713
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)
High Courts13 Sept 1922
Lakshmana Pillai alias Shanmugham Pillai and Another Vs Appalwar Alwar Ayyangar and Another
Madras High Court · AIR 1923 Mad 246 : 71 Ind. Cas. 288 : (1923) 17 LW 632 : (1923) 44 MLJ 77
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)
High Courts12 Sept 1922
Kowtha Suryanarayana Garu Vs Yarudala Venkayya and Others
Madras High Court · AIR 1923 Mad 177 : 70 Ind. Cas. 38 : (1922) 16 LW 837
High Courts11 Sept 1922
Nandigam Gangayya Vs Madupalli Venkataramayya and Others
Madras High Court · (1922) 16 LW 988 : (1923) 44 MLJ 80
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 64
High Courts08 Sept 1922
R. Varadachariar Vs C.R. Kalyanasundaram Aiyar
Madras High Court · AIR 1923 Mad 188 : (1922) 16 LW 795 : (1923) 44 MLJ 437
Legal Practitioners Act, 1879 — Section 36
High Courts06 Sept 1922
In Re: Kottur Hampanna and twelve Ors.
Madras High Court · (1922) ILR (Mad) 846
High Courts06 Sept 1922
Nandigam Gangayya Vs Madupalli Venkatramayya and Others
Madras High Court · AIR 1923 Mad 230 : (1923) 45 MLJ 80