High Courts06 Jan 1927
K.S. Natesa Aiyar Vs Sahasranama Aiyar and Others
Madras High Court · AIR 1927 Mad 773 : (1927) 53 MLJ 550
Transfer of Property Act, 1882 — Section 58
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,642 of 5,226
High Courts06 Jan 1927
Ramalingam Chettiar Vs A.L.S.R.P.L. Subrahmanya Chettiar by his agent Narayanan Chettiar and Others
Madras High Court · (1927) ILR (Mad) 614 : 103 Ind. Cas. 394 : (1927) 25 LW 699 : (1927) 52 MLJ 612
Evidence Act, 1872 — Section 92
High Courts06 Jan 1927
Sri Ranga Thathachariar, late a minor by next friend Komalathammal, but now declared major and next friend discharged Vs Srinivasa Thathachariar alias Srinivasa Raghavachariar
Madras High Court · AIR 1927 Mad 801 : (1927) ILR (Mad) 866 : (1927) 26 LW 125 : (1927) 53 MLJ 189
High Courts05 Jan 1927
Krishna Mahanty Vs Gangadhara Padhi and Others
Madras High Court · AIR 1927 Mad 670 : 103 Ind. Cas. 120 : (1927) 52 MLJ 706
High Courts05 Jan 1927
The Secretary of State for India in Council Vs P.A. Madurai Chetty and Another
Madras High Court · 103 Ind. Cas. 347 : (1927) 53 MLJ 148
High Courts05 Jan 1927
Bhavirisetti Lakshminarasimham Vs Vetcha Lakshminarasimham and Others
Madras High Court · AIR 1927 Mad 728 : (1927) ILR (Mad) 677 : 103 Ind. Cas. 502 : (1927) 26 LW 103 : (1927) 53 MLJ 150
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(6)
High Courts04 Jan 1927
Panchanadam Pillai and Others Vs Parvati Ammal and Others
Madras High Court · AIR 1928 Mad 955 : 108 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Jan 1927
P. Rama Aiyar Vs T.R. Sivagnanam Pillai and Others
Madras High Court · (1928) ILR (Mad) 68 : (1928) 27 LW 159 : (1928) 54 MLJ 140
High Courts03 Jan 1927
Sinni Ammal Vs R.M.P.S. Palaniappa Chettiar (deceased) and his Legal Representatives
Madras High Court · 102 Ind. Cas. 118
High Courts03 Jan 1927
Chingi Chinnappa Naidu (dead) and Others Vs Maniam Raju Goundan and Others
Madras High Court · (1927) 53 MLJ 104
High Courts03 Jan 1927
Sinni Ammal Vs R. M. Pl. S. Palaniappa Chettiar and Others
Madras High Court · AIR 1927 Mad 707
High Courts21 Dec 1926
Manikka S. Venkatachalam Iyer Vs Doraiswami Chetty and Others
Madras High Court · 102 Ind. Cas. 141
High Courts21 Dec 1926
Meenakshi Ammal Vs Ammini Ammal
Madras High Court · AIR 1927 Mad 657 : 101 Ind. Cas. 610
Transfer of Property Act, 1882 — Section 53
High Courts21 Dec 1926
In Re: R.K. Abdul Rahiman Sahib and Co. Madrasa Hasanatha Zaria Girls' School
Madras High Court · (1928) ILR (Mad) 308 : 112 Ind. Cas. 486 : (1928) 55 MLJ 12
High Courts21 Dec 1926
Panchapagesa Aiyar Vs Natesa Aiyar and Others
Madras High Court · 101 Ind. Cas. 118 : (1927) 52 MLJ 599
Stamp Act, 1899 — Section 46(3)
High Courts21 Dec 1926
In Re: Maruthamuthu Kudumban
Madras High Court · (1927) ILR (Mad) 750 : 101 Ind. Cas. 495 : (1927) 25 LW 599 : (1927) 52 MLJ 601
Criminal Procedure Code, 1898 (CrPC) — Section 162, 174
High Courts21 Dec 1926
Bonthi Damodharam Chetti, minor by his mother and guardian Bonthi Ethirajan Vs Bansilal Abberchand, Rai Bahadur and Others
Madras High Court · (1928) ILR (Mad) 711 : (1928) 28 LW 521 : (1928) 55 MLJ 471
High Courts21 Dec 1926
Panchapegesa Ayyar Vs Natesa Ayyar and Others
Madras High Court · AIR 1927 Mad 593
Stamp Act, 1899 — Section 46
High Courts21 Dec 1926
Damodharam Chetty Vs Bansilal Abeerchand and Others
Madras High Court · AIR 1928 Mad 566