High Courts16 Nov 1926
Giriya Shetti Vs Anathamma Shettithi and Another
Madras High Court · (1927) 52 MLJ 222
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,649 of 5,226
High Courts16 Nov 1926
Sonai Karuppa Pillai and Another Vs Irulayee
Madras High Court · AIR 1927 Mad 429 : (1927) 25 LW 303 : (1927) 52 MLJ 195
High Courts16 Nov 1926
Srinivasaraghavachariar Vs E. Rajagopalachariar
Madras High Court · (1928) 27 LW 833 : (1928) 54 MLJ 618
High Courts16 Nov 1926
Rajah of Vizianagram Vs Yadagiri Ramaswami and Others
Madras High Court · AIR 1927 Mad 448
High Courts15 Nov 1926
Obla Subbier Vs Ramaswamy Konar
Madras High Court · AIR 1927 Mad 643 : 103 Ind. Cas. 90 : (1927) 25 LW 797
High Courts12 Nov 1926
Kuppuswami Aiyangar and Others Vs Bavaswami Rao and Others
Madras High Court · AIR 1927 Mad 538
High Courts12 Nov 1926
Koduru Venkureddi and Another Vs Magunta Venkureddi and Others
Madras High Court · (1927) ILR (Mad) 535 : 100 Ind. Cas. 1018
High Courts12 Nov 1926
Kuppusami Iyengar and Others Vs Bavasami Rao and Others
Madras High Court · (1927) ILR (Mad) 357 : 101 Ind. Cas. 399
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts12 Nov 1926
(Vadamalai Tiruvanatha) Sevuga Pandia Thevar Avergal Vs C. Srirama Desikam Aiyangar and Others
Madras High Court · AIR 1927 Mad 546 : 101 Ind. Cas. 100 : (1927) 25 LW 453
Madras Local Boards Act, 1920 — Section 55(2)(v)
High Courts12 Nov 1926
Thevar Avergal Vs C. Srirama Desikam Aiyangar and Others
Madras High Court · (1927) 52 MLJ 309
Madras Local Boards Act, 1920 — Section 55(2)(v)
High Courts12 Nov 1926
The Mylapore Hindu Permanent Fund, Ltd. Vs A.N. Sabapathi Chetti and Another
Madras High Court · AIR 1927 Mad 894 : (1927) 53 MLJ 272
High Courts12 Nov 1926
Koduru Venku Reddi and Another Vs Magunta Venku Reddi and Others
Madras High Court · AIR 1927 Mad 471 : (1927) 25 LW 784 : (1927) 52 MLJ 387
High Courts10 Nov 1926
(Punyamurthula) Venkata Rattamma Vs Chalasani Sreeramulu and Others
Madras High Court · AIR 1927 Mad 331 : (1927) 25 LW 76
High Courts10 Nov 1926
Punyakurthula Venkata Rattamma Vs Chalasani Sreeramulu and Others
Madras High Court · (1927) 52 MLJ 100
Court Fees Act, 1870 — Section 7(xi)(cc)
High Courts10 Nov 1926
Inguligi Venkatasivaramadass Vs The Secretary of State for India in Council
Madras High Court · AIR 1927 Mad 350 : (1927) 52 MLJ 132
Limitation Act, 1963 — Article 16
High Courts09 Nov 1926
Natamal Kutti Pokker Vs Natamal Ussan Mayan and Others
Madras High Court · 100 Ind. Cas. 506
Limitation Act, 1963 — Section 10
High Courts09 Nov 1926
K.V. Santhanakrishna Naidu and Another Vs K.S. Chellappa Aiyar
Madras High Court · AIR 1927 Mad 650
High Courts09 Nov 1926
Vobilineni Subba Rao and Others Vs Rajah of Pithapur and Another
Madras High Court · 101 Ind. Cas. 613 : (1927) 26 LW 235 : (1927) 53 MLJ 400
Madras Land Revenue Assessment Act — Section 6