High Courts27 Sept 1926
(Dattada) Lakshminarasaraju and Others Vs Badaravada Venkataraju
Madras High Court · AIR 1927 Mad 474
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,654 of 5,226
High Courts24 Sept 1926
Mahaboob Sir Prajuvanthu Sree Rajah Parthasaradhi Appa Rao Savaji Aswa Rao Bahadur Zamindar Garu Vs Turlapati Subba Rao and Others
Madras High Court · (1927) ILR (Mad) 249 : (1926) 24 LW 818 : (1926) 51 MLJ 804
High Courts24 Sept 1926
(Alabin) Muhammad Aydross Cheria Koya Thangal Vs Abdul Kadir and Others
Madras High Court · AIR 1927 Mad 411
High Courts23 Sept 1926
Rachamadugu Rangiah and Others Vs Y.V. Appaji Rao
Madras High Court · AIR 1927 Mad 163 : (1927) ILR (Mad) 300 : (1927) 26 LW 865 : (1926) 51 MLJ 719
High Courts23 Sept 1926
(Katikavani) Venkataramanayya and Others Vs Secretary of State
Madras High Court · AIR 1927 Mad 1131
High Courts23 Sept 1926
V. Venuswami Iyengar and Another Vs K. Varadaraja Iyer and Others
Madras High Court · AIR 1927 Mad 511 : 100 Ind. Cas. 440
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8
High Courts22 Sept 1926
Alamuri Punniah Vs Sagarajee Kasarmal Firm Tenal and Others
Madras High Court · AIR 1927 Mad 124 : (1927) ILR (Mad) 256 : (1926) 24 LW 867 : (1926) 51 MLJ 712
High Courts22 Sept 1926
In Re: C. Subramanian Chetty and Sons
Madras High Court · AIR 1926 Mad 1166 : (1926) 24 LW 653
High Courts22 Sept 1926
In Re: P. Natesa Mudaliar
Madras High Court · AIR 1927 Mad 156 : (1927) ILR (Mad) 733 : (1927) 26 LW 890 : (1926) 51 MLJ 704
High Courts22 Sept 1926
(Pulipaty) Subbayya Vs Kandi Subba Reddi and Others
Madras High Court · AIR 1927 Mad 648
Civil Procedure Code, 1908 (CPC) — Section 61
High Courts22 Sept 1926
Pulipaty Subbayya Vs Kandi Subbareddi and Others
Madras High Court · 101 Ind. Cas. 591
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts21 Sept 1926
V. Chinnamalu Vs C. Kunhikanna Menon and Others
Madras High Court · AIR 1927 Mad 625
High Courts21 Sept 1926
Alapati Syamaladoss and Others Vs Doradla Subbayya and Others
Madras High Court · AIR 1927 Mad 347 : (1927) 52 MLJ 137
High Courts21 Sept 1926
Govindasami Naicker Vs Perumal Raja and Another
Madras High Court · AIR 1927 Mad 327 : (1927) 25 LW 106
High Courts21 Sept 1926
Krishnasami Pattar Vs Gopalakrishna Reddiar
Madras High Court · AIR 1927 Mad 421 : (1927) 25 LW 190
Contract Act, 1872 — Section 140
High Courts21 Sept 1926
Doradla Subbayya Setty and Others Vs Alapati Syamaladoss and Others
Madras High Court · AIR 1927 Mad 178
High Courts17 Sept 1926
M.P.P.S.T. Palaniappa Chettiar and Others Vs Valliammai Achi
Madras High Court · AIR 1927 Mad 184 : (1927) ILR (Mad) 1 : (1927) 25 LW 354 : (1926) 51 MLJ 745
High Courts17 Sept 1926
(Gutta) Punnayya Vs (Kaza) Parandamayya and Others
Madras High Court · AIR 1927 Mad 317 : (1927) 25 LW 95