High Courts21 Dec 1926
(Manikka) S. Venkatachalam Aiyar Vs Duraiswami Chetti and Others
Madras High Court · AIR 1927 Mad 1158
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,643 of 5,226
High Courts20 Dec 1926
Nukala Subbayya Vs Naragam Kristayya
Madras High Court · AIR 1927 Mad 488 : (1927) 52 MLJ 390
Limitation Act, 1963 — Article 12
High Courts20 Dec 1926
In Re: M.A. Kaleek alias James Cooper
Madras High Court · (1927) 52 MLJ 511
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 415
High Courts20 Dec 1926
Muthuswami Pillai Vs Sandana Velan and Others
Madras High Court · AIR 1927 Mad 649 : 101 Ind. Cas. 619 : (1927) 53 MLJ 218
Transfer of Property Act, 1882 — Section 43
High Courts20 Dec 1926
Kommaraju Narasimham and Another Vs Kolli Sobhanadri and Others
Madras High Court · 101 Ind. Cas. 157 : (1927) 25 LW 653 : (1927) 52 MLJ 632
Madras Estates Land Act, 1908 — Section 3(7)
High Courts20 Dec 1926
Kommaraju Narasimham and Another Vs Kolli Sobhabadi and Others
Madras High Court · AIR 1927 Mad 610
Madras Estates Land Act, 1908 — Section 3(7)
High Courts20 Dec 1926
M.A. Kaleek alias James Cooper Vs Emperor
Madras High Court · AIR 1927 Mad 544 : 101 Ind. Cas. 484
Penal Code, 1860 (IPC) — Section 415
High Courts17 Dec 1926
Venkatachala Mudaliar Vs Sambasiva Mudaliar and Others
Madras High Court · AIR 1927 Mad 465 : (1927) 25 LW 377 : (1927) 52 MLJ 288
High Courts17 Dec 1926
In Re: V. Kandasami Aiyar
Madras High Court · (1927) 25 LW 656 : (1927) 52 MLJ 703
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts17 Dec 1926
Palacherla VenKanna and Others Vs Yermati Venkanna and Another
Madras High Court · AIR 1927 Mad 706
High Courts17 Dec 1926
V. Kandasami Ayyar
Madras High Court · 102 Ind. Cas. 488
Penal Code, 1860 (IPC) — Section 405, 409, 477A
High Courts17 Dec 1926
Palacherla Venkanna by Guardian Y. Manikyam and Others Vs Yormati Venkanna and Another
Madras High Court · 102 Ind. Cas. 154
High Courts16 Dec 1926
Chinnasami Pillai alias Muthukarruppa Pillai Vs Powayee Ammal and Others
Madras High Court · 102 Ind. Cas. 877
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Dec 1926
(Vishnubhotla) Venkata Somayajulu Vs Sista Suryanarayana and Others
Madras High Court · AIR 1927 Mad 509 : 101 Ind. Cas. 813 : (1927) 25 LW 603
High Courts16 Dec 1926
(Chinchilada) Kirishnam Raju Vs Chintala Swami Naidu and Others
Madras High Court · AIR 1927 Mad 816
High Courts16 Dec 1926
Timmasetti Sanjivappa and Others Vs Pinnu Venkatanarappa
Madras High Court · AIR 1927 Mad 436 : (1927) 52 MLJ 357
Limitation Act, 1963 — Article 158
High Courts16 Dec 1926
Chinnasami Pillai Vs Pavayee Ammal and Others
Madras High Court · AIR 1927 Mad 1162
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Dec 1926
Venugopal Reddy and Another Vs Muthuswami Kavundan and Others
Madras High Court · AIR 1927 Mad 1110
High Courts14 Dec 1926
U.M. Sivasubramania Pillai Vs Nagappa Pillai
Madras High Court · AIR 1927 Mad 580 : (1927) 25 LW 615 : (1927) 52 MLJ 636
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts14 Dec 1926
Veerabhadra Pillai Vs (Kadambi) Ramunaja Aiyangar and Others
Madras High Court · AIR 1927 Mad 1086 : 101 Ind. Cas. 833
Transfer of Property Act, 1882 — Section 72, 82