COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,650 of 5,226

High Courts09 Nov 1926

Kozhikkot Puthia Kovilagath Manavedan alias Anujan Rajah, Avl., and Others Vs Kozhikkot Puthia Kovilagath Viayathen Sreedevi alias Valia Thamburatti, Avl., and Others

Madras High Court · AIR 1927 Mad 422 : (1927) ILR (Mad) 431 : (1927) 25 LW 284 : (1927) 52 MLJ 277

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High Courts09 Nov 1926

(Ampassemteketh Natamal) Kutti Pokker Vs (Ampassemteketh Natamal) Ussan Mayan and Others

Madras High Court · AIR 1927 Mad 1134 : (1927) 26 LW 51

Limitation Act, 1963 — Section 10Trusts Act, 1882 — Section 3

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High Courts09 Nov 1926

K.V. Santhanakrishna Iyer and Another Vs K.V. Chellappa Iyer

Madras High Court · 101 Ind. Cas. 390 : (1927) 25 LW 506

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High Courts03 Nov 1926

Badam Suryanarayana and Others Vs Yalla Bullayya alias Venkatachelam (dead) and Others

Madras High Court · AIR 1927 Mad 568 : 101 Ind. Cas. 85 : (1927) 25 LW 367 : (1927) 52 MLJ 323

Limitation Act, 1963 — Article 120

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High Courts02 Nov 1926

Velu Pillai and Others Vs Secretary of State and Others

Madras High Court · AIR 1928 Mad 852

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High Courts02 Nov 1926

Chairman, Municipal Council Vs Chitta Venkata Lakshmanna

Madras High Court · (1927) 25 LW 385 : (1927) 52 MLJ 335

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High Courts02 Nov 1926

Kanagammal Vs Pandara Nadar

Madras High Court · (1927) 52 MLJ 176

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts01 Nov 1926

P. Sundarammal Vs Arunachala Mudali and Others

Madras High Court · 100 Ind. Cas. 665

Transfer of Property Act, 1882 — Section 41

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High Courts01 Nov 1926

S.M.S. Gopal Aiyer Vs The Right Hon'able The Secretary of State for India in Council

Madras High Court · 101 Ind. Cas. 346

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High Courts01 Nov 1926

C. Sundarammal Vs Arunachala Mudali and Others

Madras High Court · AIR 1927 Mad 1138

Transfer of Property Act, 1882 — Section 41

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High Courts01 Nov 1926

S. M. S. Gopala Aiyar Vs Secretary of State

Madras High Court · AIR 1927 Mad 1116

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High Courts28 Oct 1926

Narayana Nair Vs Manikkath Kulappura Veettil Bhargavi Amma

Madras High Court · AIR 1927 Mad 361 : (1927) 25 LW 151 : (1927) 52 MLJ 118

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts28 Oct 1926

In Re: Manikkath Kulappura Veettil Bhargavi Amma

Madras High Court · 100 Ind. Cas. 123

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts28 Oct 1926

Meenakshisundaram Pillai alias Sriman Thavalkaran Vs Chandrakasa Naicker and Others

Madras High Court · 101 Ind. Cas. 98

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts27 Oct 1926

(Vemareddi) Ramaraghavareddi and Others Vs Raja of Venkatagiri

Madras High Court · AIR 1927 Mad 355

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High Courts27 Oct 1926

Vemareddi Ramaraghavareddi and Others Vs The Rajah of Venkatagiri

Madras High Court · (1927) 25 LW 192 : (1927) 52 MLJ 123

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 9

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High Courts27 Oct 1926

Vittal Rao and Another Vs R. Hanumantha Rao and Others

Madras High Court · AIR 1927 Mad 359 : (1927) ILR (Mad) 412 : (1927) 25 LW 180 : (1927) 52 MLJ 171

Succession Certificate Act, 1889 — Section 4

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High Courts26 Oct 1926

Dost Muhammad Khan and Another Vs Hassarath Kibulae Sayyad

Madras High Court · AIR 1927 Mad 599

Civil Procedure Code, 1908 (CPC) — Section 92

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High Courts25 Oct 1926

T.A. Muthuswami Iyer Vs The Co-Operative Credit Society

Madras High Court · 103 Ind. Cas. 768

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High Courts25 Oct 1926

T.A. Muthuswamy Ayyer Vs Co-operative Credit Society

Madras High Court · AIR 1928 Mad 210

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