High Courts09 Dec 1926
Vanka Ramayya Vs Vanka Narayya and Others
Madras High Court · (1927) 52 MLJ 634
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,645 of 5,226
High Courts09 Dec 1926
(Putta) Yarramma Vs Kala Venkamma and Others
Madras High Court · AIR 1927 Mad 659 : 101 Ind. Cas. 165
High Courts09 Dec 1926
Marwadi Samnaji Jawanmull Firm Vs Sripathi Rao
Madras High Court · AIR 1927 Mad 1144(1) : 101 Ind. Cas. 568
High Courts09 Dec 1926
V. E. S. Subramanian Chetty Vs Kasi Chetty
Madras High Court · AIR 1927 Mad 937
High Courts09 Dec 1926
Gaddam Venkatasubba Reddi Vs Emperor
Madras High Court · 100 Ind. Cas. 709 : (1927) 25 LW 375
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts08 Dec 1926
The Official Assignee of Madras Vs O.R.M.O.E.S. Firm
Madras High Court · (1927) ILR (Mad) 541 : 101 Ind. Cas. 12
High Courts08 Dec 1926
Thotapathy Saravabyotla Venkata Chandikamba Vs Shroff Venkata Row and Another
Madras High Court · 105 Ind. Cas. 775
High Courts08 Dec 1926
The Official Assignee of Madras. Vs O.R.M.O.R. S. Firm
Madras High Court · AIR 1927 Mad 526 : (1927) 25 LW 434 : (1927) 52 MLJ 352
High Courts08 Dec 1926
Thotapally Sarvabhotla Venkata Chandikamba, lately a minor by next friend and father Devulapally Suryanarayaniah, declared a major Vs Shroff Venkata Rao and Another
Madras High Court · (1927) 53 MLJ 557
High Courts07 Dec 1926
Ram Narayana Sarma Vs Secretary of State
Madras High Court · AIR 1927 Mad 460 : 101 Ind. Cas. 23
Fundamental Rules — Rule 69
High Courts07 Dec 1926
Muthukumaraswami Pillai Vs Subramania Chettiar and Others
Madras High Court · 102 Ind. Cas. 14
Contract Act, 1872 — Section 74
High Courts07 Dec 1926
Muthukumarasamiah Pillai Vs Subramanian Chettiar and Others
Madras High Court · AIR 1927 Mad 1105
Contract Act, 1872 — Section 74
High Courts07 Dec 1926
Sinthamani Chetti and Others Vs Arunachalam Chettiar and Others
Madras High Court · AIR 1927 Mad 1060(1)
Contract Act, 1872 — Section 69Limitation Act, 1963 — Article 120Registration Act, 1908 — Section 77
High Courts07 Dec 1926
Ram Narayana Sarma Vs The Right Honourable the Secretary of State for India in Council
Madras High Court · (1927) 25 LW 394 : (1927) 52 MLJ 285
High Courts06 Dec 1926
Raja Venkataramayya Vs Kamisetti Ghattayya, minor by mother and guardian Durgamma and Others
Madras High Court · (1927) 53 MLJ 216
Evidence Act, 1872 — Section 69
High Courts06 Dec 1926
P. M.A.M. Vellaiyappa Chetty and Others Vs Natarajan and Others
Madras High Court · AIR 1927 Mad 386 : (1927) 52 MLJ 229
High Courts06 Dec 1926
K.R.M. Singaram Chettiar Vs K. Srinivasa Aiyangar and Others
Madras High Court · AIR 1927 Mad 462 : (1927) ILR (Mad) 726 : (1927) 25 LW 594 : (1927) 53 MLJ 545
Religious Endowments Act, 1863 — Section 10
High Courts06 Dec 1926
Raja Venkatar mayya Vs Kamisetti Gattayya, by Mother and Guardian Durgamma and Others
Madras High Court · AIR 1927 Mad 662 : 101 Ind. Cas. 498
Evidence Act, 1872 — Section 69
High Courts03 Dec 1926
In Re: T.R. Balakrishna Reddiar
Madras High Court · 100 Ind. Cas. 992
Criminal Procedure Code, 1898 (CrPC) — Section 202