High Courts17 Sept 1926
Sovanna Muna Kumaraswami Aiyar and Another Vs Pana Lana Suna Ana Runa Sana Arunachelam Chetty
Madras High Court · AIR 1927 Mad 328 : (1927) 52 MLJ 84
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,655 of 5,226
High Courts16 Sept 1926
K. Senga Naicken and Another Vs Secretary of State
Madras High Court · AIR 1927 Mad 245 : (1927) ILR (Mad) 308 : (1927) 25 LW 34
High Courts15 Sept 1926
(Chozimatathingal) Thareekutti Haji and Others Vs M. Isanau and Others
Madras High Court · AIR 1927 Mad 431
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 47 Rule 1
High Courts15 Sept 1926
In Re: Muthaya Thevan alias Ramasami Thevan and Another
Madras High Court · 100 Ind. Cas. 531
High Courts14 Sept 1926
Marimuthu Goundan and Others Vs Muniammal and Others
Madras High Court · AIR 1927 Mad 120 : (1926) 24 LW 812
High Courts14 Sept 1926
In Re: Raju Achari
Madras High Court · AIR 1927 Mad 78 : (1927) ILR (Mad) 740 : (1926) 24 LW 649 : (1926) 51 MLJ 687
High Courts14 Sept 1926
Mathonkandi Kannan Vs Thayyil Pakkutti Avvulla Haji
Madras High Court · AIR 1927 Mad 288 : (1927) ILR (Mad) 403 : (1927) 25 LW 61 : (1927) 52 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts13 Sept 1926
Veerabhadra Thevan and Another Vs Sri Vaithianathaswami Koil Devasthanam and Another
Madras High Court · AIR 1927 Mad 182 : (1927) 52 MLJ 399
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Sept 1926
Thayyamuthu Vs Odayappan and Another
Madras High Court · AIR 1927 Mad 391 : (1927) 25 LW 108
High Courts10 Sept 1926
Nagoor Kanni Nadura Vs Sithu Naick and Others
Madras High Court · (1927) 25 LW 43 : (1927) 52 MLJ 32
Criminal Procedure Code, 1898 (CrPC) — Section 264
High Courts08 Sept 1926
In Re: C.M. Pedda Malla Reddi and Another
Madras High Court · AIR 1927 Mad 66 : (1927) ILR (Mad) 479 : (1926) 24 LW 655 : (1926) 51 MLJ 685
High Courts08 Sept 1926
Kantimahanti Ramamurthi and Another Vs Special Deputy Collector, Harbour Acquisition
Madras High Court · AIR 1927 Mad 114
High Courts08 Sept 1926
Thoyammal and Another Vs K.A. Rathnavelu Nadar
Madras High Court · AIR 1927 Mad 113 : (1927) ILR (Mad) 88 : (1926) 24 LW 852 : (1926) 51 MLJ 714
High Courts08 Sept 1926
Karuppanna Vs Pambayan and Another
Madras High Court · AIR 1927 Mad 531 : (1927) 25 LW 601
Evidence Act, 1872 — Section 92
High Courts07 Sept 1926
H.M.A.N. Kirmany and Sons Vs Aga Ali Akbar Khazviny Saheb and Others
Madras High Court · AIR 1928 Mad 919
High Courts07 Sept 1926
Perumal Naidu Vs Marukrithammal and Others
Madras High Court · AIR 1927 Mad 240
High Courts06 Sept 1926
(Yennamani) Ramanna Vs (Masunuri) Venkatanarayana
Madras High Court · AIR 1927 Mad 301 : (1927) 25 LW 283
High Courts06 Sept 1926
In Re: Kunju alias Vaithianathaswami Aiyar
Madras High Court · (1926) 24 LW 725 : (1926) 51 MLJ 800
High Courts06 Sept 1926
In Re: Samiullah Sahib and Others
Madras High Court · (1927) ILR (Mad) 735 : (1926) 24 LW 848 : (1926) 51 MLJ 692
High Courts06 Sept 1926
Yennamani Ramanna Vs Masunuri Venkatanarayana
Madras High Court · (1927) 52 MLJ 52
Civil Procedure Code, 1908 (CPC) — Section 11