High Courts18 Oct 1926
Mosafkanni Ravuthar and Others Vs Doraisami alias Gauri Vallabha Thevar Avl., Zemindar of Sivaganga and Others
Madras High Court · (1927) 26 LW 288 : (1928) 54 MLJ 30
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,652 of 5,226
High Courts18 Oct 1926
In Re: Akula Venkana
Madras High Court · 100 Ind. Cas. 384
Criminal Procedure Code, 1898 (CrPC) — Section 259Penal Code, 1860 (IPC) — Section 323
High Courts18 Oct 1926
Musafkanni Ravuthar and Others Vs Doraisingam and Others
Madras High Court · AIR 1927 Mad 931
High Courts14 Oct 1926
Munisami Naicken Vs Vedachala Naicken and Another
Madras High Court · AIR 1928 Mad 23 : 101 Ind. Cas. 386
High Courts14 Oct 1926
Appasa Rowther and Others Vs Muhamad Rowthen and Others
Madras High Court · AIR 1927 Mad 435 : (1927) 25 LW 102
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts13 Oct 1926
Thushtu Balakrishna Chettiar and Others Vs V. Krishnamurthi Iyer and Others
Madras High Court · 100 Ind. Cas. 841
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Oct 1926
Thushtu Balakrishna Chettiar (dead) and Others Vs V. Krishnamurthi Aiyar and Others
Madras High Court · AIR 1927 Mad 416 : (1927) 52 MLJ 182
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts12 Oct 1926
Sundarammal Vs Sundara Reddi and Others
Madras High Court · AIR 1927 Mad 560
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts12 Oct 1926
Somasundaram Mudaliar and Others Vs K.S. Rajappa Mudaliar
Madras High Court · AIR 1927 Mad 369 : (1927) 25 LW 429 : (1927) 52 MLJ 140
Registration Act, 1908 — Section 21(1)
High Courts12 Oct 1926
In Re: Rangasami Kanda Pillai
Madras High Court · (1927) 53 MLJ 694
Penal Code, 1860 (IPC) — Section 324
High Courts12 Oct 1926
(Kruttiventi) Surappa and Others Vs (Kuruttiventi) Sundaramma and Others
Madras High Court · AIR 1928 Mad 176
High Courts11 Oct 1926
Karuppanna Pillai
Madras High Court · AIR 1927 Mad 1112
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts11 Oct 1926
Kathari Ramachandra Raju (died) and Others Vs Dandu Venkiah and Others
Madras High Court · AIR 1927 Mad 441 : 101 Ind. Cas. 18 : (1927) 52 MLJ 330
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Oct 1926
In Re: Karuppana Pillai
Madras High Court · 100 Ind. Cas. 359
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts08 Oct 1926
Mamillapalli Kotappa and Others Vs Pamidipati Raghavayya and Others
Madras High Court · (1927) ILR (Mad) 626 : (1927) 26 LW 501 : (1927) 52 MLJ 532
Transfer of Property Act, 1882 — Section 74
High Courts07 Oct 1926
T. Ekambara Naicker and Another Vs Janakiammal
Madras High Court · AIR 1927 Mad 22
High Courts07 Oct 1926
O.A.O.K. Latchmanan Chettiar Vs The Commissioner, Corporation of Madras and Another
Madras High Court · (1927) ILR (Mad) 130 : (1926) 24 LW 778 : (1926) 51 MLJ 742
High Courts07 Oct 1926
Tiruvengadatha Aiyangar Vs L. V. Tiruvengadam Aiyangar
Madras High Court · AIR 1927 Mad 1136 : (1927) 26 LW 44
Guardians and Wards Act, 1890 — Section 34(c), 34(d)
High Courts07 Oct 1926
Meenakanti Rosayya and Others Vs King-Emperor
Madras High Court · AIR 1927 Mad 500