High Courts25 Oct 1926
(Kattempudi) Subbiah Chetty and Another Vs Kanchi Narayanaswami
Madras High Court · AIR 1927 Mad 1100
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,651 of 5,226
High Courts25 Oct 1926
Kattampudi Subbia Chetty and Another Vs Kanchi Narayanasami and Others
Madras High Court · 103 Ind. Cas. 887
High Courts24 Oct 1926
In Re: Peria Ponnuswami Goundan and Another
Madras High Court · AIR 1927 Mad 506
High Courts21 Oct 1926
(Mulukutla) Annapuramma Vs (Mulukutla) Atchutharamayya Garu
Madras High Court · AIR 1927 Mad 1101
High Courts21 Oct 1926
Arokiam Asary and Others Vs Vavana Rowthan and Others
Madras High Court · AIR 1927 Mad 349 : (1927) 52 MLJ 135
Limitation Act, 1963 — Section 19
High Courts21 Oct 1926
Mulukutla Annapurnamma Vs Mulukutla Atchutarammayya Garu
Madras High Court · 100 Ind. Cas. 111
High Courts20 Oct 1926
Nathar Rowther Vs Secretary of State and Another
Madras High Court · AIR 1927 Mad 816(1)
Forest Act, 1927 — Section 66
High Courts20 Oct 1926
Narayana Aiyar Vs Y. E. P. K. R. V. Subramania Chetty
Madras High Court · AIR 1927 Mad 1113
Madras Local Boards Act, 1884 — Section 207(1)(c)
High Courts20 Oct 1926
Kaliba Sahib and Others Vs Periathambia Pillai and Others
Madras High Court · AIR 1927 Mad 439
High Courts19 Oct 1926
Natesa Pather Vs Ganapathi Subba Pathar and Others
Madras High Court · AIR 1927 Mad 311
High Courts19 Oct 1926
Upadrashta Latchayya Vs Gudaparti Sitamma and Others
Madras High Court · AIR 1927 Mad 1144 : 103 Ind. Cas. 384
High Courts19 Oct 1926
C. Govindarajulu Naidu Vs The Secretary of State for India in Council
Madras High Court · (1927) ILR (Mad) 449 : (1927) 26 LW 558 : (1927) 53 MLJ 355
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts19 Oct 1926
(Velivela) Venkata Sivayya Vs Emperor
Madras High Court · AIR 1927 Mad 442 : (1927) 25 LW 475
Tamil Nadu District Municipalities Act, 1920 — Section 317(a)
High Courts19 Oct 1926
Sreemath Raja Yarlagadda Ankineedu Prasad Bahadur Zamindar Garu Vs Ravi Basavayya being minor by Court guardian, Head Clerk, District Court
Madras High Court · (1927) 52 MLJ 332
Madras Estates Land Act, 1908 — Section 77
High Courts19 Oct 1926
Natesa Pathar Vs Ganapathi Subba Pathar and Others
Madras High Court · (1927) 52 MLJ 68
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Oct 1926
(Akula) Venkanna Vs King-Emperor
Madras High Court · AIR 1927 Mad 503
Penal Code, 1860 (IPC) — Section 323
High Courts18 Oct 1926
In Re: K.R. Uppasini
Madras High Court · (1927) 52 MLJ 179
Penal Code, 1860 (IPC) — Section 409